Citation : 2024 Latest Caselaw 33456 Ker
Judgement Date : 21 November, 2024
2024:KER:87903
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(KAT) NO. 52 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 11.08.2023 IN OA NO.1098
OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT,
HOME DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE STATE POLICE CHIEF/ DIRECTOR GENERAL OF POLICE,
POLICE HEAD QUARTERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA, PIN - 695014
3 THE DISTRICT POLICE CHIEF,
THIRUVANANTHAPURAM CITY, UNIVERSITY OF KERALA SENATE
HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM, PIN -
695033
4 SENIOR ADMINISTRATIVE ASSISTANT,
CITY POLICE OFFICE, THIRUVANANTHAPURAM, KERALA, PIN
- 695014
5 ADDITIONAL DIRECTOR GENERAL OF POLICE,
STATE CRIME RECORDS BUREAU, THIRUVANANTHAPURAM,
KERALA, PIN - 695014
BY ADV GOVERNMENT PLEADER
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
2
RESPONDENTS:
1 SAJIKUMAR. P,
AGED 50 YEARS
S/O. PARAMESWARAN NAIR, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT CANTONMENT POLICE
STATION THIRUVANANTHAPURAM CITY,
THIRUVANANTHAPURAM 695001,RESIDENT OF MEDAYIL
VEEDU,MGRA, B-3, ANAYARA.P.O, THIRUVANANTHAPURAM,
KERALA,, PIN - 695029
2 SANIL KUMAR.S,
AGED 49 YEARS
S/O. SOMAN NAIR.C, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT TRAFFIC ENFORCEMENT UNIT,
PATTOM, TRIVANDRUM CITY, THIRUVANANTHAPURAM
695004, RESIDENT OF AMBILI SADANAM,
MAVARTHALAKONAM, MEDICAL COLLEGE. P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695011
3 SANTHOSH KUMAR. M.S, AGED 51 YEARS,
AGED 51 YEARS
S/O. MANINATHAN NAIR, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT PETTAH POLICE STATION
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 024,
RESIDENT OF SAGARA, KRA 123, KANNOTTUKONAM,
KOCHULLOORR, MEDICAL
COLLEGE.P.O,THIRUVANANTHAPURAM, KERALA, PIN: 695
011, PIN - 695011
4 SHAJI.S
AGED 51 YEARS
S/O. G.SIVANKUTTY NAIR, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT SREEKARIYAM POLICE
STATION TRIVANDRUM CITY, THIRUVANANTHAPURAM 695
017, RESIDENT OF KAILAS, MATHANAD,
PIRAPPANCODE.P.O, THIRUVANANTHAPURAM, KERALA, PIN
- 695607
5 ANIL KUMAR .A,
AGED 50 YEARS
S/O. APPILOSE.E, SENIOR POLICE OFFICER, PRESENTLY
WORKING AT SREEKARIYAM POLICE STATION TRIVANDRUM
CITY, THIRUVANANTHAPURAM 695 017 RESIDENT OF
SRAVANAM, PUTHARIPOIKA, KOLIYACODE,
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
3
VENJARAMOODU.P.O, THIRUVANANTHAPURAM,KERALA, S/O.
G.SIVANKUTTY NAIR, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT SREEKARIYAM POLICE STATION
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 017,
RESIDENT OF KAILAS, MATHANAD, PIRAPPANCODE.P.O,
THIRUVANANTHAPURAM, KERALA,PIN: 695 607, PIN -
695607
6 K.MANOJKUMAR
AGED 48 YEARS
S/O. KRISHNAN NAIR.K, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT TRAFFIC ENFORCEMENT UNIT,
PATTOM, TRIVANDRUM CITY, THIRUVANANTHAPURAM 695
004, RESIDENT OF SREENILAYAM, PONNARA LANE KILLI,
KATTAKADA.P.O, THIRUVANANTHAPURAM, KERALA, PIN -
695572
7 S.GOPAKUMAR,
AGED 48 YEARS
S/O. K.SADASIVAN NAIR, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT DISTRICT POLICE
COMMANDING CENTRE, TRIVANDRUM CITY,
THIRUVANANTHAPURAM 695 001, RESIDENT OF NANDANAM,
TC 92/219(1). ARA 43, THOPPIL LANE, ANAYARA.P.O,
CHENKAL P.O, NEYYATTINKARA, THIRUVANANTHAPURAM,
KERALA, PIN - 695029
8 SASIKUMAR.K,
AGED 48 YEARS
S/O. KRISHNAN CHETTIYAR.K, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT DISTRICT POLICE
COMMANDING CENTRE,TRIVANDRUM CITY,
THIRUVANANTHAPURAM 695 001,RESIDENT OF
THADATHARIKATHU VEEDU,ARUVIPPURAM,
MUTHUVILA.P.O,THIRUVANANTHAPURAM,KERALA, PIN -
695610
9 BIJUKUMAR.P.L,
AGED 48 YEARS
S/O. PUSHPANGATHAN.P, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT CITY SPECIAL BRANCH,
TRIVANDRUM CITY, THIRUVANANTHAPURAM
695014,RESIDENT OF PAVITHRAM PAYARUMOODU,MULLOOR.
P.O,VIZHINJAM, THIRUVANANTHAPURAM,KERALA, PIN -
695521
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
4
10 SAMSON.S,
AGED 53 YEARS
S/O. SIVADASAN.R, SENIOR CIVIL POLICE
OFFICER,PRESENTLY WORKING AT MEDICAL COLLEGE
POLICE STATION, TRIVANDRUM CITY,
THIRUVANANTHAPURAM 695 011,RESIDENT OF AERAVEEDU,
KATTAYIKONAM,KATTAYIKONAM P.O,
THIRUVANANTHAPURAM,KERALA, PIN - 695584
11 ASHKUMAR.B,
AGED 48 YEARS
S/O. R.BALAKRISHNAN NAIR, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT DISTRICT POLICE
COMMANDING CENTRE, TRIVANDRUM CITY,
THIRUVANANTHAPURAM 695 001, RESIDENT OF
SOWPARNIKA, T.C.11/2270(1), POUNAMI.P.O,
THIRUVANANTHAPURAM, KERALA,, PIN - 695587
12 PRAVEEN CHANDRA PRATHAP.R.V,
AGED 51 YEARS
S/O. RAMAKRISHNA PILLAI.V, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT KSEB VIGILAN WING,
VAIDHYUTHI BHAVAN, PATTOM.P.O, THIRUVANANTHAPURAM
695 004, RESIDENT OF THUSHARAM, EDACODE,
NEMAM.P.O, THIRUVANANTHAPURAM, KERALA, PIN -
695020
13 MAHESHKUMAR.V,
