Kerala High Court
Chakki Savithri vs Ayyappan Ayyappan on 21 November, 2024
OP(C) No.538/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Thursday, the 21st day of November 2024 / 30th Aswina, 1946
OP(C) NO. 538 OF 2024
IA 736/2014 IN OS 161/1984 OF MUNSIFF COURT, PATHANAMTHITTA.
PETITIONER(S)/ JUDGMENT DEBTOR:
CHAKKI SAVITHRI, AGED 84 YEARS, D/O CHAKKI, PULIYATHU, MELEMURIYIL
HOUSE, VETTIPURAM MURI, PATHANAMTHITTA VILLAGE, PIN - 689 645.
RESPONDENTS/DECREE HOLDERS:
1. AYYAPPAN AYYAPPAN, ANTHIKANDATHIL KAROTTU
PULINILKKUNNATHIL, UPPUKANDAM, PARAYARAM MURI ELANTHOOR VILLAGE
(EXPIRED), PIN - 689643
2. AYYAPPAN KOCHU KANDAN, OTTAPLAVUNILKKUNNATHIL HOUSE, PARIYARAM MURI,
ELANTHOOR VILLAGE (EXPIRED), PIN - 689643
3. KURUMBA MEMA, OTTAPLAVUNILKKUNNATHIL HOUSE, PARIYARAM MURI,
ELANTHOOR VILLAGE (EXPIRED), PIN - 689643
4. CHAKKI GOWRI, KAVINTE PADINJATTETHETHIL, MANGARAM MURI,
PATHANAMTHITTA (EXPIRED), PIN - 689643
5. CHAKKI CHELLAMMA, KAVINTE PADINJATTETHETHIL, MANGARAM MURI,
PATHANAMTHITTA, PIN - 689643
6. ADICHAN KESHAVAN KAVINTE KEZHAKKETHIL, MANGARAM MURI,
KONNIVILLAGE,PATHANAMTHITTA(EXPIRED), PIN - 689643
7. CHANDRAN CHANDRAN MUTHOOTOZHATETIL HOUISE,VARYAPURAM, MURI,
ELANTHOOR VILLEGE, PATHANAMTHITTA, PIN - 689643
8. CHANDRAN SREEDHARANMUTHOOTOZHATETIL HOUISE, VARYAPURAM, MURI,
ELANTHOOR VILLEGE,PATHANAMTHITTA, PIN - 689643
9. CHANDRAN KUNJUKUNJU EERANILKKUNNATHIL HOUSE,KATTACHIRA, CHIRRAR
MURI, CHITTAR VILLAGE(EXPIRED), PIN - 689643
10. RAJAMMA D/O KAALI, SANYASI KONATH HOUSE, PIRAVOMTHOOR MURIAND
VILLAGE, PATHANAMPURAM VILLAGE KOLLAM, PIN - 689696
11. MEMA KALI THARAYIL THEKKETHIL HOUSE,PIRAVOMTHOOR VILLAGE,
PATHANAMPURAM TALUK, KOLLAM(EXPIRED), PIN - 689696
12. KOCHUKANDAN SREEDHARAN OTTAPLAVUNILKKUNNATHIL HOUSE,PARIYARAM MURI,
ELANTHOOR VILLAGE(EXPIRED), PIN - 689643
13. RAMACHANDRAN S/O KOCHUKANDAN MONNOOTTIMANGALAM HOUSE,PARIYARAM MURI,
ELANTHOOR VILLEGE, PATHANAMTHITTA, PIN - 689643
14. REMANI PARACHARUVIL HOUSE, VAYYATTUPUZHA MURI,
CHITTARVILLAGE,PATHANAMATHITTA, PIN - 689663
15. THULASI NAYIPARAKAROTTU HOUSE, KATTOOR MURI,CHERUKOLE VILLAGE
PATHANAMTHITTTA, PIN - 689650
16. LEKSHMI CHARIVULALAYIL HOUSE, VETTIPPRAM HOUSE,PATHANAMTHITTA
VILLAGE , PIN - 689647
17. SANTHOSH CHARIVULALAYIL HOUSE, VETTIPPRAM HOUSE,PATHANAMTHITTA
VILLAGE , PIN - 689647
