Citation : 2024 Latest Caselaw 33039 Ker
Judgement Date : 14 November, 2024
2024:KER:84958
F.A.O No.145/2019 -:1:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE G.GIRISH
THURSDAY, THE 14TH DAY OF NOVEMBER 2024 / 23RD KARTHIKA, 1946
FAO NO. 145 OF 2019
AGAINST THE ORDER DATED 17.08.2019 IN I.A.NO.4932/2019 IN OS
NO.42 OF 2003 OF IST ADDITIONAL DISTRICT COURT, ERNAKULAM
APPELLANT/ RESPONDENT NO.14/ DEFENDANT NO.13:
K.T.PAULOSE,
AGED 67 YEARS,
S/O.THOMMAN,KOLLAMKULATHIL,
KIDAMGAYAM KARA, KANAYANNUR VILLAGE,
ERNAKULAM DISTRICT, PIN-682 312
BY ADVS.SREEDEVI KYLASANATH
SRI.ACHUTH KYLAS
SRI.R.MAHESH MENON
SRI.DEAGO JOHN K
SHRI.AMAL DEV C.V.
SRI.P.VISWANATHAN (SR.)
RESPONDENTS/ PETITIONERS IN I.A./ RESPONDENS IN I.A./DEFENDANTS
NO.1 TO 12 & 15 TO 22:
1 ST.JOHN'S ORTHODOX SYRIAN CHURCH
KANNIYATTUNIRAPPU, KUZHIYARA KARA, THIRUVANIYOOR
VILLAGE, REPRESENTED BY ITS VICAR-682 312
2 FR.JOHN MOOLAMATTOM,
AGED 37 YEARS,
S/O. FR.KURIAKOSE, VICAR, ST.JOHNS ORTHODOX SYRIAN
CHURCH, KANNIYATTUNIRAPPU-682 312
3 O.V.JOHNY,
S/O.VARGHESE, OOMELLI HOUSE, KOKKAPPILLYKARA,
THIRUVANIYOOR VILLAGE, KUNNTHAUNADU TALUK, ERNAKULAM
DISTRICT-682 301
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F.A.O No.145/2019 -:2:-
4 N.V.GEORGE,
S/O. VARGHESE, NADUVILAPARAMBIL HOUSE, KOKKAPPILLY
KARA, THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 301
5 J.GEORGE,
S/O. FR.JACOB, MURIKKALHOUSE, THIRUVANIYOOR VILLAGE,
KUNNATHUNADU TALUK (DIED)-682 301
6 M.V.GEORGE,
S/.VARKEY,MUREEKKAL HOUSE, THALAKODUKARA, KANAYANNUR
TALUK-682 34
7 P.M.JOY
S/O.MANI, PADINJAREKUDIYIL HOUSE, KOKKAPPILLY KARA,
THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 301
8 K.P.VARGHESE,
S/O PATHROSE, KOTTARATHUMALIL HOUSE, KOKKAPPILLY KARA,
THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 301
9 M.Y.SAJU,
S/O. YOHANNAN, ADVOCATE, MALIECKAL HOUSE, KOKKAPPILLY
KARA, THIRUVANIYOOR VILLAGE, KUNNATHUNADU
TALUK,ERNAKULAM DISTRICT, MANGER ST.JOHNS HIGH SCHOOL,
KANNIYATTUNIRAPPU-682 301
10 REJI.N.K.
NADUMOLYIL HOUSE, KUZHIYARAKARA, THIRUVANIYOOR VILLAGE,
KUNNATHUNADU TALUK,SECRETARY ST. JOHNS
HOSPITAL,KUNNIYATTUNIRAPPU-682 301
11 JOY,
S/O. KOCHUKUNIU, CHELACHUVATTIL, THIRUVANIYOOR VILLAGE,
KUNNATHUNADU TALUK-682 301
12 E.V.JAMES,
S/O.VARGHESE, EDAPPILLIMATTATHI, THIRUVANIYOOR VILLAGE,
KUNNATHUNADU TALUK-682 301
13 YACOB,
S/O. KUNJAPPAN, KEELATH HOUSE, THIRUVANIYOOR KARA,
THIRUVANIYOOR VILLAGE-682 301
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14 BENNY PAUL,
S/O. PAILY, PATTULLIL HOUSE, THIRUVANIYOOR VILLAGE,
KUNNATHUNADU TALUK-682 301
15 P.V.KURIACHAN,
S/O. VARKEY, PUTHENVEETTIL, THIRUVANIYOOR VILLAGE,
KUNNATHUNADU TALUK-682 301
16 C.A.THANKCHAN,
S/O. ABRAHAM, CHIRAPPATTU, KIDANGAYAM KARA, KANAYANNUR
VILLAGE-682 312
17 BABU,
S/O.VARGHESE,CHIRAPPATTU HOUSE, KIDANGAYAM KARA,
KANAYANNUR VILLAGE-682 312
18 V.M.POULOSE,
S/O. MATHEW, VAZHAKALAYIL, KANAYANNUR VILLAGE,
KANAYANNUR TALUK
19 ELIAS
S/O. PAPPY, PARAKULANGARA, KIDAMGAYAM KARA, KANAYANNUR
VILLAGE,-682 312
20 GEEVARGHESE,
S/O. YACOB, KOKKATTU HOUSE, KUZHIYARA DESOM,
THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 312
21 P.K.ELIAS,
S/O. KORAH, PERUMBATTU HOUSE, KUZHIYARAKARA,
THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 312
(DIED)
22 N.U.JOSEPH,
S/O. ULAHANNAN, NJATTUTHOTTIYIL, KUZHIYARAKARA,
THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 312
23 T.P.WILSON,
S/O PAILY, THACHETHU HOUSE, KOKKAPPILLY KARA,
THIRUVANIYOOR VILLAGE, KUNNATHUNADU TALUK-682 301
24 PAUL VARGHESE,
S/O. VARGHESE, VATTAPPILLIL HOUSE, THIRUVANIYOOR
VILLAGE,KOKKAPPILLY KARA, KUNNATHUNADU TALUK-682 301
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BY ADVS.SRI.P.MARTIN JOSE,
SRI.P.PRIJITH,
SRI.THOMAS P.KURUVILLA,
SRI.AJAY BEN JOSE,
SRI.MANJUNATH MENON,
SHRI.HARIKRISHNAN S,
SMT.HANI P.NAIR FOR R1 & R2
SRI.K.PAUL KURIAKOSE,
SRI.T.A.RAFEEK (CHERTHALA) FOR R3 & R4
SRI.B.MOHANLAL FOR R8, R10, R13 & R17
SRI.P.P.JNANASEKHARAN FOR R19, R20 & R23
THIS FIRST APPEAL FROM ORDERS HAVING BEEN FINALLY HEARD ON
14.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
The counsel representing both sides submitted that
O.S.No.42/2003 pending before the Ist Additional District Court,
Ernakulam, was already disposed and that the appeal as well as the
proceedings before the Hon'ble Apex Court for grant of Special Leave
have been decided against the appellant herein. In the above
circumstances, the present appeal filed against the order in
I.A.No.4932/2019 passed by the Ist Additional District Court, Ernakulam,
in O.S.No.42/2003 has become infructuous.
Accordingly, the present appeal stands closed as infructuous.
Sd/-
Sd/-
G.GIRISH, JUDGE DST/14.11.24
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