AGED 49 YEARS
S/O. K.S.VELAYUDHAN NAIR, SENIOR CIVIL POLICE
OFFICER,PRESENTLY WORKING AT SREEKARIYAM POLICE
STATION, TRIVANDRUM CITY, THIRUVANANTHAPURAM 695
017,RESIDENT OF ANANTHU VIHAR, TC 10/1873(8)
ORUVATHIL CHIRAKONAM ROAD, MANNANTHALA.P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695015
14 BIJU.D,
AGED 50 YEARS
S/O. DEVADAS.J, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT DISTRICT POLICE COMMANDING
CENTRE, TRIVANDRUM CITY, THIRUVANANTHAPURAM 695
001, RESIDENT OF SHARON HOUSE, PULLANNIVILA,
THUNDATHIL.P.O, THIRUVANATHAPURAM, KERALA, PIN -
695581
15 ANILKUMAR.G.S,
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
5
AGED 48 YEARS
S/O. GOPINATHAN NAIR.R, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT DISTRICT POLICE
COMMANDING CENTRE, TRIVANDRUM CITY,
THIRUVANANTHAPURAM 695 001, RESIDENT OF POORAM,
572A MULLASSERY, KARAKULAM.P.O THIRUVANANTHAPURAM,
KERALA, PIN - 695564
16 V.S.SURESHKUMAR,
AGED 52 YEARS
S/O. SOMAN.P.K, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT SREE PADMANABHA SWAMY TEMPLE,
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 023,
RESIDENT OF VAIGA, KONCHIRA.P.O, VEMBAYAM,
PANACHAMOOD P.O, NEYYATTINKARA,
THIRUVANANTHAPURAM, KERALA, PIN - 695563
17 PRAKASAN.V,
AGED 51 YEARS
S/O. VENUGOPALAN CHETTIYAR.V, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT CITY SPECIAL BRANCH,
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 014,
RESIDENT OF PRARDHANA, TC 9/259,
KULLAVARTHALAMELE, ANIYOOR, CHEMPAZHANTHY P.O,
THIRUVANANTHAPURAM, PIN - 691587
18 SHANAVAS.K.L,
AGED 51 YEARS
S/O. A.KASIM KUNJU, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT TRAFFIC ENFORCEMENT UNIT,
PATTOM, TRIVANDRUM CITY, THIRUVANANTHAPURAM 695
004, RESIDENT OF ARSHAS, MARUTHINAKAM, KAILAYAM
ROAD, CHEKKAKONAM P.O, AZHIKODE, NEDUMANGAD,
THIRUVANANTHAPURAM, KERALA, PIN - 695564
19 JOYKUMAR.S.K,
AGED 52 YEARS
S/O. SASIKUMAR.A.J, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT POONTHURA POLICE STATION,
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 026,
RESIDENT OF NANDANAM, PULIYOORKONAM,
PAYATTUVILA.P.O, BALARAMAPURAM,
THIRUVANANTHAPURAM, KERALA, PIN - 695501
20 RAMESAN ASARI.T,
AGED 52 YEARS
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
6
S/O. THANKAPPAN ASARI.N, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT CITY SPECIAL BRANCH,
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 014,
RESIDENT OF PANKAJA VILASOM, KULAVIYOTTUKONAM,
VELLANADU.P.O, THIRUVANANTHAPURAM, KERALA, PIN -
695543
21 LAL VIJAYAN,
AGED 48 YEARS
S/O. VIJAYAN.T, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT DISTRICT ARMED RESERVE,
NANDHAVANAM, TRIVANDRUM CITY, THIRUVANANTHAPURAM
695 033, RESIDENT OF KAVUVILA VEEDU, VENNIYOOR,
NELLIVILA.P.O, VENGANOOR, THIRUVANANTHAPURAM,
KERALA, PIN - 695523
22 SUDARSANAN.C,
AGED 54 YEARS
S/O. P.CHELLAPPAN, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT TRAFFIC ENFORCEMENT UNIT,
PATTOM, TRIVANDRUM CITY,THIRUVANANTHAPURAM 695
004, RESIDENT OF LEKSHMI NIVAS, MUKKOLACKAL,
KAZHAKKUTTOM P.O, THIRUVANANTHAPURAM, KERALA, PIN
- 695582
23 B.VIJAYAKUMAR,
AGED 48 YEARS
S/O. BHASKARAN NAIR.B, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT DISTRICT ARMED
RESERVE, NANDHAVANAM,TRIVANDRUM CITY,
THIRUVANANTHAPURAM 695033, RESIDENT OF SAHYADRI,
NEAR AREEKONAM TEMPLE, KPNRA 57, TC 30/1242,
KANJIRAMPARA P.O, THIRUVANANTHAPURAM, KERALA, PIN
- 695033
24 T.S.SHANAVAS,
AGED 48 YEARS
S/O. K.THAJUDEEN, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT MUSEUM POLICE STATION,
TRIVANDRUM CITY, THIRUVANANTHAPURAM 695 033,
RESIDENT OF S.B HOUSE, THUMPODE P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695608
25 ANILKUMAR.S,
AGED 53 YEARS
S/O. SANKARA PILLAI.N, SENIOR CIVIL POLICE
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
7
OFFICER, PRESENTLY WORKING AT CRIME RECORDS
BUREAU, PHQ, THIRUVANANTHAPURAM 695 010, RESIDENT
OF GOKULAM, DARSAN LANE, MUCKOLA, KACHANI,
KARAKULAM. P.O, NEDUMANGAD, THIRUVANANTHAPURAM,
KERALA, PIN - 695564
26 SURESH. S,
AGED 53 YEARS
S/O. SUNDARAN.K, SENIOR CIVIL POLICE OFFICER,
PRESENTLY WORKING AT STATE CRIME RECORDS BUREAU,
PHQ, THIRUVANANTHAPURAM 695 010, RESIDENT OF
RADHAS, KUNNUMPURAM, MUTTADA P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695025
27 SURESH. S,
AGED 50 YEARS
S/O. SIVAN KUTTY NAIR.K, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT STATE CRIME RECORDS
BUREAU, PHQ, THIRUVANANTHAPURAM 695 010, RESIDENT
OF SIVAS,TC 18/1792(4), ANNOOR, THIRUMALA P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695006
28 SATHEESHCHANDRAN.A,
AGED 49 YEARS
S/O. APPUKUTTAN NAIR.C, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT STATE CRIME RECORDS
BUREAU, PHQ, THIRUVANANTHAPURAM 695 010, RESIDENT
OF SIVA NIVAS GRA H-5, GANDHIPURAM,
SREEKARYAM.P.O, THIRUVANANTHAPURAM, KERALA, PIN -
695017
BY ADVS.