OP(C) No.538/2024 2/3
18. MANOJ CHARIVULALAYIL HOUSE, VETTIPPRAM HOUSE,PATHANAMTHITTA VILLAGE
, PIN - 689647
19. AYYAPPAN PODIYAN UPPUKANDATHILA HOUSE PARIYARAYAM MURI,ELANTHOOR
VILLEGE, PATHANAMTHITTA, PIN - 689643
20. KALYANI D/O AYYAPPAN, UPPUKANDATHILA HOUSE PARIYARAYAMMURI,
ELANTHOOR VILLEGE, PATHANAMTHITTA, PIN - 689643
21. DAAMODHARAN S/O AYYAPPAN,, UPPUKANDATHILA HOUSE PARIYARAYAM
MURI,ELANTHOOR VILLEGE, PATHANAMTHITTA, PIN - 689643
22. C.RAMAN @ KUNJURAMAN THARAYIL THEKKETHIL HOUSE, EDATHITTA
MURI,KODUMON VILLAGE PATHANAMTHITTA(EXPIRED), PIN - 691555
23. C.LEELAMMA VADAKKEKKARA HOUSE, VETTIYAR MURI AND
VILLAGE,PATHANAMTHITTA, PIN - 689696
24. THANKAMANI THEKKUMKKOOTTATHIL MURUPPEL HOUSE,VAZHAMUTTAM MURI,
PATHANAMTHITTA, PIN - 689647
25. RADHAMONI KAVINU VADAKKETHIL HOUSE, MANGARAM MURI,KONNI VILLAGE,
PATHANAMTHITTA, PIN - 689691
26. MEMA PODIYAMMA THEKKEKKAROTTU HOUSE, ANGADIKKAL MURI,KOMON
MURI,PATHANAMTHITTA, PIN - 691555
27. MEMA AMBIKA MANNIDIKIZHAKKETHIL HOUSE, PYVAZHA,
ULLANNOOR,ELAVUMTHITTA PATHANAMTHITTA, PIN - 689503
28. RAVI VARIKKANAKUZHIYIL, CHANJAPARACKAL HOUSE,MUMDUKOTTACKAL,
PATHANAMTHITTA(EXPIRED), PIN - 689649
29. KUNJUCHERUKKAN PUTHIYATHUKELEMURIYL, HOUSE,VETTIPPURAM MURI,
PATHANAMTHITTA VILLAGE, PIN - 689649
30. PADMINI KATTACHIRA EARANIKUNNATHIL HOUSE, CHITTAR MURI ANDVILLAGE
PATHANAMTHITTA , PIN - 689663
31. SARASWATHI KATTACHIRA EARANIKUNNATHIL HOUSE, CHITTAR MURI ANDVILLAGE
PATHANAMTHITTA, PIN - 689663
32. AYYAPPAN KATTACHIRA EARANIKUNNATHIL HOUSE, CHITTAR MURI ANDVILLAGE
PATHANAMTHITTA , PIN - 689663
33. MEENAKSHI KIDANGIL HOUSE, PAMPAVALI, PEERUMEDU VILLAGE, PIN - 685531
34. KOCHUPENNU PARACHARUVIL HOUSE, ITHALA MURI, RANNI VILLAGE
,PATHANAMTHITTA, PIN - 689672
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
proceedings in EP No. 96/2006 in O.S No. 161/1984 before the Hon'ble
Munsiff Court, Pathanamthitta, pending disposal of the above Original
Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
22-10-2024 and upon hearing the arguments of M/S S.MUHAMMED HANEEFF,
M.H.ASIF ALI, RAJANA JOSE & ARAVIND T RAMESH, Advocates for the
petitioner, the court passed the following:
OP(C) No.538/2024 3/3
O R D E R
Post on 26/11/2024 in 300 list.
Interim order is extended till then.
Sd/- VIJU ABRAHAM, Judge.
21-11-2024 /True Copy/ Assistant Registrar
