Shine Mathew vs State Of Kerala
2024 Latest Caselaw 33560 Ker

Kerala High Court

Shine Mathew vs State Of Kerala on 21 November, 2024

                              1
WP(C) NO. 12183 OF 2018                       2024:KER:87324

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

THURSDAY, THE 21ST DAY OF NOVEMBER 2024/30TH KARTHIKA, 1946

                   WP(C) NO. 12183 OF 2018

PETITIONERS:

    1     SHINE MATHEW
          JUNIOR MANAGER(GENERAL), KERALA STATE CIVIL
          SUPPLIES CORPORATION LTD, MANANTHAVADY DEPOT,
          WAYANAD.

    2     DARVISH.B
          JUNIOR MANAGER(GENERAL), KERALA STATE CIVIL
          SUPPLIES CORPORATION LTD, DISTRICT DEPOT, KOLLAM.

    3     BREEMABRITTO
          JUNIOR MANAGER(GENERAL), KERALA STATE CIVIL
          SUPPLIES CORPORATION LTD, VAIKOM/THALAYOLAPARAMBU
          DEPOT, KOTTAYAM.

    4     SAJEEV PAUL
          JUNIOR MANAGER(GENERAL), WORKING AS JUNIOR
          MANAGER(HRD)AND TRAINING CO-ORDINATOR, KERALA
          STATE CIVIL SUPPLIES CORPORATION LTD,
          MAVELIBHAVAN, GANDHI NAGAR, COCHIN-682020.

    5     AMBILIASOK
          JUNIOR MANAGER(GENERAL), KERALA STATE CIVIL
          SUPPLIES CORPORATION LTD, W0RKING AS JUNIOR
          MANAGER (MEDICAL WHOLESALE DIVISION), REGIONAL
          OFFICE, TRIVANDRUM.

    6     SIVI.P.SAMUEL
          JUNIOR MANAGER(GENERAL), WORKING AS JUNIOR
          MANAGER(FMCG)KERALA STATE CIVIL SUPPLIES
          CORPORATION LTD, MAVELIBHAVAN, GANDHI NAGAR,
          COCHIN-682020.
                                   2
WP(C) NO. 12183 OF 2018                              2024:KER:87324

    7    RAKESH.S
         JUNIOR MANAGER(GENERAL), KERALA STATE CIVIL
         SUPPLIES CORPORATION LTD, MAVELIKKARA DEPOT,
         ALAPPUZHA.

    8    AHAMEDSHAFI.H
         JUNIOR MANAGER(GENERAL), WORKING AS JUNIOR
         MANAGER(PURCHASE), KERALA STATE CIVIL SUPPLIES
         CORPORATION LTD, MAVELIBHAVAN, GANDHI NAGAR,
         COCHIN-682020.


         BY ADVS.
         SRI.RAHUL SASI
         SMT.NEETHU PREM




RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY SECRETARY TO GOVERNMENT,
         DEPARTMENT OF FOOD AND CIVIL SUPPLIES,
         SECRETARIAT, THIRUVANANTHAPURAM-695001.

    2    KERALA STATE CIVIL SUPPLIES CORPORATION LTD
         REPRESENTED BY ITS CHAIRMAN AND MANAGING
         DIRECTOR, MAVELIBHAVAN, GANDHI NAGAR, COCHIN-
         682020.


         BY ADVS.
         GOVERNMENT PLEADER
         LAKSHMI NARAYAN R.
         SMT.MOLLY JACOB, SC - KERALA STATE CIVIL SUPPLIES
         CORPORATION LTD.


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
21.11.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                               3
WP(C) NO. 12183 OF 2018                        2024:KER:87324

                          JUDGMENT

The learned counsel for the petitioner submits that by

virtue of the subsequent developments, this writ petition has

become infructuous.

In the result, this writ petition would stand dismissed as

infructuous.

Sd/-

HARISANKAR V. MENON JUDGE Skk//21.11.2024

WP(C) NO. 12183 OF 2018 2024:KER:87324

APPENDIX OF WP(C) NO.12183 OF 2018

PETITIONERS' EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE REPRESENTATION DATED 30.09.2016 SUBMITTED BEFORE THE 2ND RESPONDENT CORPORATION BY THE PETITIONERS HEREIN REQUESTING RE- DESIGNATION AS ASSISTANT MANAGER

EXHIBIT P2 THE TRUE COPY OF THE REQUEST LETTER FOR RE-DESIGNATION DATED 06.01.2017 ADDRESSED TO THE 1ST RESPONDENT BY THE 2ND RESPONDENT

EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND RESPONDENT CORPORATI0N BY THE PETITIONERS

EXHIBIT P4 THE TRUE COPY OF THE REPLY LETTER DATED 16.05.2017 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P5 THE TRUE COPY OF THE RELEVANT PORTIONS GOVERNING QUALIFICATION METHOD OF APPOINTMENT AND PROMOTION OF THE DRAFT COMMON SERVICE RULE.