JELSON J.EDAMPADAM
M.FATHAHUDEEN(K/1666/1999)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.11.2024, ALONG WITH OP(KAT).32/2024,
38/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(KAT) NO. 32 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 25.09.2023 IN OA
NO.1154 OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS:
1 STATE OF KERALA, REPRESENTED BY THE
SECRETARY TO GOVERNMENT,HOME DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
KERALA, PIN - 695001
2 THE STATE POLICE CHIEF/
POLICE HEAD QUARTERS,
VAZHUTHACAUD,THIRUVANANTHAPURAM, KERALA, PIN -
695014
3 THE DISTRICT POLICE CHIEF,
POLICE HEAD QUARTERS,VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695033
BY ADV GOVERNMENT PLEADER
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
9
RESPONDENTS:
1 IRSHAD.J,S/O. JUBAIR,
AGED 50 YEARS
A.S.I OF POLICE (T-1306), ARMED RESERVE CAMP,
THIRUVANANTHAPURAM CITY, RESIDING AT AKBAR
MANZZIL,AZHAKULAM, VIZHIJAM P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695521
2 SAIJU.S,
AGED 49 YEARS
S/O. SASIDHARAN NAIR, A.S.I OF POLICE (T-1240),C
COY, ARMED RESERVE CAMP,THIRUVANANTHAPURAM
CITY,RESIDING AT BENGLAVIL VEEDU,NEDUMPA,
PANAYAMUTTOM P.O,NEDUMANGAD,
THIRUVANANTHAPURAM,KERALA, PIN - 695561
3 JAWAHAR FIRDOUSI.A.J,
AGED 50 YEARS
S/O JAMAL MOHAMMED, A.S.I OF POLICE (T-1312), F
COY, ARMED RESERVE CAMP, THIRUVANANTHAPURAM
CITY,RESIDING AT KEZHE PERAYIL VEEDU, PACHALOOR
P.O, THIRUVANANTHAPURAM, KERALA, PIN - 695027
4 PRAMOD.T.G,
S/O GOPINATHAN NAIR, A.S.I OF POLICE (T 1261), B
COY, ARMED RESERVE CAMP, THIRUVANANTHAPURAM
CITY,RESIDING AT MELTHUNGAL, NEAR GOVERNMENT
COLLEGE, AAKOTTUPARA, NEDUMANGADU P.O,
NEDUMANGADU, THIRUVANANTHAPURAM, KERALA, PIN -
695541
5 BALACHANDRAN.P,
AGED 54 YEARS
S/O PARAMESWARA PILLAI, A.S.I OF POLICE (T-1195) F
COY, ARMED RESERVE CAMP, THIRUVANANTHAPURAM CITY,
RESIDING AT GEETHANJALI BHAVAN,NADUCADU,
NARUVAMMOODU P.O, THIRUVANANTHAPURAM, KERALA, PIN
- 695528
6 MADHUKUMAR.N,
AGED 49 YEARS
S/O NARAYANAN NAIR, A.S.I (GRADE) OF POLICE, (T
1324), POLICE TRAINING COLLEGE,THIRUVANANTHAPURAM
CITY, RESIDING AT MADHUVAM, M.R.A 114, NEAR
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
10
MAMAKKADU, THIRUVANANTHAPURAM, KERALA, PIN -
695009
7 SHIBULAL.D,
AGED 49 YEARS
S/O DASAYYAN, SENIOR CIVIL POLICE OFFICE (T-5228),
TRAFFIC POLICE STATION, PATTOM, THIRUVANANTHAPURAM
CITY, RESIDING AT KALATHANNI VEEDU, CHANI,
KANJIRAMKULAM, THIRUVANANTHAPURAM, KERALA, PIN -
695524
8 GOPAKUMAR.G,
S/O GOPALAKRISHNAN, ASI (GR.) OF POLICE (T-2889),
ARMED RESERVE CAMP, THIRUVANANTHAPURAM
CITY,RESIDING AT VRIDAVANAM, MRA 12, MAITHRI
NAGAR, 6 TH STONE, KARAKULAM P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695524
9 G.PRATHAPAN,
AGED 49 YEARS
S/O GANGADHARAN NAIR, ASI (GR) OF POLICE (T-2859)
G COY, ARMED RESERVE CAMP, THIRUVANANTHAPURAM
CITY, RESIDING AT TRIKARTHIKA, MANNANTHALA P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695015
10 MANIKANTAN.A,
AGED 50 YEARS
S/O AYYAPPAN PERUMAL, CIVIL POLICE OFFICER (T-
5626), ORIGINALLY CPOQ5711, CANTONMENT POLICE
STATION, THIRUVANANTHAPURAM CITY, RESIDING AT
THIRUVANTHIRA BP NAGAR, HOUSE NO.223 A, PEYAD P.O,
THIRUVANANTHAPURAM, KERALA,, PIN - 695573
11 SURESH KUMAR.K,
AGED 55 YEARS
S/O KRISHNAN.K, BUGLER P C (T3409) NOW WORKING AS
BUGLER SI, KAP 2 ND BATTALION, MUTTIKULANGARA,
PALAKKAD, RESIDING AT PULARI, TC 70/1944,
KONCHIRAVILA, MANAKAD P.O, THIRUVANANTHAPURAM,
KERALA,, PIN - 695009
BY ADV RAJESH.R
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
11
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.11.2024, ALONG WITH OP(KAT).52/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(KAT) NO. 38 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 11.08.2023 IN OA
NO.735 OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS:
1 STATE OF KERALA ,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE STATE POLICE CHIEF/ DIRECTOR GENERAL OF
POLICE,
POLICE HEAD QUARTERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA,, PIN - 695014
3 THE DISTRICT POLICE CHIEF (RURAL),
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695033
BY ADV GOVERNMENT PLEADER
RESPONDENTS:
1 SAJI. D,
AGED 50 YEARS, S/O. DIVAKARAN, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT AR CAMP,
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
13
THIRUVANANTHAPURAM RURAL, NANDAVANAM, PALAYAM,
THIRUVANANTHAPURAM RESIDENT OF ARAMAM,
ERAMANIYANCODE, KATTAKODE P.O, KATTAKADA
THIRUVANANTHAPURAM, KERALA,, PIN - 695572
2 AJEENDRA KUMAR. L.R,
AGED 49 YEARS, S/O. RAVEENDRAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NARUVAMOOD
POLICE STATION, VELLAPALLY, MUKKAMPALAMOODU ROAD,
PALLICHAL, THIRUVANANTHAPURAM RESIDENT OF
AISWARYA, EKKOLLORKONAM, AMARAVILA P.O,
NEYYATTINKARA, THIRUVANANTHAPURAM, KERALA, PIN -
695122
3 SURESH KUMAR. G,
AGED 48 YEARS, S/O. GOPINATHA PILLAI, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT KILIMANOOR
POLICE STATION,KILIMANOOR, THIRUVANANTHAPURAM
RESIDENT OF SREEJA BHAVAN, METHOOR, KALLARA P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695606
4 RAJESH. G,
AGED 51 YEARS, S/O. GOPINATHAN, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NAGAROOR
POLICE STATION, NAGAROOR, THIRUVANANTHAPURAM
RESIDENT OF MAYOOKHAM, OONNANPARA, ANAKUDY P.O,
VAMANAPURAM, THIRUVANANTHAPURAM, KERALA,, PIN -
695606
5 SHIBU KUMAR .K,
AGED 49 YEARS, S/O. R. KESAVAN PILLAI,SENIOR
POLICE OFFICER, PRESENTLY WORKING AT DISTRIC
SPECIAL BRANCH, THIRUVANANTHAPURAM RURAL,
THIRUVANANTHAPURAM RESIDENT OF DEEPA BHAVAN,
KULAPPADA P.O, ELIYAVOOR, UZHAMALAKKAL,
NEDUMANGADU, THIRUVANANTHAPURAM, KERALA,, PIN -
695542
6 SURADSANAN K.S,
AGED 49 YEARS, S/O. KARUNAKARAN PILLAI, SENIOR
CIVIL POLICE OFFICER, PRESENTLY WORKING AT
MANGALAPURAM POLICE STATION, THIRUVANANTHAPURAM
RESIDENT OF ARAMOM, CHAKKIVILA, KEEZHATTINGAL P.O,
ATTINGAL, THIRUVANANTHAPURAM, KERALA, PIN - 695101
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
14
7 KRISHNAN KUMAR. V.S,
