Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Secretary, Vaikom ... vs Deputy Superintendent Of Police
2024 Latest Caselaw 28845 Ker

Citation : 2024 Latest Caselaw 28845 Ker
Judgement Date : 3 October, 2024

Kerala High Court

The Secretary, Vaikom ... vs Deputy Superintendent Of Police on 3 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                             2024:KER:73361


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                     THE HONOURABLE MR.JUSTICE V.G.ARUN

        THURSDAY, THE 3RD DAY OF OCTOBER 2024/11TH ASWINA, 1946

                          WP(C) NO. 32448 OF 2024

PETITIONER:

            THE SECRETARY, VAIKOM PALLIPRETHUSSERY
            SERVICE CO-OPERATIVE BANK LTD NO. 923
            PALLIPRETHUSSERY POST OFFICE, VAIKOM,
            KOTTAYAM DISTRICT, PIN - 686606

            BY ADVS.
            ARUN CHANDRAN
            D.SOMASUNDARAM
            HARIMOHAN
            ASWATHY S MENON




RESPONDENTS:

    1       DEPUTY SUPERINTENDENT OF POLICE
            OFFICE OF THE THE DEPUTY SUPERINTENDENT OF POLICE,
            VAIKOM SUB DIVISION, VAIKOM, KOTTAYAM DISTRICT,
            PIN - 686141

    2       STATION HOUSE OFFICER
            VAIKOM POLICE STATION, VAIKOM,
            KOTTAYAM DISTRICT, PIN - 686141

            SRI. AJITH VISWANATHAN, GP.


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32448 OF 2024
                                  2
                                                        2024:KER:73361


                           JUDGMENT

Dated this the 03rd day of October, 2024

As the election, for which the police

protection order was granted, is over, the writ

petition is closed as infructuous.

Sd/-

V.G.ARUN JUDGE ARK WP(C) NO. 32448 OF 2024

2024:KER:73361

APPENDIX OF WP(C) 32448/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ELECTION NOTIFICATION BEARING THIS HONOURABLE COURT IS THAT OF HIS COUNSEL DATE 14.08.2024, ISSUED BY THE STATE COOPERATIVE ELECTION COMMISSION

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 25.09.2019 IN WP(C) NO. 25635 OF 2019

EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 05.09.2024, SUBMITTED BY THE SECRETARY OF THE BANK TO THE 1ST RESPONDENT DEPUTY SUPERINTENDENT OF POLICE, VAIKOM

EXHIBIT P4 TRUE COPY OF THE ACKNOWLEDGEMENT EVIDENCING THE RECEIPT OF THE REQUEST, BEARING DATE 05.09.2024, ISSUED BY THE OFFICE OF THE 2ND RESPONDENT

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter