Ramsheed C.H vs T.Subair
2024 Latest Caselaw 33365 Ker

Kerala High Court

Ramsheed C.H vs T.Subair on 15 November, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                  &

                THE HONOURABLE MR. JUSTICE EASWARAN S.

    FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946

                         RP NO. 1213 OF 2024

        AGAINST THE JUDGMENT DATED 06.09.2024 IN OP (WAKF) NO.25 OF

2024 OF HIGH COURT OF KERALA

REVIEW PETITIONER(S)/RESPONDENTS 1 TO 3:

    1       RAMSHEED C.H
            AGED 29 YEARS
            S/O A.B. MAJEED, CHIRAMMAL HOUSE, MARKET ROAD,
            NEELESWARAM P.O, NEELESWARAM, KASARAGOD, PIN -, PIN -
            671314

    2       SHABEEB.M.
            AGED 21 YEARS
            S/O KUNHABDULLA, T.M. HOUSE, THERU NEELESWARAM VILLAGE,
            HOSDURG, KASARAGOD, PIN –, PIN - 671314

    3       ANEES P.
            AGED 26 YEARS
            S/O AHAMMED KUNHI, VIEWERS STREET, NEELESWARAM VILLAGE,
            HOSDURG, KASARAGOD, PIN –, PIN - 671314


            BY ADVS.
            K.M.FIROZ
            M.SHAJNA




RESPONDENT(S)/PETITIONER AND RESPONDENTS 4 TO 12:

    1       T.SUBAIR
            AGED 49 YEARS
            S/O. L.T. KUNHABDULLA HAJI, GENERAL SECRETARY,
            THARBIYATHUL ISLAM SABHA JAMA-ATH COMMITTEE,
            POST NEELESWAR, KASARAGOD DISTRICT, PIN, PIN - 671314
 RP NO. 1213 OF 2024       -2-

                                          2024:KER:88222
    2    MUHAMMED SHABIR C
         AGED 25 YEARS
         S/O ABDULLA, A.K. HOUSE, BLACK GATE, PALLIKKARA
         PEROL, NEELESWARAM VILLAGE, HOSDURG, KASARGODE,
         PIN –, PIN - 671314

    3    SHAHEER C.H
         AGED 24 YEARS
         S/O BASHEER P, CHIRAMMAL HOUSE, PALLIKKARA,
         NEELESWARAM VILLAGE, HOSDURG, KASARGODE,
         PIN -, PIN - 671314

    4    C.K. ABDUL KADAR HAJI
         AGED 58 YEARS
         S/O MOIDU HAJI N.P, CHAIRMAN, NEELESWARAM
         THARBIYATHUL ISLAM SABHA PALLI PUNARUDHARANA
         COMMITTEE, NEELESWARAM AMSOM DESOM,
         HOSDURG TALUK, KASARAGOD, PIN -, PIN - 671314

    5    E. MUHAMMED SHAFI HAJI
         AGED 61 YEARS
         S/O ABDUL RAHMAN, CONVENOR, NEELESWARAM
         THARBIYATHUL ISLAM SABHA PALLI PUNARUDHARANA
         COMMITTEE, NEELESWARAM AMSOM DESOM, HOSDURG
         TALUK, KASARAGOD, PIN -, PIN - 671314

    6    C.H. ABDUL RASHEED HAJI
         AGED 58 YEARS
         S/O. KALLAI AMU, VICE CHAIRMAN, NEELESWARAM
         THARBIYATHUL ISLAM SABHA PALLI PUNARUDHARANA
         COMMITTEE, NEELESWARAM AMSOM DESOM, HOSDURG
         TALUK, KASARAGOD, PIN -, PIN - 671314

    7    K. SELU
         AGED 56 YEARS
         S/O MUHAMMED KUNHI, JOINT CONVENOR, NEELESWARAM
         THARBIYATHUL ISLAM SABHA PALLI PUNARUDHARANA
         COMMITTEE, NEELESWARAM AMSOM DESOM, HOSDURG
         TALUK, KASARAGOD, PIN -, PIN - 671314

    8    P. SUBAIR
         AGED 64 YEARS
         S/O HASSAINAR, NEAR SREEVALSAM AUDITORIUM,
         MARKET ROAD, NEELESWARAM VILLAGE, HOSDURG
         TALUK, NEELESWARAM, KASARAGOD, PIN ,
 RP NO. 1213 OF 2024         -3-

                                            2024:KER:88222
           PIN - 671314

    9      C.K. ABDUSALAM
           AGED 64 YEARS
           S/O MOIDU HAJI N.P, BEHIND N.G.M. PRABHU PETROL
           PUMP, NEELESWARAM VILLAGE, HOSDURG TALUK,
           NEELESWARAM, KASARAGOD, PIN –, PIN -
           671314

   10      KERALA STATE WAKF BOARD
           REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
           V.I.P. ROAD, KALOOR, KOCHI, PIN -, PIN - 682017


           BY ADV
           SRI JAMSHHEED HAFIZ, SC, WAQF


        THIS REVIEW PETITION HAVING COME UP FOR ADMISSION
ON 15.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 RP NO. 1213 OF 2024         -4-

                                               2024:KER:88222
                          ORDER

AMIT RAWAL , J.

The order under challenge clearly protects the

interest of parties to the lis as direction was issued to

decide in accordace with law. No case is made out for

review of the order, petition dismissed.

Mr.Jamsheed Hafiz, learned Standing Counsel for

the Waqf Board present in this Court submits that the

Board will ensure the compliance of this order while

deciding the application pending after giving an

opportunity to all interested.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE

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