AGED 48 YEARS, S/O. SREEDHARAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NEYYATTINKARA
POLICE STATION, NEYYATTINKARA, THIRUVANANTHAPURAM
RESIDENT OF NANDAGOVINDAM, CHENKAL, CHENKAL P.O,
NEYYATTINKARA, THIRUVANANTHAPURAM, KERALA, PIN -
695132
8 ABUDUL HAKKIM. M,
AGED 51 YEARS, S/O. MUHAMMAD SALI, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT VARKALA
POLICE STATION, THIRUVANANTHAPURAM RESIDENT OF
KONATH KADAYIL VEEDU, PEROOR P.O, KILIMANOOR,
THIRUVANANTHAPURAM, KERALA, PIN - 695601
9 ANIL. K.S,
AGED 52 YEARS, S/O. K. KRISHNAN, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT DISTRICT
SPECIAL BRANCH, THIRUVANANTHAPURAM RURAL,
THIRUVANANTHAPURAM RESIDENT OF NAVYA, EDAVILAKAM,
PARACKARA, PUTHUKULANGARA P.O, NEDUMANGAD,
THIRUVANANTHAPURAM, KERALA,, PIN - 695541
10 S.P SHIBU,
AGED 49 YEARS, S/O. SUKUMARAN, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT NEDUMANGAD POLICE
STATION, NEDUMANGADU, THIRUVANANTHAPURAM RESIDENT
OF EDAVILAKATHUVEEDU, IRINCHIYAM P.O, NEDUMANGAD
P.O, THIRUVANANTHAPURAM, KERALA,, PIN - 695561
11 THAJUDEEN. A,
AGED 51 YEARS, S/O. ABDULKHADAR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NAGAROOR
POLICE STATION, NAGAROOR, THIRUVANANTHAPURAM
RESIDENT OF NRT MANZIL, THALIKUZHY P.O, PULIMATH,
THIRUVANANTHAPURAM, KERALA, PIN - 695612
12 GOPAKUMAR. S.L,
AGED 53 YEARS, S/O. SOMASEKHARAN NAIR, SENIOR
CIVIL POLICE OFFICER, PRESENTLY WORKING AT PONMUDI
POLICE STATION, THIRUVANANTHAPURAM RESIDENT OF
SREENILAYAM, KULAPPADA, KULAPPADA P.O, ARYANAD,
THIRUVANANTHAPURAM, KERALA,, PIN - 695542
13 SABIR A.S,
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
15
AGED 48 YEARS, S/O. ABDUL RASHEED, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT ARUVIKKARA
POLICE STATION, ARUVIKKARA, THIRUVANANTHAPURAM
RESIDENT OF AR BUILDING, KONGANAMKODE, PANAVOOR
P.O, NEDUMANGADU, THIRUVANANTHAPURAM, KERALA,, PIN
- 695568
14 BABU. K,
AGED 51 YEARS, S/O. KRISHNAN, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT DISTRICT SPECIAL
BRANCH, THIRUVANANTHAPURAM RURAL,
THIRUVANANTHAPURAM,RESIDENT OF AKHIL BHAVAN,
ELLUVILA, MELAMMAKAM, MARIYAPURAM, NEYYATTINKARA,
THIRUVANATHAPURAM,KERALA, PIN - 695127
15 MOHANAKUMAR. M,
AGED 50 YEARS, S/O. MADHAVAN PILLAI, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NEYYATTINKARA
POLICE STATION, NEYYATTINKARA, THIRUVANANTHAPURAM
RESIDENT OF KURUVIYODU, MELEPUTHAN VEEDU,
MUNDANAD, DALMUGHOM P.O, VELLARADA,
THIRUVANANTHAPURAM, KERALA, PIN - 695125
16 AJITH KUMAR. K,
AGED 53 YEARS, S/O. K. KARUNAKARAN, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NEYYATTINKARA
TRAFFIC, NEYYATTINKARA, THIRUVANANTHAPURAM
RESIDENT OF AJITH BHAVAN, VENCODE, PANACHAMOOD
P.O, NEYYATTINKARA, THIRUVANANTHAPURAM, KERALA,
PIN - 695505
17 SURADSANAN. B,
AGED 51 YEARS, S/O. BHASKARAN, SENIOR CIVIL POLICE
OFFICER, PRESENTLY WORKING AT VENJARAMOODU POLICE
STATION, VENJARAMOODU P.O, THIRUVANANTHAPURAM
RESIDENT OF GURUKRIPA, AZHANTHAKUZY, NILAMEL P.O,
KOLLAM,KERALA,, PIN - 691535
18 SREEDHARAN NAIR. S,
AGED 50 YEARS, S/O. SAHADEVAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NEDUMANGAD
TRAFFIC POLICE STATION, NEDUMANGAD,
THIRUVANANTHAPURAM RESIDENT OF SREELAKAM,
KONGANAM, PUTHUKULANGARA P.O, NEDUMANGAD,
THIRUVANANTHAPURAM, KERALA, PIN - 695541
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
16
19 AJITH KUMAR. T.V,
AGED 48 YEARS, S/O. A. VELAYUDHAN CHETTIYAR,
SENIOR CIVIL POLICE OFFICER, PRESENTLY WORKING AT
DCP HEADQUARTERS, DISTRICT POLICE OFFICE,
THIRUVANANTHAPURAM RESIDENT OF INDEEVARAM, NEAR
GOVT. HSS, ARUVIKKARA P.O, THIRUVANANTHAPURAM,
KERALA, PIN - 695564
20 V. PRADEEP,
AGED 50 YEARS, S/O. VASAVAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NEDUMANGAD
POLICE STATION, NEDUMANGAD, THIRUVANANTHAPURAM
RESIDENT OF KRISHNAPUNNYAM, PIRANPPANCODE.P.O,
VENJARAMOODU, THIRUVANANTHAPURAM, KERALA,, PIN -
695607
21 PRASANTH R.K,
AGED 50 YEARS, S/O. KRISHNAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT BALARAMAPURAM
POLICE STATION, THIRUVANANTHAPURAM RESIDENT OF
ALAKAPURI, ADUMANKADU, PARASSUVAIKKAL P.O.,
PARASSALA, THIRUVANANTHAPURAM, KERALA, PIN -
695508
22 PADMAPRASAD. G,
AGED 49 YEARS, S/O. GOVINDAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT NARUVAMOOD
POLICE STATION, VELLAPALLY, MUKKAMPALAMOODU ROAD,
PALLICHAL, THIRUVANANTHAPURAM RESIDENT OF
SREEVALSOM, KUNNIL, KOOVALASSERI P.O,
THIRUVANANTHAPURAM, KERALA,, PIN - 695512
23 SANAL KUMAR. T,
AGED 49 YEARS, S/O. THANKAPPAN NAIR, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT DCP
HEADQUATERS, DISTRICT POLICE OFFICE,
THIRUVANANTHAPURAM RESIDENT OF KATTAKKALIL VEEDU,
PRANAVAM GARDENS, MANNANTHALA P.O,
THIRUVANANTHAPURAM, KERALA,, PIN - 695015
24 SHUHAIB. M,
AGED 55 YEARS, S/O. MUHAMMAD ISMAIL, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT AYIROOR
POLICE STATION, VARKALA, THIRUVANANTHAPURAM
RESIDENT OF P.V HOUSE, NJARAYILKONAM P.O,
MADAVOOR, PALLICKAL, THIRUVANANTHAPURAM, KERALA,,
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
17
PIN - 695602
25 HASHIM. H,
AGED 53 YEARS, S/O. HASSANBAVA, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT VATTAPPARA
POLICE STATION, THIRUVANANTHAPURAM RESIDENT OF
MANKUZHY HOUSE, PANAVOOR P.O, NEDUMANGAD,
THIRUVANANTHAPURAM, KERALA, PIN - 695602
26 BINU KUMAR. S,
AGED 47 YEARS, S/O. G. SIVANANDAN, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT PARASSALA
POLICE STATION, PARASSALA, THIRUVANANTHAPURAM
RESIDENT OF THIRUVATHIRA, ANIMANGALAM, KARAKONAM
P.O, THIRUVANANTHAPURAM, KERALA,, PIN - 695504
27 SREEKANTAN NAIR. S
AGED 53 YEARS, S/O. R. SADASIVAN NAIR, SENIOR
CIVIL POLICE OFFICER, PRESENTLY WORKING AT
KANJIRAMKULAM POLICE STATION, THIRUVANANTHAPURAM
RESIDENT OF NAVANEETHAM, THALAYAL, ARALUMOOD P.O,
NEYYATTINKARA, THIRUVANANTHAPURAM, KERALA, PIN -
695123
28 SAJEEVAN.D,
AGED 55 YEARS, S/O. DAMODHARAN, SENIOR CIVIL
POLICE OFFICER, PRESENTLY WORKING AT ANCHUTHENGU
COASTAL POLICE STATION, VALLAKADAVU ROAD,
THIRUVANANTHAPURAM RESIDENT OF THIRUVONAM, PEROOR
P.O, SEEMANTHAPURAM, THIRUVANANTHAPURAM, KERALA,
PIN - 695601
BY ADVS.
