Noushad T.C vs Manoj K.V
2024 Latest Caselaw 33513 Ker

Kerala High Court

Noushad T.C vs Manoj K.V on 21 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

OP(KAT) No.218/2023                        1/4                        Order Date : 21-11-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                        THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
             Thursday, the 21st day of November 2024 / 30th Karthika, 1946
                                OP(KAT) NO. 218 OF 2023

           OA 33/2021 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

   PETITIONERS/RESPONDENTS 6 & 7:

      1. NOUSHAD T.C., AGED 46 YEARS, S/O.THAMPIKUNJU RAWTHER, JUNIOR HEALTH
         INSPECTOR GRADE 1, PHC, VELLAVOOR, KOTTAYAM, RESIDING AT AMBIYIL,
         KANGAZHA PO, KOTTAYAM, PIN-686541
      2. PRASANTH P.R, AGED 50 YEARS, S/O.P.R.RAMAKRISHNA KURUP, JUNIOR
         HEALTH INSPECTOR GRADE 1, PHC, VALLETHODE,ALAPPUZHA, RESIDING AT
         PULLATTUTHARA, PATTANAKAD PO, CHERTHALA,ALAPPUZHA, PIN-688531

   RESPONDENT/APPLICANTS/RESPONDENS 1 TO 5::

      1. MANOJ K.V., S/O.VISWANATHAM, RESIDING AT KANJIRATHAMKUZHI,
         PATHANAMTHITTA-695588, WORKING AS JUNIOR HEALTH INSPECTOR GRADE-1,
         CHC, EZHUMATTOOR, PATHANAMTHITTA, PIN-689586
      2. GOPAKUMAR, S/O.M.KUTTAPAN, RESIDING AT GEETHA BHAVANAM, KADAMPANADU,
         THUVAYOOR SOUTH P O, PATHANAMTHITTA WORKING AS JUNIOR HEALTH
         INSPECTOR GRADE-1, PHC, MALLAPUZHASSERY, PATHANAMTHITTA, PIN-689652
      3. DEPARTMENT OF HEALTH AND FAMILY WELFARE, REPRESENTED BY ITS
         SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001
      4. THE DIRECTOR OF HEALTH SERVICE, HEALTH SERVICES DIRECTORATE,
         THIRUVANANTHAPURAM,PIN- 695035
      5. ADDITIONAL DIRECTOR OF HEALTH SERVICES (PUBLIC HEALTH), HEALTH
         SERVICES DIRECTORATE, THIRUVANANTHAPURAM, PIN-695035
      6. ANIL V.K., S/O.KARUNAKARAN NAIR, JUNIOR HEALTH INSPECTOR GRADE 1,
         COMMUNITY HEALTH CENTRE, VILAPPILSALA, THIRUVANANTHAPURAM 695573,
         RESIDING AT PLOT NO81, INDIRA NAGAR, PEROORKADA, THIRUVANANTHAPURAM,
         PIN-695995
      7. VINOD KUMAR K., S/O.KARUNAKARAN PILLAI, JUNIOR HEALTH INSPECTOR
         GRADE 1,COMMUNITY HEALTH CENTRE, VECHOOCHIRA, PATHANAMTHITTA 686511
         RESIDING AT KALARIYIL SREYAS, KODUKULANJI P.O., CHENGANNUR,
         ALAPPUZHA, PIN-689508


        OP Kerala Administrative Tribunal praying inter alia that in the
   circumstances stated in the affidavit filed along with the OP(KAT) the
   High Court be pleased to stay the operation and implementation of and all
   further proceedings pursuant to Ext.P9 order, pending disposal of the
   Original Petition (KAT).



          This petition again coming on for orders upon perusing the petition
 OP(KAT) No.218/2023                    2/4                       Order Date : 21-11-2024

   and the affidavit filed in support of OP(KAT) and this Court's order dated
   26.02.2024 and upon hearing the arguments of M/S.G.KEERTHIVAS &
   L.ANNAPOORNA,    Advocates for the petitioners, SRI. P.C.SASIDHARAN,
   Advocate for R1 & R2 and of SRI.K.P.SATHEESAN (SENIOR.) along with M/S.
   P.MOHANDAS (ERNAKULAM), K.SUDHINKUMAR, SABU PULLAN, GOKUL D. SUDHAKARAN,
   R.BHASKARA KRISHNAN & BHARATH MOHAN, Advocates for R7, the court passed
   the following:
 OP(KAT) No.218/2023                       3/4                        Order Date : 21-11-2024




               A.MUHAMED MUSTAQUE & P.KRISHNA KUMAR, JJ.
             ---------------------------------------------------------------
                         O.P.(KAT)Nos.97 and 218 of 2023
             ---------------------------------------------------------------
                    Dated this the 21st day of November, 2024

                                       ORDER

A.Muhamed Mustaque, J.

In the light of the earlier order passed by this Court

on 10.08.2023, it is appropriate to adjourn this matter to

20.01.2025 to await the outcome of the Apex Court's judgment.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

P.KRISHNA KUMAR JUDGE rkj OP(KAT) No.218/2023 4/4 Order Date : 21-11-2024

APPENDIX OF OP(KAT) 218/2023 Exhibit9 TRUE COPY OF FINAL ORDER DATED 23.02.2023 IN O.A. 33/2021 OF THE KERALA ADMINISTRATIVE TRIBUNAL.