Kerala High Court
Saji. S Kumar vs Kerala State Electricity Board Ltd on 15 November, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
2024:KER:85553
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946
WP(C) NO. 13721 OF 2024
PETITIONER:
RATHEES.S
AGED 39 YEARS
S/O SASIDHARAN, MADAVOOR EELECTRICAL SECTION, KERALA STATE
ELECTRICITY BOARD LTD KILIMANOOR - MADAVOOR ROAD,
MADAVOOR, THIRUVANANTHAPURAM RESIDING AT SRI SHIVA
KUTHUMBAL VATTAVILA P.O, TRIVANDRUM, PIN - 695 126.
BY ADVS.
M.H.ASIF ALI
S.MUHAMMED HANEEFF
ARAVIND T RAMESH
RAJANA JOSE
ASHIK ALI M.H.
SHIBIMOL S.
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM,
PIN - 695 004.
2 CHIEF ENGINEER (HUMAN RESOURCE MANAGEMENT)
VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM .,
PIN - 695 004.
3 DEPUTY CHIEF ENGINEER
KERALA STATE ELECTRICITY BOARD LTD ELECTRICAL CIRCLE
KAATTAKADA, THIRUVANANTHAPURAM ., PIN - 695 572.
WP(C) Nos.13721 & 13579 OF 2024 : 2 :
2024:KER:85553
4 EXECUTIVE ENGINEER
KERALA STATE ELECTRICITY BOARD, ELECTRICAL CIRCLE,
NEYYATINKKARA, THIRUVANANTHAPURAM ., PIN - 695 121.
5 ASSISTANT ENGINEER
KERALA STATE ELECTRICITY BOARD LTD, ELECTRICAL CIRCLE,
NEYYATTINKARA, THIRUVANANTHAPURAM ., PIN - 695 121.
6 EXECUTIVE ENGINEER
KERALA STATE ELECTRICITY BOARD LTD, ELECTRICAL CIRCLE,
AATTINGAL, THIRUVANANTHAPURAM ., PIN - 695 101.
7 ASSISTANT ENGINEER
KERALA STATE ELECTRICTY BOARD LTD, ELECTRICAL CIRCLE,
MADAVOOR, THIRUVANANTHAPURAM ., PIN - 695 602.
BY ADV. K.S. ANIL, STANDING COUNSEL.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.11.2024, ALONG WITH WP(C).13579/2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.13721 & 13579 OF 2024 : 3 :
2024:KER:85553
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 15TH DAY OF NOVEMBER 2024 / 24TH KARTHIKA, 1946
WP(C) NO. 13579 OF 2024
PETITIONER:
SAJI. S KUMAR
AGED 43 YEARS
S/O SUKUMARAN, MADAVOOR EELECTRICAL SECTION,
KERALA STATE ELECTRICITY BOARD LTD KILIMANOOR - MADAVOOR
ROAD, MADAVOOR, THIRUVANANTHAPURAM RESIDING AT
SUDHARSHANAM, THOTTAVARAM, PERUMKADAVILA P.O,
TRIVANDRUM,, PIN - 695 124.
BY ADVS.
M.H.ASIF ALI
S.MUHAMMED HANEEFF
ARAVIND T RAMESH
RAJANA JOSE
ASHIK ALI M.H.
SHIBIMOL S.
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM,
PIN - 695 004.
2 CHIEF ENGINEER (HUMAN RESOURCE MANAGEMENT)
VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM,
PIN - 695 004.
3 DEPUTY CHIEF ENGINEER
KERALA STATE ELECTRICITY BOARD LTD ELECTRICAL CIRCLE
KAATTAKADA, THIRUVANANTHAPURAM, PIN - 695 572.
WP(C) Nos.13721 & 13579 OF 2024 : 4 :
2024:KER:85553
4 EXECUTIVE ENGINEER
KERALA STATE ELECTRICITY BOARD, ELECTRICAL CIRCLE,
NEYYATINKKARA, THIRUVANANATHPURAM, PIN - 695 121.
5 ASSISTANT ENGINEER
KERALA STATE ELECTRICITY BOARD LTD, ELECTRICAL CIRCLE,
NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695 121.
6 EXECUTIVE ENGINEER
KERALA STATE ELECTRICITY BOARD LTD, ELECTRICAL CIRCLE,
AATTINGAL, THIRUVANANTHAPURAM, PIN - 695 101.
7 ASSISTANT ENGINEER
KERALA STATE ELECTRICTY BOARD LTD, ELECTRICAL CIRCLE,
MADAVOOR, THIRUVANANTHAPURAM, PIN - 695 602.
BY ADV. K.S. ANIL, STANDING COUNSEL.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15.11.2024,
ALONG WITH WP(C).13721/2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.13721 & 13579 OF 2024 : 5 :
2024:KER:85553
JUDGMENT
The learned Counsel for the petitioners submits that
in the light of the order No.ED-NYKA/GB/613/2024-25
dated 05.07.2024 passed by the 4th respondent, the
grievance raised in these writ petitions stands redressed.
Recording the said submission, the writ petitions are
disposed of.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
SRJ
2024:KER:85553
APPENDIX OF WP(C) 13721/2024
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CHARGE MEMO BEARING NO.
EDNYKA-SS1/2023/758(2)/322 DATED 05.09.2023 ISSUED
TO THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE REPLY TO EXT P1 SUBMITTED BY
THE PETITIONER DATED 10.09.2023.
EXHIBIT P3 TRUE COPY THE ORDER BEARING NO.ED-NYKA-
SA1/2023/798 (1) DATED 16.09.2023 ISSUED TO THE
PETITIONER.
EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 07.12.2023 IN
W.P(C) NO.32060/2023 ON THE FILE OF THE HON'BLE
HIGH COURT OF KERALA.
EXHIBIT P5 TRUE COPY OF THE ORDER BEARING
NO.E.B.V.S09/17/2024 DATED 13.02.2024.
2024:KER:85553
APPENDIX OF WP(C) 13579/24
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE CHARGE MEMO BEARING NO.
ED- NYKA-SS1/2023/758(1)/321 DATED 05.09.2023 ISSUED
TO THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE REPLY TO EXT P1 SUBMITTED BY
THE PETITIONER DATED 10.09.2023.
EXHIBIT P3 A TRUE COPY THE ORDER BEARING NO.ED-NYKA-
SA1/2023/798 (1) DATED 16.09.2023 ISSUED TO THE
PETITIONER.
EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 07.12.2023 IN
W.P(C) NO.32060/2023 ON THE FILE OF THE HON'BLE
HIGH COURT OF KERALA.
EXHIBIT P5 A TRUE COPY OF THE ORDER BEARING
NO.E.B.V.S09/17/2024 DATED 13.02.2024.