JELSON J.EDAMPADAM
M.FATHAHUDEEN(K/1666/1999)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.11.2024, ALONG WITH OP(KAT).52/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(KAT) NO. 55 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 11.08.2023 IN OA
NO.1942 OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS:
1 STATE OF KERALA ,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,HOME
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE STATE POLICE CHIEF/ DIRECTOR GENERAL OF
POLICE,
POLICE HEAD QUARTERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, KERALA, PIN - 695014
3 THE ADDITIONAL DIRECTOR GENERAL OF POLICE
(INTELLIGENCE),
INTELLIGENCE HEADQUARTERS,THIRUVANANTHAPURAM,
KERALA, PIN - 695004
BY ADV GOVERNMENT PLEADER
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
19
RESPONDENTS:
1 VINOD KUMAR.P.N,
AGED 49 YEARS
S/O. K.PADMANABHAN NAIR, ASSISTANT SUB INSPECTOR
OF POLICE (GRADE) T 1327, (PEN NO.118252),
PRESENTLY WORKING AT SECURITY WING, STATE SPECIAL
BRANCH HEADQUARTERS, PATTOM.P.O,
THIRUVANANTHAPURAM, RESIDENT OF ASWATHY, PANDITJI
LANE, MVRA 102,
VATTIYOORKAVU.P.O,THIRUVANANTHAPURAM, KERALA, PIN
- 695013
2 MANJU.K.S,
AGED 49 YEARS
S/O. K.KUNJURAMAN NAIR, ASSISTANT SUB INSPECTOR OF
POLICE (GRADE), T 1322, (PEN NO.364 450),
PRESENTLY WORKING IN BDDS, STATE SPECIAL BRANCH
HEADQUARTERS, PATTOM.P.O, THIRUVANANTHAPURAM,
RESIDENT OF NARAYANEEYAM, PANAVILA,
PUNNAMKARIKAKOM, POOVACHAL.P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695575
3 PRINCE.R.K,
AGED 52 YEARS
S/O. C.RAJAYYAN NADAR, ASSISTANT SUB INSPECTOR OF
POLICE (GRADE), T 1305, (PEN NO.146309), PRESENTLY
WORKING IN STATE SPECIAL BRANCH HEADQUARTERS,
PATTOM.P.O, THIRUVANANTHAPURAM, RESIDENT OF
R.K.KOTTAGE, MARUTHARATHALA LANE, NEMOM.P.O,
THIRUVANANTHAPURAM,KERALA, PIN - 695020
4 NOUSHAD.A,
AGED 48 YEARS
S/O. ABUSALI, ASSISTANT SUB INSPECTOR OF POLICE
(GRADE), T 1227, (PEN NO.118468),PRESENTLY WORKING
IN ADMINISTRATION WING, STATE SPECIAL BRANCH
HEADQUARTERS, PATTOM.P.O, IRUVANANTHAPURAM,
RESIDENT OF PLAMKONAM, CHARUVILA PUTHENVEEDU,
AZHIKKODE.P.O, THIRUVANANTHAPURAM, KERALA, PIN -
695564
5 SHAMNAD.A,
AGED 48 YEARS
S/O. M.ABDULKARIM, ASSISTANT SUB INSPECTOR OF
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
20
POLICE (GRADE) T 1330,(PEN NO.150398), PRESENTLY
WORKING IN SECURITY WING,STATE SPECIAL BRANCH
HEADQUARTERS,PATTOM.P.OTHIRUVANANTHAPURAM,
RESIDENT OF M.A.K MANZIL, NANNATTUKAVU,
POTHENCODE.P.O, THIRUVANANTHAPURAM,KERALA, PIN -
695584
6 JAYACHANDRAN.R.V,
AGED 49 YEARS
S/O. VENUGOPALAN NAIR, ASSISTANT SUB INSPECTOR OF
POLICE (GRADE) T 1266, (PEN NO.333546),PRESENTLY
WORKING IN INTERNAL SECURITY WING, STATE SPECIAL
BRANCH HEADQUARTERS,PATTOM.P.O,
THIRUVANANTHAPURAM, RESIDENT OF VENMONY HOUSE,
MARKET JUNCTION, ENIKKARA, KARAKULAM.P.O,
THIRUVANANTHAPURAM, KERALA, PIN - 695564
7 SABU KUMAR.S.R
AGED 52 YEARS
S/O. Y.RESALAYYAN, ASSISTANT SUB INSPECTOR OF
POLICE (GRADE) T 1363, (PEN NO.393 781) PRESENTLY
WORKING IN SECURITY WING, STATE SPECIAL BRANCH
HEADQUARTERS, PATTOM.P.O, THIRUVANANTHAPURAM,
RESIDENT OF NALLIVILA PUTHENVEEDU, AMARAVILA
(VIA), MARIYAPURAM.P.O, THIRUVANANTHAPURAM,
KERALA, PIN - 695127
BY ADVS.
