B. Vikram Pai vs State Of Kerala
2024 Latest Caselaw 28906 Ker

Kerala High Court

B. Vikram Pai vs State Of Kerala on 3 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.34569/2024                      1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                            WP(C) NO. 34569 OF 2024(U)
   PETITIONER:

          B. VIKRAM PAI AGED 45 YEARS S/O. B. SARVOTHAM PAI, RESIDING AT
          RAGHUNATHA KRIPA, ANIL KUMBLE ROAD, KUMBLA, KASARAGOD DISTRICT, PIN
          - 671321

   RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001
      2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES OFFICE OF THE REGISTRAR OF
         CO-OPERATIVE SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
         THIRUVANANTHAPURAM, PIN - 695014
      3. THE JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES, KASARAGOD, PIN
         - 671123
      4. THE ELECTORAL OFFICER/THE ASSISTANT REGISTRAR OF CO-OPERATIVE
         SOCIETIES, (GENERAL) MANJESHWARAM, KASARAGOD DISTRICT, PIN - 671323
      5. THE KUMBLA MERCHANTS WELFARE CO-OPERATIVE SOCIETY LTD. NO.S-187
         VYAPARA BHAVAN, KUMBLA, KASARAGOD DISTRICT, REPRESENTED BY ITS
         SECRETARY, PIN - 671321
      6. THE UNIT INSPECTOR/RETURNING OFFICER FOR ELECTION KUMBLA MERCHANTS
         WELFARE CO-OPERATIVE SOCIETY LTD. NO.S-187, VYAPARA BHAVAN, KUMBLA,
         KASARAGOD DISTRICT, PIN - 671321
      7. THE ASSISTANT DIRECTOR (AUDIT) OF CO-OPERATIVE SOCIETIES OFFICE OF
         THE ASSISTANT DIRECTOR OF CO-OPERATIVE SOCIETIES, KASARAGOD, PIN -
         671121
      8. THE DEPUTY REGISTRAR CO-OPERATIVE VIGILANCE, NORTH ZONE, KANNUR, PIN
         - 670001
      9. THE JOINT DIRECTOR (VIGILANCE) CO-OPERATIVE SOCIETIES
         THIRUVANANTHAPURAM, PIN - 695014


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the fourth respondent to complete the inspection against
   the fifth respondent Society under Section 66 of the Kerala Co-operative
   Societies Act, pending disposal of the writ petition, so as to secure the
   ends of justice.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   T.MADHU, C.R.SARADAMANI, M.PRADEEP RAO, RENJISH S. MENON, AISWARYA
   JAYAPAL, ALEENA JOSE Advocates for the petitioner       and of Goverment
   Pleaser the court passed the following:
 WP(C) No.34569/2024                        2/3

                                       ORDER

Government Pleader to get instructions on the status of inspection ordered by the Joint Registrar as indicated in paragraph 3 of Ext.P12 judgment.

Sd/- N.NAGARESH JUDGE

03-10-2024 /True Copy/ Assistant Registrar

APPENDIX OF WP(C) 34569/2024 Exhibit P12 THE TRUE COPY OF THE JUDGMENT DATED 9/7/2024 IN W.P.(C)NO.22746/2024 ON THE FILES OF THIS HONOURABLE COURT.