Muhammed Aslam Panikkara vs Rishana P.T
2024 Latest Caselaw 33682 Ker

Kerala High Court

Muhammed Aslam Panikkara vs Rishana P.T on 21 November, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

OP(CRL.) NO. 754 OF 2024

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                                                2024:KER:87623
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                   OP(CRL.) NO. 754 OF 2024

      AGAINST THE ORDER DATED 15.06.2024 IN MC NO.260 OF 2023

                 OF FAMILY COURT, MALAPPURAM

PETITIONER/ RESPONDENT :

          MUHAMMED ASLAM PANIKKARA
          AGED 34 YEARS,
          S/O BEERANKUTTY, MOAJAZA (H),
          HAJIYARPADI, KADUNGALLOOR, PULIYAKKODE,
          KUZHIMANNA VILLAGE, MALAPPURAM DISTRICT,
          BY HIS POWER OF ATTORNEY BEERANKUTTY,
          AGED 66 YEARS, S/O ABOOBACKER, RESIDING AT
          MULLANMADAMMAL, VILAYIL POST, KADUNGALLOOR,
          KUZHIMANNA (VIA), MALAPPURAM DISTRICT,
          PIN - 673641


          BY ADVS.
          T.K.AJITH KUMAR
          AISWARYA RAMESAN
          REMYA VARMA N.K
          VARNIBHA.T




RESPONDENT/ PETITIONER :

          RISHANA P.T
          AGED 27 YEARS
          W/O MUHAMMED ASLAM PANIKKARA, MOAJAZA (H),
          HAJIYARPADI, KADUNGALLOOR, PULIYAKKODE,
          KUZHIMANNA VILLAGE, MALAPPURAM DISTRICT
          NOW RESIDING AT THADATHIL BABU SALAM VEED,
          CHENGARA, KAVANOOR VILLAGE, ERANAD TALUK,
          MALAPPURAM DISTRICT, PIN - 673 633
 OP(CRL.) NO. 754 OF 2024

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                                                         2024:KER:87623




     THIS   OP   (CRIMINAL)   HAVING   COME   UP   FOR    ADMISSION   ON
21.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(CRL.) NO. 754 OF 2024

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                                                         2024:KER:87623
                  BECHU KURIAN THOMAS, J.
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                     O.P.(Crl.) No.754 of 2024
                   =-=-=-=-=-=-=-=-=-=-=-=-=-=
              Dated this the 21st day of November, 2024


                                   JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this original petition.

Permission is granted. Hence, this original petition is dismissed

as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM