Shameer Ali K vs The General Manager
2024 Latest Caselaw 33678 Ker

Kerala High Court

Shameer Ali K vs The General Manager on 21 November, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                              2024:KER:87397




        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                        PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                WP(C) NO. 39267 OF 2024

PETITIONER:

         SHAMEER ALI K, AGED 36 YEARS
         S/O.MUHAMMED ASHRAF, AFRA COTTAGE,
         KODAMPUZHA, FAROOK COLLEGE P.O.,
         KOZHIKODE, PIN - 673632

         BY ADVS.
         N.ANAND
         RAJESH O.N.
         ROY ANTONY



RESPONDENTS:

    1    THE GENERAL MANAGER
         RAMANATTUKARA SERVICE CO-OPERATIVE BANK LTD
         NO. 7721, FAROOK COLLEGE RD,
         KOZHIKODE, PIN - 673632
    2    THE ARBITRATOR/SPECIAL SALE OFFICER
         RAMANATTUKARA SCB GROUP
         OFFICE OF THE ASSISTANT REGISTRAR OF CO-
         OPERATIVE SOCIETIES, SAHAKARANA BHAVAN,
         PUTHIYARA, KOZHIKODE, PIN - 673004

     THIS WRIT PETITION (CIVIL) HAVING COME UP          FOR
ADMISSION ON 21.11.2024, THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
                                                     2024:KER:87397
WP(C) No.39267 of 2024
                                 2



                          JUDGMENT

Dated this the 21st day of November, 2024

Counsel for the petitioner submits that the petitioner

does not want to prosecute the writ petition.

The writ petition is accordingly dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE spk