Sreeja Anilkumar vs State Of Kerala
2024 Latest Caselaw 28905 Ker

Kerala High Court

Sreeja Anilkumar vs State Of Kerala on 3 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

W.P(Crl.) No.1063 of 2024              1

                                                 2024:KER:73955
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                                   &

           THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA

  THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                        WP(CRL.) NO.1063 OF 2024

PETITIONERS:

     1       SREEJA ANILKUMAR
             AGED 46 YEARS
             W/O.ANIL KUMAR, MANNAMPARAMBIL HOUSE,
             KARINGAMTHURUTH ,KONGORPILLI P.O., KOONAMMAVU,
             ERNAKULAM, PIN - 683518

     2       ANIL KUMAR
             AGED 56 YEARS
             S/O.SUNDARAN MANNAMPARAMBIL HOUSE,
             KARINGAMTHURUTH ,KONGORPILLI P.O., KOONAMMAVU,
             ERNAKULAM, PIN - 683518

             BY ADVS.
             RESMI A.
             SREERAGH C.R.



RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT HOME
             DEPARTMENT, KERALA GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001

     2       THE STATION HOUSE OFFICER
             BINANIPURAM POLICE STATION MUPPATHADOM
             P.O.,KADUNGALLOOR, ERNAKULAM, PIN - 683110
 W.P(Crl.) No.1063 of 2024               2

                                                             2024:KER:73955

     3        THE STATION HOUSE OFFICER
              VARAPUZHA POLICE STATION KADAMAKUDY ROAD,
              VARAPUZHA, ERNAKULAM, PIN - 683517

     4        ANTONY JOEL FERNANDEZ
              AGED 20 YEARS
              S/O.ANSON, KANDATHIL PARAMBU HOUSE, KOONAMMAV,
              ERNAKULAM, PIN - 683518

     5        PHILOMINA
              W/O.ANSON, KANDATHIL PARAMBU HOUSE, KOONAMMAV,
              ERNAKULAM, PIN - 683517

     6        ANSON
              KANDATHIL PARAMBU HOUSE, KOONAMMAV, ERNAKULAM,
              PIN - 683518

     7        AMRITHA ANILKUMAR
              AGED 18 YEARS
              D/O.ANIL KUMAR, MANNAMPARAMBIL HOUSE,
              KARINGAMTHURUTH ,KONGORPILLI P.O., KOONAMMAVU,
              ERNAKULAM, PIN - 683518



       THIS    WRIT    PETITION     (CRIMINAL)      HAVING    COME   UP   FOR
ADMISSION      ON     03.10.2024,    THE    COURT     ON     THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P(Crl.) No.1063 of 2024             3

                                                     2024:KER:73955
                              JUDGMENT

Devan Ramachandran, J.

Learned Counsel for the petitioners seek permission

to withdraw the Writ Petition with liberty to file a fresh one.

Permission granted and the Writ Petition is

dismissed as withdrawn with the afore liberty.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Sd/-

M.B. SNEHALATHA JUDGE

sp/05/10/2024

2024:KER:73955 APPENDIX OF WP(CRL.) 1063/2024

PETITIONER EXHIBITS

Exhibit P-1 TRUE COPY OF COMPLAINT DATED 27.09.2024 SUBMITTED BY THE 1ST PETITIONER TO THE 2ND RESPONDENT

Exhibit P-2 TRUE COPY OF ADHAR CARD OF THE DETENUE DATED 09.12.2005