JELSON J.EDAMPADAM
M.FATHAHUDEEN(K/1666/1999)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.11.2024, ALONG WITH OP(KAT).52/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(KAT) NO. 315 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 25.09.2023 IN OA
NO.335 OF 2021 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, HOME
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 STATE POLICE CHIEF
POLICE HEADQUARTERS, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695033
3 DISTRICT POLICE CHIEF
THIRUVANANTHAPURAM RURAL, POLICE HEAD QUARTERS,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695033
4 DISTRICT POLICE CHIEF
THIRUVANANTHAPURAM CITY, POLICE HEAD QUARTERS,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695033
BY ADV GOVERNMENT PLEADER
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
22
RESPONDENTS:
1 MOHANAN.M
AGED 52 YEARS
S/O MANIYAN, ASI GRADE (SCPO T 1250), MARANALLOR
POLICE STATION, THIRUVANANTHAPURAM RURAL, RESIDING
AT "ANNIE BHAVAN", PARAKONAM, KOTTOROOR P.O,
KATTAKADA, THIRUVANANTHAPURAM, PIN - 695615
2 TOM JOSE
AGED 56 YEARS
S/O M.J. JOSEPH, ASI GRADE (SCPO T 1286),
ARYAMCODE POLICE STATION, THIRUVANANTHAPURAM
RURAL, RESIDING AT " MANJAMATTATHIL VEEDU",
THEKKUPURA P.O, VELLARADA (VIA),
THIRUVANANTHAPURAM, PIN - 695505
3 SURESHKUMAR.K
AGED 53 YEARS
S/O KRISHNAN, ASI GRADE (SCPO T 5092), PATTOM
TRAFFIC POLICE STATION, THIRUVANANTHAPURAM,
RESIDING AT " KARAMANA KONATH VEEDU", TC
21/1538(2), NEDUMKAD, KARAMANA P.O,
THIRUVANANTHAPURAM, PIN - 695002
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 21.11.2024, ALONG WITH OP(KAT).52/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
THURSDAY, THE 21ST DAY OF NOVEMBER 2024 / 30TH KARTHIKA, 1946
OP(KAT) NO. 348 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 25.09.2023 IN OA
NO.1226 OF 2020 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM
PETITIONERS:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT
HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE STATE POLICE CHIEF,
POLICE HEAD
QUARTERS,VAZHUTHACAUD,THIRUVANANTHAPURAM,KERALA,
PIN - 695014
3 THE DISTRICT POLICE CHIEF,
THIRUVANANTHAPURAM RURAL,POLICE
HEADQUARTERS,VAZHUTHACAUD,THIRUVANANTHAPURAM,KERAL
A, PIN - 695033
4 THE DISTRICT POLICE CHIEF,
THIRUVANANTHAPURAM CITY, POLICE
HEADQUARTERS,VAZHUTHACAUD,THIRUVANANTHAPURAM,KERAL
A, PIN - 695033
5 THE DEPUTY COMMISSIONER OF POLICE,
SREE PADMANABHASWAMY TEMPLE
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
24
SECURITY,THIRUVANANTHAPURAM, KERALA, PIN - 695023
6 THE PRINCIPAL,
POLICE TRAINING COLLEGE, THYCAUD,
THIRUVANANTHAPURAM,KERALA, PIN - 695014
BY ADV GOVERNMENT PLEADER
RESPONDENTS:
1 SAJU.S, S/O. R. SANKARAN, SCPO T 5114, C BRANCH,
AGED 48 YEARS
THIRUVANANTHAPURAM RURAL,PIN: 695001, RESIDING AT
THIRUVATHIRA, CHARUVALLIKONAM, PANACHAMOODU,
KARIPOOR. P.O, NEDUMANGADU,THIRUVANANTHAPURAM,
KERALA, PIN - 695541
2 SATHYARAJ. P.B,
AGED 51 YEARS
S/O. PONNAYYAN, ASI GRADE (SCPO T 5099), DISTRICT
SPECIAL BRANCH,THIRUVANANTHAPURAM RURAL - 695001,
RESIDING AT KANAKAMANDIRAM,KANTHALLOOR,
PLAMOOTTUKADA P.O.,
NEYYATTINKARA,THIRUVANANTHAPURAM, KERALA, PIN -
695122
3 SURESHKUMAR. P,
AGED 51 YEARS
S/O. PARAMESWARAN PILLAI, CPO T 5080, POLICE
TRAINING COLLEGE, THIRUVANANTHAPURAM - 695014,
RESIDING AT SINDHU COTTAGE, THATHIYOOR,
MANCHAVILAKOM
P.O,NEYYATTINKARA,THIRUVANANTHAPURAM,KERALA, PIN -
695503
4 RICHARD.C,
AGED 52 YEARS
S/O. CHELLAKUTTAN, ASI GRADE (T 5660), VALIYATHURA
POLICE STATION, THIRUVANANTHAPURAM –
695013,RESIDING AT PAYAS COTTAGE, MOONNAMMOODU,
VATTIYOORKAVU. P.O,THIRUVANANTHAPURAM, KERALA, PIN
- 695013
5 EMADUDEEN.J,
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
25
AGED 50 YEARS
S/O. JAMAL, ASI GRADE (T 5091) VALIYATHURA POLICE
STATION, THIRUVANANTHAPURAM - 695013, RESIDING AT
A.A.COTTAGE, MELEPAKKAMVILAKOM, VEMBAYAM,
KANYAKULANGARA,THIRUVANANTHAPURAM,KERALA, PIN -
695615
6 SATHEESHKUMAR. A, S/O. APPUKUTTAN NAIR,
AGED 54 YEARS
SCPO T 2402, SREEPADMANABHA SWAMI TEMPLE SECURITY
WING, FORT P.O., THIRUVANANTHAPURAM - 695023,
RESIDING AT KRISHNAKRIPA CHERIAKONNI, CHERIAKONNI.
P.O, THIRUVANANTHAPURAM, KERALA, PIN - 695013
7 ANILKUMAR.M, S/O. MADHAVAN NAIR,
AGED 52 YEARS
ASI GRADE (T 2480), SREEPADMANABHA SWAMI TEMPLE
SECURITY WING, FORT. P.O., THIRUVANANTHAPURAM -
695023, RESIDING AT TC-64/2050,THEKKEKANNANKARA
VEEDU, THIRUVALLAM.P.O, THIRUVANANTHAPURAM,KERALA,
PIN - 695027
8 KRISHNAKUMAR,S/O. RAVEENDRAN NAIR.A.,
AGED 53 YEARS
SCPO T 2398, SREEPADMANABHA SWAMI TEMPLE SECURITY
WING, FORT. P.O, THIRUVANANTHAPURAM - 695023,
RESIDING AT PRANAVAM, SIVAJIPURAM, MACHEL,
KATTAKADA,THIRUVANANTHAPURAM,KERALA, PIN - 695571
9 SASIKUMAR. R.,
AGED 53 YEARS
S/O. RAGHAVAN PILLAI, ASI GRADE (T 1294),
SREEPADMANABHA SWAMI TEMPLE SECURITY WING, FORT.
P.O, THIRUVANANTHAPURAM - 695023, RESIDING AT
MAKAYIRAM, NEAR GOVERNMENT LPS, KUZHAKKAD,
ANACODU, PANNIYODU. P.O,THIRUVANANTHAPURAM,KERALA,
PIN - 695575
10 RADHAKRISHNAPILLAI. B,
AGED 53 YEARS
S/O. BHASKARAPILLAI, ASI GRADE (T 1292),
SREEPADMANABHA SWAMI TEMPLE SECURITY WING, FORT.
P.O., THIRUVANANTHAPURAM - 695023, RESIDING AT
POLICE QUARTER NO.K-16, VIKASBHAVAN, POLICE
QUARTERS, BRIGADIAR LANE, VIKAS BHAVAN
P.O,THIRUVANANTHAPURAM,KERALA, PIN - 695033
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
26
11 BINUKUMAR. P,
AGED 49 YEARS
S/O.PARAMESWARAN NAIR.K., SCPO-7- 10248, (NOW
WORKING AS ASI (GR)(SCPO NO. 1248),SREEPADMANABHA
SWAMI TEMPLE SECURITY WING, FORT. P.O,
THIRUVANANTHAPURAM - 695023, RESIDING AT
DEVARAGAM, KEEZHVANDA, VEERANAKAVU. P.O,
KATTAKKADA, THIRUVANANTHAPURAM,KERALA, PIN -
695572
BY ADV RAJESH. R (RAMAMOORTHY)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 21.11.2024, ALONG WITH OP(KAT).52/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
27
JUDGMENT
[OP(KAT) Nos.52/2024, 32/2024, 38/2024, 55/2024,
315/2024, 348/2024]
Dated this the 21st day of November, 2024 A.Muhamed Mustaque,J.
