N. Krishnan vs Shri. Ansal Issac
2024 Latest Caselaw 32915 Ker

Kerala High Court

N. Krishnan vs Shri. Ansal Issac on 13 November, 2024

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CON.CASE(C) NO.2484 OF 2024




                                                            2024:KER:84779
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR.JUSTICE BASANT BALAJI

     WEDNESDAY, THE 13TH DAY OF NOVEMBER 2024 / 22ND KARTHIKA, 1946

                         CON.CASE(C) NO.2484 OF 2024

                 (AGAINST THE JUDGMENT IN WP(C) NO.42884 OF 2023
                       OF THE HIGH COURT OF KERALA)


PETITIONER/PETITIONER:

            N. KRISHNAN, AGED 58 YEARS,
            S/O. NARAYANAN (LATE), 13/70, AMALESH NIVAS,
            ARYAMPALLAM, CHITTUR, PALAKKAD, PIN - 678 101


            BY ADV U.BALAGANGADHARAN


RESPONDENT/4TH RESPONDENT:

            SHRI. ANSAL ISSAC,
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            THE SECRETARY, PALAKKAD MUNICIPALITY,
            PALAKKAD, PIN - 678 001



OTHER PRESENT:

            SRI. BINOY VASUDEVAN, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
25.09.2024, THE COURT ON 13.11.2024 DELIVERED THE FOLLOWING:
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CON.CASE(C) NO.2484 OF 2024




                                                                2024:KER:84779
                                JUDGMENT

(Dated: 13th November, 2024)

The counsel for the petitioner submits that the order dated

15.10.2024 has been complied with.

Recording the said submission, this Contempt Case (c) is

closed.

Sd/-

BASANT BALAJI, JUDGE

ss