Citation : 2024 Latest Caselaw 33046 Ker
Judgement Date : 14 November, 2024
2024:KER:84998
F.A.O. Nos.54& 55/2019
-:1:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE G.GIRISH
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
FAO NO. 54 OF 2019
AGAINST THE ORDER DATED 27.03.2019 IN I.S. No.234 OF
2019 IN O.S.No.3 OF 2018 OF ADDITIONAL DISTRICT COURT &
SESSIONS COURT - II, NORTH PARAVUR / I ADDITIONAL MACT, NORTH
PARAVUR
APPELLANT/RESPONDENT No.3:
KC BENNY
AGED 56 YEARS, S/O. CHACKO, MANNAPPILLI HOUSE,
NEAR KURISUPALLY, VATTAKKATTUPADY,
PERUMBAVOOR P.O - 683 542
BY ADVS.
P.THOMAS GEEVERGHESE
TONY THOMAS (INCHIPARAMBIL)
RESPONDENTS/PETITIONERS & OTHER RESPONDENTS:
1 C.M BABY
AGED 50 YEARS, S/O. MATHAI, CHEMBAKASSERY
POIKKATTIL, AIMURY JUNCTION, AIMURI EAST P.O,
KOOVAPPADY VILLAGE - 683 544
2 SEEJI GEORGE
AGED 43 YEARS, S/O. GEORGE, CHILAMBIKKODAN HOUSE,
NEAR VILAVATH TEMPLE, IRINGOLE KARA,
PERUMBAVOOR P.O, - 683 542
3 JOY VARGHESE
AGED 57 YEARS, S/O. VARGHESE, MOOLEKKUDY, NEAR
KUNNASSERY TEMPLE, PULLUVAZHY, RAYAMANGALAM VILLAGE,
KUNNATHUNADU TALUK - 683 556
2024:KER:84998
F.A.O. Nos.54& 55/2019
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4 AJI PAUL
AGED 54 YEARS, S/O. POULOSE,
PATHIKKAL, NEAR JAYAKERALAM SCHOOL, PULLUVAZHI,
RAYAMABGALAM VILLAGE - 683 541
5 BATHEL SULOKKO ORTHODOX SYRIAN CHURCH
PERUMBAVOOR KARA, PERUMBAVOOR VILLAGE,
REPRESENTED BY ITS TRUSTEE - SRI. SUNNY CC,
CHIRAPURAM HOUSE, ALLAPPARA P.O, VENGOLA - 683 556
6 M P BABY
AGED 58 YEARS, S/O. PAILY, MUNDAKKAL HOUSE,
MERYLAND INDUSTRIES, IRINGOLE P.O, PERUMBAVOOR VILLAGE,
KUNNATHUNADU TALUK - 683 542
7 BINU PAUL
AGED 56 YEARS, S/O. MI PAUL, MANJOOR HOUSE, KOOVAPPADY
P.O, AIMURI KARA, KUNNATHUNADU TALUK - 683 544
8 SAJI JOSEPH
AGED 50 YEARS, BUSINESS MAN, S/O. JOSEPH, PARVELIKKUDY
HOUSE, THOTTUNGAL LANE, PERUMBAVOOR - 683 542
9 FR. SAJI JOB
AGED 40 YEARS, S/O. JACOB, MUNDAKKAL HOUSE, GOVERNMENT
HOSPITAL, AIRAPURAM P.O, MAZHAVANNUR VILLAGE,
KUNNATHUNADU TALUK - 683 541
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SMT.TINA ALEX THOMAS
SRI.S.VINOD BHAT
KUM.ANAGHA LAKSHMY RAMAN
SRI.ROSHEN.D.ALEXANDER
THIS FIRST APPEAL FROM ORDERS HAVING BEEN FINALLY HEARD
ON 14.11.2024, ALONG WITH FAO.55/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
2024:KER:84998
F.A.O. Nos.54& 55/2019
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE G.GIRISH
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
FAO NO. 55 OF 2019
AGAINST THE ORDER DATED 27.03.2019 IN I.A.No.234 OF
2019 IN OS NO.3 OF 2018 OF ADDITIONAL DISTRICT COURT & MOTOR
ACCIDENT CLAIMS TRIBUNAL , NORTH PARAVUR
APPELLANT/4TH RESPONDENT:
BINU PAUL,
AGED 56 YEARS, S/O MI PAUL, MANJOOR HOUSE,
KOOVAPPADY PO, AIMURI KARA, KUNNATHUMADU TALUK.
