Sailas B.I vs Sandra John L
2024 Latest Caselaw 33542 Ker

Kerala High Court

Sailas B.I vs Sandra John L on 21 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

OP(KAT) NO. 391 OF 2023              1

                                                 2024:KER:87454
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                &

          THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR

 THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946

                    OP(KAT) NO. 391 OF 2023

       AGAINST THE ORDER DATED 27.07.2023 IN OA NO.514 OF 2023

     OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

PETITIONER/3RD RESPONDENT:

          SAILAS B.I.,
          AGED 49 YEARS
          DEPUTY CONTROLLER OF LEGAL METROLOGY (GENERAL),
          OFFICE OF THE DEPUTY CONTROLLER OF LEGAL METROLOGY
          (GENERAL), KOLLAM, LEGAL METROLOGY BHAVAN, RAILWAY
          STATION ROAD, KARBALA JUNCTION, KOLLAM, PIN-691 001,
          (SHOWN IN THE CAUSE TITLE OF O.A.NO.514 OF 2023 AS
          SAILAS B.I., DEPUTY CONTROLLER OF LEGAL METROLOGY
          (FLYING SQUAD), OFFICE OF THE DEPUTY CONTROLLER OF
          LEGAL METROLOGY (FLYING SQUAD), MURINGAMANGALAM,
          PAYYANAMON P.O., PATHANAMTHITTA-689 692 (UNDER
          ORDERS OF TRANSFER TO OFFICE OF DEPUTY CONTROLLER OF
          LEGAL METROLOGY (GENERAL), LEGAL METROLOGY BHAVAN,
          RAILWAY STATION ROAD, KARBALA JUNCTION, KOLLAM),
          PIN - 691001


          BY ADVS.
          S.P.ARAVINDAKSHAN PILLAY
          N.SANTHA
          V.VARGHESE
          PETER JOSE CHRISTO
          S.A.ANAND
          K.N.REMYA
          L.ANNAPOORNA
          VISHNU V.K.
          ABHIRAMI K. UDAY
 OP(KAT) NO. 391 OF 2023               2

                                                        2024:KER:87454



RESPONDENTS/APPLICANT AND RESPONDENTS 1 AND 2 :

    1       SANDRA JOHN L.,
            AGED 51 YEARS
            W/O ANTONY TERRY, DEPUTY CONTROLLER OF LEGAL
            METROLOGY(FLYING SQUAD), LEGAL METROLOGY BHAVAN,
            RAILWAY STATION ROAD, KARBALA JUNCTION, KOLLAM-691
            001, RESIDING AT ASHLYN DALE, MEKKADU, CHAVARA P.O.,
            KOLLAM, KERALA, PIN - 691583

    2       STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            DEPARTMENT OF CONSUMER AFFAIRS,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    3       THE CONTROLLER, LEGAL METROLOGY,
            CONTROLLER OFFICE, VRINDAVAN GARDENS,
            PATTOM PALACE P.O.,
            THIRUVANANTHAPURAM, PIN - 695001


            BY ADVS.
            Nandakumar P
            AMRUTHA SANJEEV(K/001000/2016)
            VIVEK VIJAYAKUMAR(K/1018/2016)
            RIYA TOMY(K/002324/2021)
            INDU C. SREEKUMAR(K/001908/2022)
            SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER



     THIS    OP   KERALA   ADMINISTRATIVE    TRIBUNAL    HAVING      BEEN
FINALLY   HEARD   ON   21.11.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 OP(KAT) NO. 391 OF 2023              3

                                                         2024:KER:87454




                          JUDGMENT

A.Muhamed Mustaque, J.

We find that, by the passage of time, this matter has

become infructuous. Accordingly, this original petition is

dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

P.KRISHNA KUMAR JUDGE rkj