Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nediyedath Mohammed Haneefa vs Palakkal Sefiya
2024 Latest Caselaw 33641 Ker

Citation : 2024 Latest Caselaw 33641 Ker
Judgement Date : 21 November, 2024

Kerala High Court

Nediyedath Mohammed Haneefa vs Palakkal Sefiya on 21 November, 2024

                                                     2024:KER:87474

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

   THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                         OP(C) NO. 4 OF 2019

        AGAINST THE ORDER/JUDGMENT DATED IN OS NO.184 OF 2013 OF

    ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL COURT, TIRUR

PETITIONER:

          NEDIYEDATH MOHAMMED HANEEFA
          AGED 36 YEARS
          S/O MARAKKAR (REPRESENTED BY POWER OF ATTORNEY HOLDER
          AND WIFE AYISHA MANZIYA, AGED 30 YEARS, THALAKKADATHUR
          AMSOM, CHERIYAMUNDAM DESOM, P.O. THALAKKADATHUR, TIRUR
          TALUK)

          BY ADV TOM K.THOMAS


RESPONDENTS:

    1     PALAKKAL SEFIYA
          AGED 54 YEARS
          W/O LATE APPATHIL MOIDEEN, OZHUR AMSOM, ERANELLUR
          DESOM, P.O.OZHUR, TIRUR TALUK. 676 307.

    2     MOHAMMED FAROOK
          S/O PALAKKAL SEFIYA, OZHUR AMSOM, ERANELLUR DESOM,
          P.O.OZHUR, TIRUR TALUK-676 307.

          BY ADV SRI.K.P.SHEREEF

     THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 21.11.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) No. 4 of 2019             :2:




                                                         2024:KER:87474


                         VIJU ABRAHAM , J.
              ===========================
                        OP(C) No. 4 of 2019
             ============================
             Dated this the 21st day of November, 2024

                            JUDGMENT

The learned Counsel for the petitioner submits that the matter

has become infructuous.

Recording the same, the above original petition is dismissed as

infructuous.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

2024:KER:87474

APPENDIX OF OP(C) 4/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.184 OF 2013 ON THE FILE OF THE SUB COURT, TIRUR.

EXHIBIT P2 TRUE COPY OF WRITTEN STATEMENT FILED BY THE DEFENDANTS.

EXHIBIT P3 TRUE COPY OF THE AMENDMENT APPLICATION IN I.A.NO.653 OF 2017.

EXHIBIT P4 TRUE COPY OF OBJECTIONS TO EXT.P3 FILED BY THE RESPONDENTS.

EXHIBIT P5 TRUE COPY OF THE ORDER IN I.A.653 OF 2017 IN O.S.NO.184 OF 2013 DATED 14-09-2018.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter