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State Of Kerala vs Nazar
2024 Latest Caselaw 33130 Ker

Citation : 2024 Latest Caselaw 33130 Ker
Judgement Date : 14 November, 2024

Kerala High Court

State Of Kerala vs Nazar on 14 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1720/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                      THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
           Thursday, the 14th day of November 2024 / 23rd Karthika, 1946
                                WA NO. 1720 OF 2024
       AGAINST JUDGMENT DATED 26.02.2024 IN WP(C) 14829/2015 OF THIS COURT
   APPELLANT(S)/RESPONDENTS 1 TO 4 AND 6 IN WP(C)

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
         DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001., PIN - 695001
      2. DIRECTOR OF PUBLIC INSTRUCTIONS THIRUVANANTHAPURAM. 695 014., PIN -
         695014
      3. DEPUTY DIRECTOR OF EDUCATION KOLLAM DISTRICT. 691 003., PIN - 691003
      4. ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE ASSISTANT EDUCATIONAL
         OFFICER, VELIYAM, KOLLAM DISTRICT. 691 512., PIN - 691512
      5. THE DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DISTRICT EDUCATIONAL
         OFFICER, KOTTARAKKARA 691 001., PIN - 691001

    BY GOVERNMENT PLEADER

   RESPONDENT(S)/PETITIONER AND 5TH RESPONDENT IN WP(C)

      1. NAZAR, AGED 32 YEARS, LOWER PRIMARY SCHOOL ASSISTANT, P.T.P.M LOWER
         PRIMARY SCHOOL, VELIYAM, KOTTARAKKARA, KOLLAM DISTRICT., PIN -
         691540
      2. THE MANAGER, P.T.M L.PS, CHERUVAICKAL, AYOOR P.O, KOLLAM DISTRICT.
         691 504., PIN - 691504

    BY ADV.SRI.PIRAPPANCODE V.S.SUDHEER FOR R1.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 26.02.2024 in WP(C) No. 14829
   of 2015 of the Learned Single Judge, pending disposal of this writ appeal.
        This Writ appeal again coming on for orders on 14/11/2024 upon
   perusing the appeal memorandum and this court's order dated 28/10/2024,
   the court on the same day passed the following:
                                      ORDER

Th interim stay is extended until further orders.

List this matter on 08.01.2025.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- P. KRISHNA KUMAR JUDGE

14-11-2024 /True Copy/ Assistant Registrar

 
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