Citation : 2024 Latest Caselaw 33556 Ker
Judgement Date : 21 November, 2024
OP(KAT) No.97/2023 1/4 Order Date : 21-11-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
Thursday, the 21st day of November 2024 / 30th Karthika, 1946
OP(KAT) NO. 97 OF 2023
OA (EKM) 203/2021 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/4TH RESPONDENT:
ANIL V.K., AGED 47 YEARS, S/O.K.KARUNAKARAN NAIR, JUNIOR HEALTH
INSPECTOR GRADE-I, PRIMARY HEALTH CENTRE, CHEMPAKAPARA, IDUKKI,
PIN-685514
RESPONDENTS/APPLICANTS & RESPONDENTS 1 TO 3:
1. SARAVANAN K., AGED 43 YEARS, S/O. M. KUTTAPPAN, JUNIOR HEALTH
INSPECTOR GRADE-I, PRIMARY HEALTH CENTRE, PUTHUNAGARAM, PALAKKAD -
678503, RESIDING AT 30/515, ASWATHY, CHAVALAKKARA STREET, PALAKKAD,
PIN-678012
2. SURESH A.K., S/O.THE LATE A.K. CHINNAN, AGED 45 YEARS, JUNIOR HEALTH
INSPECTOR GRADE-I, COMMUNITY HEALTH CENTRE, CHERPULASSERY, PALAKKAD
- 679503, RESIDING AT ARAPPATH KIZHAKKETHIL, P.O. SREEKRISHNAPURAM,
PALAKKAD, PIN-679513
3. SURESH K.,S/O.K.MURUGAN,AGED 42 YEARS,JUNIOR HEALTH INSPECTOR GRADE-
I,PRIMARY HEALTH CENTRE,POOKKOTTUKAVU,PALAKKAD-679515,RESIDING AT
KURUVAMPADAM,VETTEKKARA, KADAMPAZHIPURAM, PALAKKAD, PIN-678633
4. SURESH K., S/O. SIVASANKARAN, AGED 44 YEARS, JUNIOR HEALTH INSPECTOR
GRADE-I, PRIMARY HEALTH CENTRE, KUMARAMPUTHUR, PAYYANEDAM, PALAKKAD
- 678583, RESIDING AT KARUKAMANNA, MANNARKKAD COLLEGE P.O.,
PALAKKAD, PIN - 678583
5. GIREESH C., S/O. CHANDRAN, AGED 45 YEARS, JUNIOR HEALTH INSPECTOR
GRADE-I, PRIMARY HEALTH CENTRE, MUTHALAMADA, PALAKKAD - 678507,
RESIDING AT SARANG, SKODANAGAR, VADAVANNUR, PALAKKAD, PIN - 678504
6. RAMADAS V.S., S/O. SANKARANARAYANAN, AGED 46 YEARS, JUNIOR HEALTH
INSPECTOR GRADE-I, PRIMARY HEALTH CENTRE, VELLINEZHI,
THIRUNARAYANAPURAM, PALAKKAD - 678631, RESIDING AT VADAKKEKKARA,
PUNCHAPPADAM, PALAKKAD, PIN - 678633
7. MURALEEKRISHNAN P., S/O. UNNIGUPTAN, AGED 42 YEARS, JUNIOR HEALTH
INSPECTOR GRADE-I, COMMUNITY HEALTH CENTRE, KADAMPAZHIPURAM,
PALAKKAD - 678633, RESIDING AT PULIYANDE HOUSE, KADAMPAZHIPURAM,
PALAKKAD, PIN-678633
8. STATE OF KERALA, REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
HEALTH AND FAMILY WELFARE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001
9. THE DIRECTOR OF HEALTH SERVICES, GENERAL HOSPITAL
JUNCTION,THIRUVANANTHAPURAM, PIN-695035
10. ABDUL SHUKKOOR K.P., AGED 36 YEARS, S/O. MOIDEENKOYA HAJI, JUNIOR
HEALTH INSPECTOR GRADE-I, COMMUNITY HEALTH CENTRE, MANGALPADY,
OP(KAT) No.97/2023 2/4 Order Date : 21-11-2024
KASARAGOD, PIN - 673122
11. *ADDL R11 RAJESH R AGED 47 YEARS,S/O.P.R. RAMACHANDRAN PILLAI
RESIDING AT REKHA BHAVAN, AMBALATHUBHAGAM, PORUVAZHI KOLLAM