An attempt has been made by the State in these
original petitions to reopen a judgment of this Court
rendered in the year 2008. The judgment is reported in
State of Kerala v. Premavalsalan [2008 (3) KLT
320], this Court, in categorical terms, held that in-service
training cannot be termed as a pre- appointment training
and should be counted for the purpose of granting
benefits. This judgment was challenged by the State
before the Apex Court. The Apex Court has also
dismissed the challenge. Thereafter, the Government by
Annexure A1 produced in O.P.(KAT).No.52 of 2024
ordered that advance increments as well as pensionary
benefits can be granted reckoning the period of training.
Following Annexure A1, Annexure A2 was issued on
22.08.2011 holding that in-service training can be OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
considered for calculating time bound higher grade
promotions. The respondents, approached the Tribunal
claiming Higher Grade from the date of Annexure A1 and
that was allowed by the Tribunal. Challenging the same,
the State has come up with this Original petition.
Taking note of earlier judgment, it cannot be said
that Annexure A2 would have only a prospective
operation. Anyway, the respondents/applicants are
having limited their claim with effect from the date of
Annexure A1, they are legitimately entitled for that claim,
in the light of the earlier judgment of this court in
Premavalsalan case (supra). Absolutely, there is no
scope for interference by this Court.
The original petitions are dismissed.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE Sd/-
P.KRISHNAKUMAR
BG JUDGE
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
APPENDIX OF OP(KAT) 32/2024
PETITIONER ANNEXURES
ANNEXURE A1 PHOTOCOPY OF THE G.O(MS) NO.80/2011/HOME
DATED 01.03.2011 OF GOVERNMENT OF KERALA
ANNEXURE A2 PHOTO COPY OF THE G.O(P) NO.185/2011/HOME DATED 22.08.2011 OF GOVERNMENT OF KERALA
ANNEXURE A3 PHOTOCOPY OF THE LETTER DATED 02.07.2020 ISSUED BY THE PRINCIPAL, POLICE TRAINING CENTRE, THIRUVANANTHAPURAM & ITS TYPED COPY
ANNEXURE A4 PHOTOCOPY OF THE COMMUNICATION BEARING NO.P3-43827/2020/PHQ DATED 18.03.2020 ISSUED BY THE 2 ND PETITIONER TO THE 3 RD PETITIONER & ITS TYPED COPY
ANNEXURE A5 PHOTOCOPY OF THE AUDIT OBJECTION RAISED AGAINST THE GRANT OF SERVICE BENEFITS TO THE RESPONDENT AS PER ANNEXURE A1 AND A2 SUBMITTED TO THE 2 ND PETITIONER
ANNEXURE A6 PHOTOCOPY OF THE REPRESENTATION DATED SUBMITTED BY THE 1 ST RESPONDENT BEFORE THE 2 ND PETITIONER & ITS TYPED COPY
EXHIBIT P1 PHOTO COPY OF THE O.A NO.1154/2020
EXHIBIT P2 PHOTOCOPY OF THE INTERIM ORDER DATED 07.08.2020 OF THE TRIBUNAL
EXHIBIT P3 PHOTO COPY OF THE REPLY STATEMENT FILED BY THE 2 ND PETITIONER ON 01.11.2021
EXHIBIT P4 PHOTO COPY OF THE IMPUGNED ORDER BY THE TRIBUNAL ON 25.09.2023 OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
APPENDIX OF OP(KAT) 38/2024
PETITIONER ANNEXURES
ANNEXURE A1 ANNEXURE A1: PHOTOCOPY OF THE G.O(MS) NO.80/2011/HOME DATED 01.03.2011 OF GOVERNMENT OF KERALA
ANNEXURE A2 ANNEXURE A2: PHOTO COPY OF THE G.O(MS) NO.185/2011 DATED 22.08.2011 OF GOVERNMENT OF KERALA
ANNEXURE A3 ANNEXURE A3: PHOTOCOPY OF THE DO NO.513/2011 DATED 28.10.2011 OF THE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM
ANNEXURE A4 ANNEXURE A4: PHOTOCOPY OF THE AUDIT REPORT OF THE INTERNAL AUDIT WING SUBMITTED TO STATE POLICE CHIEF
ANNEXURE A4(A) ANNEXURE A4(A): PHOTOCOPY OF THE LETTER NO.P3-17271/2020/PHQ DATED 01.02.2010 OF THE STATE POLICE CHIEF
ANNEXURE A5 ANNEXURE A5: PHOTOCOPY OF THE DO NO.235/2020/T DATED 19.03.2020 DISTRICT POLICE CHIEF
ANNEXURE A6 ANNEXURE A6: PHOTOCOPY OF THE REPRESENTATION DATED NIL SUBMITTED BY THE 20TH RESPONDENT BEFORE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM RURAL
ANNEXURE A7 ANNEXURE A7: PHOTOCOPY OF THE REPRESENTATION DATED NIL SUBMITTED BY THE 23RD RESPONDENT BEFORE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM RURAL
ANNEXURE A8 ANNEXURE A8: PHOTOCOPY OF THE REPRESENTATION DATED NIL SUBMITTED BY THE 25TH RESPONDENT BEFORE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM
MA FOR JOIN MA FOR JOIN TOGETHER OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
TOGETHER EXHIBIT P1 EXHIBIT P1: PHOTO COPY OF THE O.A NO.735/2020 FILED ON 01/06/2020
EXHIBIT P2 EXHIBIT P2: PHOTOCOPY OF THE REPLY STATEMENT FILED BY THE FIRST RESPONDENT ON 25.06.2022
EXHIBIT P3 EXHIBIT P3: PHOTOCOPY OF THE ORDER OF THE TRIBUNAL DATED 11.08.2023 IN OA
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
APPENDIX OF OP(KAT) 55/2024
PETITIONER ANNEXURES
ANNEXURE A1 PHOTOCOPY OF THE G.O(MS) NO.80/2011/HOME DATED 01.03.2011 OF GOVERNMENT OF KERALA
ANNEXURE A2 PHOTO COPY OF THE G.O(MS) NO.185/2011 DATED 22.08.2011 OF GOVERNMENT OF KERALA
ANNEXURE A3 PHOTOCOPY OF THE AUDIT REPORT DATED NIL OF THE INTERNAL AUDIT WING, THIRUVANANTHAPURAM CITY(WITH TYPED COPY )
ANNEXURE A4 PHOTOCOPY OF THE LETTER NO. P3- 108050/2020/PHQ DATED 07.09.2020 OF THE 2ND PETITIONER HEREIN (WITH TYPED COPY )
