Jaise Jacob V vs The State Of Kerala
2024 Latest Caselaw 33694 Ker

Kerala High Court

Jaise Jacob V vs The State Of Kerala on 21 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

WP(C) No.32478/2024                           1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
             Thursday, the 21st day of November 2024 / 30th Karthika, 1946
                      IA.NO.1/2024 IN WP(C) NO. 32478 OF 2024 (H)

   APPLICANTS/RESPONDENT NOS.1,2 & 4 IN WP(C):


      1. THE STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
         SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN - 695 001.
      2. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY, DEPARTMENT
         OF HEALTH AND FAMILY WELFARE, GOVERNMENT SECRETARIAT, ANNEX -2,
         THIRUVANTHAPURAM, KERALA, PIN - 695 001.
      3. THE DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF
         HUMAN ORGANS, ERNAKULAM, ERNAKULAM MEDICAL COLLEGE HOSPITAL,
         KALAMASSERY, REPRESENTED BY ITS CHAIRMAN, PIN - 683 104.


   RESPONDENTS/PETITIONER & RESPONDENT NO.3 IN WP(C):


      1. JAISE JACOB V., AGED 62 YEARS, VETTIKKATIL HOUSE, GANDHINAGAR,
         THELLAKAM P.O , EETUMANOOR, KOTTAYAM, PIN - 686 016.
      2. RAJAGIRI HOSPITAL, CHUNANGAMVELY, ALUVA, KERALA, REPRESENTED BY ITS
         DIRECTOR, PIN - 683 112.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 11.09.2024 for a further period of
   1 month from 27.09.2024 .


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgment
   dated 11.09.2024 and upon hearing the arguments of GOVERNMENT PLEADER for
   the applicants in IA/respondents 1,2 & 4 in WP(C) and of M/S.JOE S.
   ADHIKARAM, ARUN THOMAS, ANIL SEBASTIAN PULICKEL, MATHEW NEVIN THOMAS,
   KURIAN ANTONY MATHEW, SHINTO MATHEW ABRAHAM, LEAH RACHEL NINAN, KARTHIK
   RAJAGOPAL, APARNNA S., NOEL NINAN NINAN, Advocates for the 1st respondent
   in IA/petitioner in WP(C), the court passed the following:

                                         ORDER

Learned Government Pleader submitted that appeal filed by the petitioner has been rejected by the State Level Committee. The submission is recorded.

IA is closed.

Sd/- V.G.ARUN JUDGE

21-11-2024 /True Copy/ Assistant Registrar