DISTRICT, PIN: 690 520, WORKING AS JUNIOR HEALTH INSPECTOR GRADE-I,
PRIMARY HEALTH CENTRE, PRAMADAM PATHANAMTHITTA DISTRICT PIN 689646
12. *ADDL R12 SINDHU K PILLAI AGED 48 YEARS, D/O.M.K. KUTTAN PILLAI,
JUNIOR HEALTH INSPECTOR GRADE-I, PRIMARY HEALTH CENTRE,NEDUMPURAM,
PATHANAMTHITTA DISTRICT.,RESIDING AT: MUKKATHU MAYOORAM, CHATHENKERY
- P.O., THIRUVALLA, PATHANAMTHITTA
13. *ADDL R13 RAVEENDRA NATH A V, AGED 52 YEARS, S/O. K.VELAYUDHAN NAIR,
JUNIOR HEALTH INSPECTOR GRADE-I, FAMILY HEALTH CENTRE, PALLICHAL,
THIRUVANANTHAPURAM, PIN: 695020. PERMANENTLY RESIDING AT GEETHA
NIVAS, T.C. 16/1603, KUMARAPURAM, NEAR SREE CHITRA QUARTERS
THURUVIKKAL-P.O., THIRUVANANTHAPURAM, AND TEMPORARILY RESIDING IN
BEENA NIVAS, T.C 92/3242 MUHAKKAD LANE, ARA NO.395,ANAYARA-P.O *ADDL
R11 , R12 ,R13 ARE IMPLEADED AS ADDITITIONAL RESPONDENTS AS
INTERVENERS AS PER ORDER DATED 13/11/2024 IN IA 2/2023 IN OP(KAT)
97/2023.
OP Kerala Administrative Tribunal praying inter alia that in the
circumstances stated in the affidavit filed along with the OP(KAT) the
High Court be pleased to stay the operation of Ext. P1 order of the
Hon'ble Kerala Administrative Tribunal, Additional Bench at Ernakulam
dated 23-02-2023 in O.A.(EKM)No. 203/2021 pending disposal of the Original
Petition (KAT).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(KAT) and this Court's order dated
13.11.2024 and upon hearing the arguments of SRI.K.P.SATHEESAN (SENIOR),
along with M/S. P.MOHANDAS (ERNAKULAM), K.SUDHINKUMAR, SABU PULLAN, GOKUL
D. SUDHAKARAN & R.BHASKARA KRISHNAN, Advocates for the petitioner, M/S.
REKHA VASUDEVAN, SOYA D.C, ELIZABETH V.JOSEPH & ROJIT ZACHARIAH, Advocates
for R1 to R7 and of SRI. G.RANJU MOHAN, Advocate for R11 to R13, the court
passed the following:
OP(KAT) No.97/2023 3/4 Order Date : 21-11-2024
A.MUHAMED MUSTAQUE & P.KRISHNA KUMAR, JJ.
---------------------------------------------------------------
O.P.(KAT)Nos.97 and 218 of 2023
---------------------------------------------------------------
Dated this the 21st day of November, 2024
ORDER
A.Muhamed Mustaque, J.
In the light of the earlier order passed by this Court
on 10.08.2023, it is appropriate to adjourn this matter to
20.01.2025 to await the outcome of the Apex Court's judgment.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
P.KRISHNA KUMAR JUDGE rkj OP(KAT) No.97/2023 4/4 Order Date : 21-11-2024
APPENDIX OF OP(KAT) 97/2023 Exhibit-P1 TRUE COPY OF THE ORDER OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH AT ERNAKULAM DATED 23-02-2023 IN O.A.(EKM)NO. 203/2021
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