ANNEXURE A 5 PHOTOCOPY OF THE INTERIM ORDER DATED 02.06.2020 IN OA NO.735/2020 OF THE TRIBUNAL
ANNEXURE A6 PHOTOCOPY OF THE INTERIM ORDER DATED 29.07.2020 IN OA NO.1098/2020 OF THE TRIBUNAL
EXHIBIT P1 PHOTO COPY OF THE O.A NO.1942/2020DATED 02.12.2020
EXHIBIT P 2 PHOTOCOPY OF THE REPLY STATEMENT FILED BY THE SECOND RESPONDENT IN WPC ON 06.06.2022
EXHIBIT P3 PHOTOCOPY OF THE REPLY STATEMENT FILED BY THE FIRST RESPONDENT IN WPC ON 20.07.2022
EXHIBIT P4 PHOTOCOPY OF THE ORDER OF THE TRIBUNAL
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
APPENDIX OF OP(KAT) 315/2024
PETITIONER ANNEXURES
ANNEXURE A1 PHOTOCOPY OF GO(MS) NO.80/2011/HOME DATED 01/03/2011
ANNEXURE A2 PHOTOCOPY OF GO(P)NO. 185/2011/HOME DATED 22/08/2011
ANNEXURE A3 PHOTOCOPY OF THE LETTER NO. A4- 14468/2020/T DATED 10/03/2020 ISSUED BY THE THIRD PETITIONER
ANNEXURE A4 PHOTOCOPY OF THE COMMUNICATION NO.P3- 17271/2020/PHQ DATED 01/02/2020 ISSUED BY THE SECOND PETIONER TO THE THIRD PETITIONER
ANNEXURE A5 PHOTOCOPY OF THE COMMUNICATION NO.P3- 43827/2020/PHQ DATED 18/03/2020 ISSUED BY THE SECOND PETITIONER TO THE FOURTH PETITIONER
ANNEXURE A5(A) PHOTOCOPY OF THE RELEVANT PAGES OF THE INTERNAL AUDIT REPORT ISSUED BY THE SECOND PETITIONER TO THE FOURTH PETITIONER
ANNEXURE R2(A) PHOTOCOPY OF GO(RT)NO.86/2013/HOME DATED 16/01/2013
ANNEXURE R2(B) PHOTOCOPY OF GO(MS)NO.179/2020/HOME DATED 24/09/2020
EXHIBIT P1 PHOTOCOPY OF THE OA 335/2021 ALONG WITH ANNEXURES
EXHIBIT P2 PHOTOCOPY OF REPLY STATEMENT FILED BY THE SECOND RESPONDENT ON 05/05/2022 ALONG WITH ANNEXURES
EXHIBIT P3 PHOTOCOPY OF REJOINDER FILED BY THE RESPONDENTS HEREIN ON 14/10/2022 AGAINST OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
THE REPLY STATEMENT OF THE SECOND PETITIONER HEREIN
EXHIBIT P4 PHOTOCOPY OF REPLY STATEMENT FILED BY THE FIRST RESPONDENT HEREIN ON 16/11/2022 IN THE ORIGINAL APPLICATION
EXHIBIT P5 PHOTOCOPY OF FINAL ORDER OF THE KERALA ADMINISTRATIVE TRIBUNAL DATED 25/09/2023 IN THE AFORESAID ORIGINAL APPLICATION OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
APPENDIX OF OP(KAT) 348/2024
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF G.O(MS) NO.80/2011/HOME DATED 01.03.2011
ANNEXURE A2 TRUE COPY OF G.O(P) NO.185/2011/HOME DATED 22.08.2011
ANNEXURE A3 TRUE COPY OF THE LETTER NO.
A2-921/2020/PTC(1) DATED 25.06.2020 ISSUED BY THE 6TH RESPONDENT
ANNEXURE A4 TRUE COPIES OF THE COMMUNICATION NO.P3- 17271/2020/PHQ DATED 01.02.2020 ALONG WITH THE INTERNAL AUDIT REPORT ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT
ANNEXURE A5 TRUE COPIES OF THE COMMUNICATION NO.P3- 43827/2020/PHQ DATED 18.03.2020 ALONG WITH THE INTERNAL AUDIT REPORT ISSUED BY THE 2ND RESPONDENT TO THE FOURTH RESPONDENT
ANNEXURE A6 TRUE COPIES OF THE COMMUNICATION NO.P3- 43834/2020/PHQ DATED 18.03.2020 ALONG WITH THE INTERNAL AUDIT REPORT ISSUED BY THE 2ND RESPONDENT TO THE 5TH RESPONDENT
ANNEXURE A7 TRUE COPY OF THE REPRESENTATION DATED SUBMITTED BY THE 7TH APPLICANT BEFORE THE 2ND RESPONDENT
EXHIBIT P1 TRUE COPY OF THE O.A NO.1226/2020 ALONG WITH ANNEXURES A1 TO A7
EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT FILED BY THE THIRD PETITIONER ON 23-10-2020
EXHIBIT P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE SECOND PETITIONER ON 30-09-2021
EXHIBIT P4 TRUE COPY OF THE REPLY STATEMENT FILED BY OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
THE FIRST PETITIONER ON 21-03-2023
EXHIBIT P5 TRUE COPY OF THE IMPUGNED ORDER OF THE TRIBUNAL DATED 25.09.2023 IN OA
OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
APPENDIX OF OP(KAT) 52/2024
PETITIONER ANNEXURES
ANNEXURE A1 PHOTOCOPY OF THE G.O(MS) NO.80/2011/HOME DATED 01.03.2011 OF GOVERNMENT OF KERALA
ANNEXURE A2 PHOTO COPY OF THE G.O(MS) NO.185/2011 DATED 22.08.2011 OF GOVERNMENT OF KERALA
ANNEXURE A3 PHOTOCOPY OF THE AUDIT REPORT DATED 29.02.2020 OF THE INTERNAL AUDIT WING, THIRUVANANTHAPURAM CITY
ANNEXURE A4 PHOTOCOPY OF THE AUDIT REPORT NO.P3- 14361/2020/PHQ DATED 29.01.2020 OF THE INTERNAL AUDIT WING THIRUVANANTHAPURAM CITY
ANNEXURE A5 PHOTOCOPY OF THE LETTER NO.P3- 170914/2019/PHQ DATED 06.05.2020 OF THE 2 ND RESPONDENT
ANNEXURE A6 PHOTOCOPY OF THE ORDER NO.A10- 24666/2020/TC DATED 23.07.2020 OF THE 4 TH RESPONDENT
ANNEXURE A7 PHOTOCOPY OF THE ADGO NO.55/2020/SCRB DATED 15.05.2020 OF THE 5 TH RESPONDENT
ANNEXURE A8 PHOTOCOPY OF THE ADGO NO.56/2020/SCRB DATED 15.05.2020 OF THE 5 TH RESPONDENT
ANNEXURE A9 PHOTOCOPY OF THE INTERIM ORDER DATED 02.06.2020 IN OA NO.735/2020 OF THE HONOURABLE TRIBUNAL
EXHIBIT P1 PHOTO COPY OF THE O.A NO.1098/2020 ALONG WITH ANNEXURES A1 TO A9
EXHIBIT P2 PHOTOCOPY OF THE REPLY STATEMENT FILED BY THE FIRST PETITIONER ON 12.10.2022 OP(KAT)No.52 of 2024 and Connected cases 2024:KER:87903
EXHIBIT P3 PHOTOCOPY OF THE ORDER OF THE TRIBUNAL
RESPONDENTS EXHIBITS NILL TRUE COPY P.A. TO JUDGE
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