Saiju Zachariah vs George Joseph
2024 Latest Caselaw 33419 Ker

Kerala High Court

Saiju Zachariah vs George Joseph on 18 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
                 THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
         Monday, the 18th day of November 2024 / 27th Karthika, 1946
                             WA NO. 1674 OF 2024
    AGAINST JUDGMENT DATED 05.09.2024 IN WP(C) 23550/2019 OF THIS COURT
APPELLANT(S)/4TH RESPONDENT:

     SAIJU ZACHARIAH, AGED 42 YEARS W/O. RENJI T JOSEPH.,ARACKAMANNIL,.
     NARANAMMOOZHI P.O, PATHANAMTHITTA DISTRICT 689 711, PIN - 689672

BY ADVS.M/S. V.A.MUHAMMED & M.SAJJAD

RESPONDENT(S)/PETITIONER/RESPONDENTS 1 TO 3 & 5:

  1. GEORGE JOSEPH, AGED 70 YEARS, S/O. LATE A.M JOSEPH, MANAGER, ST.
     JOSEPHS HIGH SCHOOL, NARANAMMOOZHI PATHANAMTHITTA DISTRICT RESIDING
     AT ARACKAMANNIL, NARANAMMOOZHI P.O, RANNI, PATHANAMTHITTA DISTRICT,
     PIN - 689672
  2. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNAMENT,
     GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695
     001, PIN - 695001
  3. THE DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM 695
     014, PIN - 695014
  4. THE DISTRICT EDUCATIONAL OFFICER, PATHANAMTHITTA 689 645, PIN -
     689645
  5. LEKHA RAVEENDRAN, UPPER PRIMARY SCHOOL ASSISTANT, ST. JOSEPHS HIGH
     SCHOOL, NARANAMMOOZHI, PATHANAMTHITTA 689 711, PIN - 689711

BY GOVERNMENT PLEADER FOR R2 TO R4

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment in WP(C) NO.
23550/2019 dated 05.09.2024 while taking a final decision in terms of the
above judgment pending the Writ Appeal.
     This Writ Appeal again coming on for orders on 18/11/2024,upon
perusing the appeal memorandum and this Court's Order dated 30/10/2024,
the court on the same day passed the following:
         A. MUHAMED MUSTAQUE & P. KRISHNA KUMAR , JJ.
        ------------------------------------------------------------
                W.A. Nos.1665, 1674 & 1693 of 2024
             ---------------------------------------------------------
                 Dated this the 18th day of November, 2024


                                 ORDER

A.Muhamed Mustaque, J.

The learned counsel for the Manager has agreed to file an

affidavit undertaking that in any of the substantive vacancies,

the appellant - Saiju Zachariah can be accommodated.

Sd/-

A. MUHAMED MUSTAQUE, JUDGE

Sd/-

P. KRISHNA KUMAR, JUDGE PR

18-11-2024 /True Copy/ Assistant Registrar