P.K. Vasavan vs Jojy.J.Varghese
2024 Latest Caselaw 28984 Ker

Kerala High Court

P.K. Vasavan vs Jojy.J.Varghese on 3 October, 2024

OP(C) No.1907/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MR.JUSTICE M.A.ABDUL HAKHIM

            Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                              OP(C) NO. 1907 OF 2024
            EP 24/2021 OF SUB COURT / COMMERCIAL COURT, PATHANAMTHITTA
   PETITIONER/1ST JUDGMENT DEBTOR:

          P.K. VASAVAN, AGED 71 YEARS, PALANILKUNNATHIL VETTIL, MEZHUVELI
          MURI, MEZHUVELI VILLAGE, PATHANAMTHITTA, PIN - 689507

   RESPONDENTS/DECREE HOLDERS AND 2ND JUDGMENT DEBTOR:

      1. JOJY.J.VARGHESE, AGED 50 YEARS, THUNDIYATHU VETTIL, EDASERIMALA
         MURI, ARANMULA VILLAGE, PATHANAMTHITTA, PIN - 689533

            AND 2 OTHERS

        OP (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   P5 order passed in EP No.24 of 2021 in OS No.73 of 2004 by the Subordinate
   Judge's Court, Pathanamthitta, pending disposal of the above Original
   Petition (Civil).
        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 2.9.2024 upon hearing the arguments of M/S.A.BALAGOPALAN,
   A.RAJAGOPALAN, M.N.MANMADAN, M.S.IMTHIYAZ AHAMMED & P.SEENA, Advocates for
   the petitioner and of M/S.JACOB P ALEX, JOSEPH P ALEX, MANU SANKAR P &
   AMAL AMIR ALI, Advocates for R1 & R2, the court passed the following:
                                      ORDER

Interim order is extended by two weeks.

Post on 16.10.2024.

Sd/- M.A.ABDUL HAKHIM, JUDGE

03-10-2024 /True Copy/ Assistant Registrar