Manikandan M vs State Of Kerala Represented By Chief ...
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Kerala High Court

Manikandan M vs State Of Kerala Represented By Chief ... on 14 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                                 2024:KER:85580

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                      THE HONOURABLE MR.JUSTICE V.G.ARUN

         THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                           WP(C) NO. 39853 OF 2024


PETITIONERS:
      1      MANIKANDAN M
             AGED 59 YEARS
             S/O SANKARANKUTTY NAIR, PUTHAN VEEDU,
             KANJIRAM KANJIRAPUZHA, PALAKKAD DISTRICT,
             PIN - 678598
      2      RADHAKRISHNAN
             AGED 57 YEARS
             S/O CHAMI, THALAPATTA, KANJIRAM,
             POTASSERY, KANJIRAPUZHA, PALAKKAD
             DISTRICT, PIN - 678598

             BY ADV. VINOD KUMAR.C

RESPONDENTS:
      1      STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
             GOVERNMENT SECRETARIAT THIRUVANTHAPURAM, PIN - 695001

     2       THE EXCISE COMMISSIONER
             COMMISSIONERATE OF EXCISE DEPARTMENT, THIRUVANATHAPURAM,
             PIN - 695001

     3       REGIONAL MANAGER
             KERALA STATE BEVERAGES CORPORATION, REGIONAL OFFICE CHIRAYAM,
             KURIACHIRA TRISSUR,, PIN - 680026

     4       THE EXCISE CIRCLE INSPECTOR
             EXCISE OFFICE MANNARKKAD, PALAKKAD, PIN - 678582

     5       SECRETARY
             KANJIRAPUZHA GRAMA PANCHAYTH, KANJIRAPUZHA, PALAKKAD, PIN -
             678591

             BY ADVS.
             DEEPA NARAYANAN, SR. GOVERNMENT PLEADER
             T.NAVEEN, SC FOR BEVCO
             R.RAJPRADEEP SC FOR R5

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.11.2024,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.39853 of 2024




                                                             2024:KER:85580

                                       2


                                JUDGMENT

Dated this the 14th day of November, 2024

The petitioners grievance is regarding the proposal

to shift a Foreign Liquor Shop to a shopping complex on

the northern side of Alinchuvadu-Pullikulam Road in

ward no.12 of Kanjirapuzha Grama Panchayath.

2. When the matter was taken up for consideration,

learned Standing Counsel for the Beverages Corporation

submitted that, as of now, there is no proposal to shift

the Foreign Liquor Shop to the aforementioned location.

The writ petition is hence closed, recording the

above submission and leaving it open for the petitioners

to approach this Court again, if so warranted.

Sd/-

V.G.ARUN

JUDGE NB/14-11

2024:KER:85580

APPENDIX OF WP(C) 39853/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION DT 25/10/2024 FILED BY THE PETITIONERS AND OTHER LOCAL RESIDENTS OF THE WARD 12 OF KANJIRAPUZHA PANCHAYATH BEFORE THE 2ND RESPONDENT

RESPONDENTS EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE