Salil N. C vs Rani George Ias
2024 Latest Caselaw 33269 Ker

Kerala High Court

Salil N. C vs Rani George Ias on 15 November, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

CON.CASE(C) NO. 2525 OF 2024
IN WP(C) NO.32655 OF 2023
                                         1


                                                      2024:KER:85335
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                  THE HONOURABLE MR. JUSTICE T.R.RAVI

    FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946

                        CON.CASE(C) NO. 2525 OF 2024

     AGAINST THE JUDGMENT DATED 05.10.2023 IN WP(C) NO.32655 OF

2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

             SALIL N. C.,
             AGED 51 YEARS, S/O CHITHAMBARAN,
             HSST PHYSICS, AB VILASAM HSS, MUHAMMA, ALAPPUZHA
             (RESIDING AT NANDANAM KANNANKARA P. O.,
             THANNEERMUKKOM, CHERTHALA 688 527) PIN - 688 526

             BY ADVS.
             T.T.MUHAMOOD
             A.RENJIT
             GOKUL R.NAIR
             ANSALAM N.X.


RESPONDENT/1st RESPONDENT:

             RANI GEORGE IAS
             (AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             PRINCIPAL SECRETARY TO GOVERNMENT GENERAL EDUCATION
             DEPARTMENT GOVERNMENT SECRETARIAT
             ]THIRUVANANTHAPURAM-, PIN - 695 001


             SRI.SREEJITH. V.S, GP.


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 15.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2525 OF 2024
IN WP(C) NO.32655 OF 2023
                                      2


                                                               2024:KER:85335


                               T.R.RAVI.J
            -------------------------------------------------------
                Contempt Case(C) No.2525 of 2024
                                     in
                       WP(C) No.32655 of 2023
           --------------------------------------------------------
            Dated this the 15th day of November, 2024


                               JUDGMENT

When the case is taken up, it is submitted that

the directions in the judgment have been complied with.

The contempt case is hence closed.

Sd/-

T.R.RAVI

JUDGE sn CON.CASE(C) NO. 2525 OF 2024 IN WP(C) NO.32655 OF 2023

2024:KER:85335 APPENDIX OF CON.CASE(C) 2525/2024

PETITIONER'S ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGEMENT DATED 05.10.2023 IN WP© 32655/2023 IN THE

Annexure B TRUE COPY OF GO(RT) NO. 5846/2024/G.EDN DATED 09.09.2024

Annexure C TRUE COPY OF JUDGMENT DATED 03.10.2023 IN WP©