BY ADV SAJI VARGHESE KAKKATTUMATTATHIL
RESPONDENTS/PETITIONERS & RESPONDNETS 1 TO 3 & 5 TO 6:
1 C.M.BABY,
AGED 50 YEARS, S/O. MATHAI,
CHEMBAKASSERYPOIKKATTIL,
AIMURY JUNCTION, AIMURI EAST PO,
KOOVAPPADY VILLAGE - 683 544.
2 SEEJI GOERGE
AGED 43 YEARS, S/O GEORGE, CHILAMBIKKODAN HOUSE, NEAR
VILAVATH TEMPLE, IRINGOLE KARA, PERUMBAVOOR PO-683 542.
3 JOY VARGHESE
AGED 57 YEARS, S/O VARGHESE, MOOLEKKUDY,
NEAR KUNNASSERY TEMPLE, PULLUVAZHI, RAYAMANGALAM
VILLAGE, KUNNATHUNADU TALUK-683 556.
4 AJI PAUL
AGED 54 YEARS, S/O POULOSE, PATHIKKAL, NEAR JAYAKERALAM
SCHOOL, PULLUVAZHI, RAYAMANAGALAM VILLAGE-683 541.
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F.A.O. Nos.54& 55/2019
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5 BATHELSULOKKO ORTHODOX SYRIAN CHURCH
PERUMBAVOOR KARA, PERUMBAVOOR VILLAGE
REPRESENTED BY ITS VICAR FR. ELDHOSE KURIAKOSE,
PADINJAREKUDY, NELLADU PO - 686 669.
6 MP BABY
AGED 58 YEARS, S/O PAILY, MUNDAKKAL HOUSE, MERYLAND
INDUSTRIES, IRINGOLE P.O., PERUMBAVOOR VILLAGE,
KUNNATHUNADU TALUK - 683 542.
7 KC BENNY
AGED 58 YEARS, S/O CHACKO, MANNAPPILLI HOUSE, NEAR
KURISUPALLY, VATAKKATTUPADY, PERUMBAVOOR PO-683 542.
8 SAJI JOSEPH
AGED 50 YEARS, BUSINESS, S/O JOSEPH, PARVELIKUDY VEEDU,
PERUMBAVOOR P.O., PIN - 683 542.
9 FR.SAJI JOB
AGED 40 YEARS, S/O JACOB, MUNDAKKAL HOUSE, GOVERNMENT
HOSPITAL, AIRAPURAM PO, MAZHUVANNUR VILLAGE,
KUNNATHUNADU TALUK - 683 541.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SMT.TINA ALEX THOMAS
SRI.S.VINOD BHAT
SRI.ROSHEN.D.ALEXANDER
KUM.ANAGHA LAKSHMY RAMAN
THIS FIRST APPEAL FROM ORDERS HAVING BEEN FINALLY HEARD
ON 14.11.2024, ALONG WITH FAO.54/2019, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
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F.A.O. Nos.54& 55/2019
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JUDGMENT
The counsel representing both sides submitted that
O.S.No.3/2018 pending before the Additional District Court, North
Paravur, was disposed of on 29.02.2024. A copy of the judgment
rendered by the said court has been placed before me for perusal.
Since the original suit pending before the Additional District Court,
North Paravur, had already been disposed of, the present appeals filed
against I.A.No.234/2019 in O.S.No.3/2018 of the said court have
become infructuous.
Accordingly, the present appeals stand closed as infructuous.
Sd/-
G.GIRISH, JUDGE
DST/14.11.24
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