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Ibrahim vs Divisional Forest Officer
2024 Latest Caselaw 33685 Ker

Citation : 2024 Latest Caselaw 33685 Ker
Judgement Date : 21 November, 2024

Kerala High Court

Ibrahim vs Divisional Forest Officer on 21 November, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.37814/2022                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
           Thursday, the 21st day of November 2024 / 30th Karthika, 1946
                    IA.NO.2/2024 IN WP(C) NO. 37814 OF 2022 (B)
   APPLICANTS/RESPONDENTS:

      1. DIVISIONAL FOREST OFFICER, ARANYA BHAVAN, OLAVAKODE, PALAKKAD
         -678002.
      2. TAHSILDAR, OTTAPALAM TALUK OFFICE, OTTAPALAM, PALAKKAD-679101.
      3. VILLAGE OFFICER, KARIMPUZHA-II VILLAGE, ELAMBULASSERY,
         PALAKKAD-679513.
      4. ASST. DIRECTOR, OFFICE OF THE ASST DIRECTOR, FOREST MINI SURVEY,
         ARAKKINAR P.O., MATHOTTAM, KOZHIKODE.-673028.

   RESPONDENTS/PETITIONERS:

      1. IBRAHIM, S/O. MUHAMMED HAJI, 236, ODUVIL HOUSE, KUMARAMPUTHUR,
         CHANGILERI, PALAKKAD-678762.
      2. MOOIDU, S/O. MUHAMMED HAJI, 236, ODUVIL HOUSE, KUMARAMPUTHUR,
         CHANGILERI, PALAKKAD-678762.
      3. ABDUL REHIM, S/O. MUHAMMED HAJI, 236, ODUVIL HOUSE, KUMARAMPUTHUR,
         CHANGILERI, PALAKKAD-678762.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant 2 months time
   from 31.10.2024 to comply with the directions contained in the judgment
   dated 20.11.2023 in the interest of justice..


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, this court's judgment dated
    20.11.2023 and this court's order dated 14/08/2024 and upon hearing the
   arguments of Government Pleader for Applicants in IA/respondents in WP(C)
   and of Mr. P.R.VENKATESH, Advocate for the respondents in
   IA/Petitioners WP(C), the court passed the following:

                                           ORDER

This is an application for extension of time.

Heard. Allowed.

Sd/- MURALI PURUSHOTHAMAN JUDGE

21-11-2024 /True Copy/ Assistant Registrar

 
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