Citation : 2024 Latest Caselaw 33520 Ker
Judgement Date : 21 November, 2024
2024:KER:87418
O.P. (KAT) No.344 of 2018
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA,
1946
OP(KAT) NO. 344 OF 2018
AGAINST THE ORDER DATED 27.11.2017 IN OA NO.1821 OF
2015 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENT NOS.2,3 & 4:
1 PRADEEPKUMAR S, AGED 50 YEARS,
S/O.R.SATHYASHEELAN, SAROJA NIVAS, H.NO.821,
PRASANTHI NAGAR, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM, NOW WORKING AS ATTENDER, IT
(OFFICE SECTION) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 ARUN M.J., NOW WORKING AS OFFICE
ATTENDANT,GENERAL ADMINISTRATION (OFFICE
SECTION), GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
3 SUBI SIVAN, NOW WORKING AS OFFICE ATTENDANT, FOOD
(PS) DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM 695 001
BY ADVS.
A.X.VARGHESE
A.V.JOJO
2024:KER:87418
O.P. (KAT) No.344 of 2018
2
RESPONDENTS/APPLICANT/RESPONDENT 1 & 5:
1 K.SUSEELA, AGED 50 YEARS, D/O.KOCHU CHERUKKAN,
FULL TIME SWEEPER, GENERAL ADMINISTRATION (HOUSE
KEEPING CELL) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001, RESIDING AT
KOCHUVILASOM, KUNNAKUZHI P.O., CHARUMOODU (VIA),
ALAPPUZHA.
2 GEETHA LAKSHMI K.S, AGED 52 YEARS, W/O SASIDHARAN
PILLAI,FULL TIME SWEEPER,GENERAL ADMINISTRATION
(HOUSE KEEPING CELL)DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001, RESIDING
AT SYAM NIVAS, NEDUVATHUR, NILESWARAM
P.O.KOTTARAKARA, KOLLAM 695 001
3 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, GENERAL ADMINISTRATION (HOUSE KEEPING
CELL) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
4 USHA KUMAR K, BINDER,ON DEPUTATION AS LIFT
OPERATOR, GENERAL ADMINISTRATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695
001. (R4 DELETED) (R4 DELETED FROM THE PARTY
ARRAY AT THE RISK OF PETITIONERS AS PER ORDER
DATED 03.07.2019 IN IA.NO.1/2019 OF THE HON'BLE
COURT.)
BY ADV SRI.P.NANDAKUMAR
NISHA BOSE SR GP
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 21.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:87418
O.P. (KAT) No.344 of 2018
3
JUDGMENT
A. Muhamed Mustaque, J.
The learned counsel for the petitioners submits that the matter
has become infructuous. Accordingly, this original petition is
dismissed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE JUDGE
Sd/-
P. KRISHNA KUMAR JUDGE PR 2024:KER:87418
APPENDIX OF OP(KAT) 344/2018
PETITIONER EXHIBITS
ANNEXURE A1 TRUE COPY OF PERMANENT EMPLOYMENT CARD OF THE 1ST APPLICANT.
ANNEXURE A1(a) TRUE COPY OF PERMANENT EMPLOYMENT CARD OF THE 2ND APPLICANT.
ANNEXURE A2 TRUE COPY OF MGTE- (LOWER) IN BOOK BINDING CONDUCTED BY THE DIRECTOR OF GOVERNMENT EXAMINATIONS, TAMIL NADU ISSUED TO THE 1ST APPLICANT
ANNEXURE A2(a) TRUE COPY OF MGTE- (LOWER) IN BOOK BINDING CONDUCTED BY THE DIRECTOR OF GOVERNMENT EXAMINATIONS, TAMIL NADU ISSUED TO THE 2ND APPLICANT
ANNEXURE A3 TRUE COPY OF SPECIAL RULES FOR THE KERALA GENERAL SUBORDINATE SERVICES.
ANNEXURE A4 TRUE COPY OF G.O. DATED 27/8/2013.
ANNEXURE A5 TRUE COPY OF CIRCULAR DATED 21/02/2015.
ANNEXURE A6 TRUE COPY OF OBJECTIONS FILED BY THE APPLICANTS.
ANNEXURE A7 TRUE COPY OF LETTER DATED 21/08/2015.
ANNEXURE A8 TRUE COPY OF SELECT LIST DATED 11/9/2015.
EXHIBIT P1 TRUE COPY OF THE OA NO.1821/2015 ALONG WITH ANNEXURES.
EXHIBIT P2 TRUE COPY OF THE CIRCULAR NO 62297/SHI/2013/GAD DATED 11.9.2013
EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 26.5.2014 2024:KER:87418
EXHIBIT P4 TRUE COPY OF THE CIRCULAR NO 62297/SHI/2014/GAD DATED 21.2.2015
EXHIBIT P5 TRUE COPY OF THE SELECT LIST FOR THE POST OF BINDERS.
EXHIBIT P6 TRUE COPY OF THE MEMO DATED 1.6.2015
EXHIBIT P7 TRUE COPY OF THE MEMO DATED 18/10/2016
EXHIBIT P8 TRUE COPY OF THE MEMO DATED 30.5.2017
EXHIBIT P9 TRUE COPY OF THE ORDER DATED 27/11/2017
Exhibit P10 TRUE COPY OF THE HEARING NOTICE DATED 1/2/2018.
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