Sivapriya C vs Rani George
2024 Latest Caselaw 33359 Ker

Kerala High Court

Sivapriya C vs Rani George on 15 November, 2024

                                                 2024:KER:85722


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

 FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946

                  CON.CASE(C) NO. 2863 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.20367 OF

2024 OF HIGH COURT OF KERALA

PETITIONER/S:

           SIVAPRIYA C
           AGED 38 YEARS
           W/O. SHIJU K, L.G. HINDI TEACHER (PART-TIME),
           DHARMADAM CORONATION BASIC UP SCHOOL, DHARMADAM
           POST, KANNUR DISTRICT, PIN - 670106


           BY ADV POOVAMULLE PARAMBIL ABDULKAREEM


RESPONDENT/S:

    1      RANI GEORGE
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER) SECRETARY TO GOVERNMENT, GENERAL
           EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

    2      SHANAVAS S
           (AGE AND FATHERS' NAME NOT KNOWN TO THE
           PETITIONER) DIRECTOR OF GENERAL EDUCATION, OFFICE
           OF THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
           THIRUVANATHAPURAM, PIN - 695014

    3      SAKUNTHALA P
           (AGE & HUSBAND'S NAME NOT KNOWN TO THE PETITIONER)
           DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
 Con.Case (c) No. 2863 of 2024



                                2
                                              2024:KER:85722

           DISTRICT EDUCATIONAL OFFICER, THALASSERY, KANNUR
           DISTRICT, PIN - 670101

     4     SUJATHA E P
           (AGE & HUSBAND'S NAME NOT KNOWN TO THE
           PETITIONER) ASSISTANT EDUCATIONAL OFFICER, OFFICE
           OF THE ASSISTANT EDUCATIONAL OFFICER, THALASSERY
           SOUTH, KANNUR DISTRICT, PIN - 670103



OTHER PRESENT:

           Adv.V.K.Sunil, Sr.G.P


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 15.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case (c) No. 2863 of 2024



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                                                2024:KER:85722

                           JUDGMENT

Today when the matter came up for consideration, the

learned counsel appearing for both sides submitted that, the

directions are complied with.

In such circumstances, this contempt of court case is

closed recording the above submission.

Sd/-

ZIYAD RAHMAN A.A. JUDGE rpk

2024:KER:85722

APPENDIX OF CON.CASE(C) 2863/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE ORDER DATED 02/09/2024 PASSED BY THIS HON'BLE COURT