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Aravind P vs The State Of Kerala
2024 Latest Caselaw 33050 Ker

Citation : 2024 Latest Caselaw 33050 Ker
Judgement Date : 14 November, 2024

Kerala High Court

Aravind P vs The State Of Kerala on 14 November, 2024

                                               2024:KER:84943

WPC.No.37507/24                1

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946

                  WP(C) NO. 37507 OF 2024

PETITIONER:

         ARAVIND P.,
         AGED 33 YEARS,
         SON OF T.M. PURUSHOTHAMAN NAIR, UPPER PRIMARY
         SCHOOL TEACHER, S M V HIGHER SECONDARY SCHOOL,
         POONJAR, KOTTAYAM DISTRIC, PIN - 686 581.


         BY ADVS.
         V.A.MUHAMMED
         PRESAD V.G.



RESPONDENTS:

    1    THE STATE OF KERALA,
         REPRESENTED BY ITS PRINCIPAL SECRETARY TO
         GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.

    2    THE DIRECTOR OF GENERAL EDUCATION,
         OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
         JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.

    3    THE DEPUTY DIRECTOR OF EDUCATION,
         OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
         VAYASKARAKUNNU, PULIMOODU JUNCTION,
         KOTTAYAM, PIN - 686 001.

    4    THE DISTRICT EDUCATIONAL OFFICER,
         OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
                                                          2024:KER:84943

WPC.No.37507/24                       2

           KANJIRAPPALLY, KOTTAYAM DISTRICT, PIN - 686 507.

     5     THE MANAGER,
           S M V HIGHER SECONDARY SCHOOL, POONJAR,
           KOTTAYAM DISTRICT, PIN - 686 581.

     6     THE PRINCIPAL,
           S M V HIGHER SECONDARY SCHOOL, POONJAR,
           KOTTAYAM DISTRICT, PIN - 686 581.

     7     THE HEADMASTER/VICE PRINCIPAL,
           S M V HIGHER SECONDARY SCHOOL, POONJAR, KOTTAYAM
           DISTRICT, PIN - 686 581.

     8     SMT. K.J. GAYATHRI DEVI,
           HIGH SCHOOL TEACHER (NATURAL SCIENCE), S M V
           HIGHER SECONDARY SCHOOL, POONJAR, KOTTAYAM
           DISTRICT, PIN - 686 581.

     9     SMT.G.YAMUNA,
           HIGH SCHOOL TEACHER (NATURAL SCIENCE), S M V
           HIGHER SECONDARY SCHOOL, POONJAR,
           KOTTAYAM DISTRICT, PIN - 686 581.



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   14.11.2024,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                      2024:KER:84943

WPC.No.37507/24                       3

                              JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw this writ petition without prejudice to the right of the

petitioner to approach this Court again on the same cause of

action. Permission granted and this writ petition is dismissed as

withdrawn, recording the above submission.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/14.11.24

 
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