K.P.Balasaraswathy Amma vs Jayaprasad.T
2024 Latest Caselaw 33235 Ker

Kerala High Court

K.P.Balasaraswathy Amma vs Jayaprasad.T on 15 November, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

 Con.Case(C) No.2927 of 2024


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                                                  2024:KER:85758


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946

                   CON.CASE(C) NO. 2927 OF 2024

           AGAINST     THE     ORDER/JUDGMENT   DATED   IN   WP(C)

 NO.2997 OF 2024 OF HIGH COURT OF KERALA

 PETITIONER(S)/PETITIONER:

             K.P.BALASARASWATHY AMMA
             AGED 76 YEARS, W/O. BALAN NAIR, KOTTAYIL
             HOUSE, PATTENA, PUTHARIYADUKKAM P.O,
             NILESHWARAM, KASARAGOD DISTRICT,
             PIN - 671 314


             BY ADV K.V.SREE VINAYAKAN


 RESPONDENT(S)/RESPONDENTS 1 & 2:

      1      JAYAPRASAD.T
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, THE TAHSILDAR, HOSDURG TALUK,
             KANHANGAD-., PIN - 671 315

      2      AJANTHAKUMAR
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, THE TALUK SURVEYOR, TALUK
             OFFICE, HOSDURG, KANHANGAD P.O,,
             PIN - 671 315
 Con.Case(C) No.2927 of 2024


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                                        2024:KER:85758



BY ADV.:

            SRI.RENJITH.T.R, SR.GP


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 15.11.2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 Con.Case(C) No.2927 of 2024


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                                                  2024:KER:85758




                  P.V.KUNHIKRISHNAN, J.
              ---------------------------------------
             Con. Case(C) No.2927 of 2024
             ----------------------------------------
       Dated this the 15th day of November, 2024



                              JUDGMENT

When this Contempt Case came up for

consideration, the learned Government Pleader

submitted that the directions in the judgment dated

24.01.2024 in WP(C) No.2997/2024 are complied with.

In the light of the same, no further orders are

necessary.

Recording the submission of the Government

Pleader, this Contempt Case(C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj

2024:KER:85758

APPENDIX OF CON.CASE(C) 2927/2024

PETITIONER ANNEXURES

Annexure A1 TRUE CERTIFIED COPY OF THE JUDGMENT DATED 24-01-2024 IN W.P(C) 2997/2024

Annexure A2 TRUE COPY OF THE NOTICE DATED 01-08- 2024 ISSUED BY THE 2ND RESPONDENT

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE