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Abdul Gafoor Km vs Commissioner Of Civil Supplies & ...
2024 Latest Caselaw 33635 Ker

Citation : 2024 Latest Caselaw 33635 Ker
Judgement Date : 21 November, 2024

Kerala High Court

Abdul Gafoor Km vs Commissioner Of Civil Supplies & ... on 21 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

WP(C)No.39002 of 2024                                      2024:KER:87992
                                 1
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE V.G.ARUN
   THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
                      WP(C) NO. 39002 OF 2024
PETITIONER/S:
           ABDUL GAFOOR KM
           AGED 48 YEARS
           S/O MOIDEENKUTTY KM, KOOMULLUMPARAMBIL, ATTUR PO,
           THRISSUR-, PIN - 680583

            BY ADVS.
            SUNIL JACOB JOSE
            SAYIPRIYA S.


RESPONDENT/S:

     1      COMMISSIONER OF CIVIL SUPPLIES & CONSUMER AFFAIRS
            COMMISSIONERATE OF CIVIL SUPPLIES & CONSUMER AFFAIRS,
            PUBLIC OFFICE BUILDING, LMS VELLAYAMBALAM RD, PALAYAM,
            THIRUVANANTHAPURAM, KERALA, PIN - 695033

     2      DISTRICT COLLECTOR, THRISSUR
            COLLECTORATE, AYYANTHOLE, THRISSUR-, PIN - 680003

     3      DISTRICT SUPPLY OFFICER
            O/O. DISTRICT SUPPLY OFFICER, 1ST FLOOR, CIVIL STATION,
            AYYANTHOLE, THRISSUR -, PIN - 680003

     4      TALUK SUPPLY OFFICER,
            O/O. TALUK SUPPLY OFFICER, THALAPPAILLY, MINI CIVIL
            STATION, VADAKKANCHERY, THRISSUR-, PIN - 680582


OTHER PRESENT:

            SRI. AJITH VISWANATHAN,GP


     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
21.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.39002 of 2024                                   2024:KER:87992
                                   2



                        JUDGMENT

When the matter is taken up for consideration today,

the learned counsel for the petitioner submitted that, an

appeal along with stay petition has been preferred against

Ext.P11 order and is pending consideration before the 2 nd

respondent.

Insofar as appeal is preferred, this writ petition is

closed, without expressing anything on merits and leaving it

upon for the 2nd respondent to pass order on either the stay

application or the appeal within four weeks and continuing

the interim order passed by this Court till the order is

passed.

Sd/-

V. G. ARUN JUDGE SM WP(C)No.39002 of 2024 2024:KER:87992

APPENDIX OF WP(C) 39002/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE RELEVANT PORTION OF THE LICENSE OF THE PETITIONER DATED 13/2/2023 ISSUED BY THE 3RD RESPONDENT Exhibit P2 A TRUE COPY OF THE LICENSE NO.JC2/11242/2024 DATED 3/5/2024 ISSUED IN FAVOUR OF THE PETITIONER BY THE MULLURKARA GRAMA PANCHAYAT Exhibit P3 A TRUE COPY OF THE NOTICE TSOTPY/310/2024-CS4 DATED 8/8/24 OF THE 4TH RESPONDENT SERVED ON THE PETITIONER Exhibit P4 A TRUE COPY OF THE REPLY OF THE PETITIONER DATED 9/8/2024 SUBMITTED BEFORE THE 4TH RESPONDENT Exhibit P5 A TRUE COPY OF THE REPRESENTATION DATED 8/8/24 SUBMITTED BEFORE THE 2ND RESPONDENT Exhibit P6 A TRUE COPY OF THE JUDGMENT DATED 13/08/2024 OF THIS HON'BLE COURT IN WP NO 28833/2024 Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED 13/8/2024 SUBMITTED BY THE TRISSUR DISTRICT PRESIDENT OF ALL KERALA RETAIL RATION DEALERS ASSOCIATION BEFORE THE 2ND RESPONDENT Exhibit P8 A TRUE COPY OF THE ORDER TSOTPY/311/2024 CS1 DATED 13/8/2024 ALONG WITH THE TYPED COPY OF THE ORDER Exhibit P9 A TRUE COPY OF THE NOTICE DATED 19/8/2024 OF THE 4TH RESPONDENT ALONG WITH THE TYPED COPY OF THE SAME Exhibit P10 A TRUE COPY OF THE ORDER DATED 22/8/2024 IN

Exhibit P11 A TRUE COPY OF THE ORDER TSOTPY/311/2024-CS1 DATED 25/9/2024 OF THE 4TH RESPONDENT

RESPONDENTS EXHIBITS NIL

P.A.TO JUDGE TRUE COPY

 
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