Laisamma George vs State Of Kerala
2024 Latest Caselaw 32861 Ker

Kerala High Court

Laisamma George vs State Of Kerala on 13 November, 2024

                                                      2024:KER:85692
W.P.(C)No.4312 of 2024 & I.A.No.1 of 2024
                                               1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT

          THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR

                                               &

                     THE HONOURABLE MR. JUSTICE S.MANU

  WEDNESDAY, THE 13TH DAY OF NOVEMBER 2024 / 22ND KARTHIKA,

                                             1946

                             WP(C) NO. 4312 OF 2024

PETITIONERS:

      1        LAISAMMA GEORGE
               AGED 73 YEARS
               W/O. LATE PAUL, MAVARA HOUSE, VELLIYAMATTOM KARA,
               KALAYANTHANI. P.O, ALAKODE VILLAGE, THODUPUZHA
               TALUK, IDUKKI REPRESENTED BY HER POWER OF ATTORNEY
               HOLDER SRI. JOSE V MAVARA, AGED 79, S/O M.T
               VARKEY, RESIDING AT MAVARA, KANJIRAMATTOM,
               THODUPUZHA EAST P.O, IDUKKI DISTRICT, PIN - 685585

      2        SANDEEP VARKEY
               AGED 34 YEARS
               S/O GEORGE VARKEY, NOW RESIDING AT MAVARA HOUSE,
               RISHIMANGALAM WARD, THIRUVANANTHAPURAM-695034
               REPRESENTED BY HIS POWER OF ATTORNEY HOLDER SRI.
               JOSE V MAVARA, AGED 79, S/O M.T VARKEY, RESIDING
               AT MAVARA, KANJIRAMATTOM, THODUPUZHA EAST P.O,
               IDUKKI DISTRICT, PIN - 685585


               BY ADVS.
               A.T.RENJU
               K.C.CHARLES
               M.POLY MATHAI
               VIMAL K.CHARLES
                                                    2024:KER:85692
W.P.(C)No.4312 of 2024 & I.A.No.1 of 2024
                                            2

RESPONDENT/S:

      1        STATE OF KERALA
               REP BY THE SECRETARY TO THE GOVERNMENT,
               REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695 001

      2        THE LAND REVENUE COMMISSIONER
               OFFICE OF THE LAND REVENUE COMMISSIONER,
               PUBLIC OFFICE COMPOUND, REVENUE COMPLEX,
               THIRUVANANTHAPURAM, PIN - 695 001

      3        THE DISTRICT COLLECTOR
               COLLECTORATE, PAINAVU, IDUKKI, PIN - 685 603

      4        THE SUB COLLECTOR
               COLLECTORATE, PAINAVU, IDUKKI, PIN - 685 603

      5        THE TAHSILDAR
               THODUPUZHA TALUK OFFICE, IDUKKI, PIN - 685 584

      6        THE VILLAGE OFFICER
               ALAKODE VILLAGE OFFICE, THODUPUZHA TALUK,
               IDUKKI, PIN - 685 588

      7        BABU T.J.
               AGED 58 YEARS
               FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
               KAIPARAMBIL HOUSE, KALAYANTHANI. P.O, THODUPUZHA,
               IDUKKI, PIN - 685 588

      8        SUNNY KURIAN
               AGED 60 YEARS
               FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
               POOVATHUMMOOTIL HOUSE, KALAYANTHANI. P. O,
               THODUPUZHA, IDUKKI, PIN - 685 588

      9        SINI BALAN
               AGED 48 YEARS
               FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
               MALAYIL HOUSE, KALAYANTHANI. P.O, THODUPUZHA,
               IDUKKI, PIN - 685 588

     10        CHANDRIKA SOMAN
               AGED 53 YEARS, W/O SOMAN, ARUTHUKKATTIL HOUSE,
               KALAYANTHANI. P.O, THODUPUZHA, IDUKKI, PIN-685 588
                                                                     2024:KER:85692
W.P.(C)No.4312 of 2024 & I.A.No.1 of 2024
                                             3


     11        NISHAMOL
               AGED 47 YEARS, W/O MUHAMMED SHAFI,
               VALIYAPARAMBIL HOUSE, CHAVAMMAL, KALAYANTHANI P.O,
               THODUPUZHA, IDUKKI, PIN - 685 688

     12        SUNITHA NISHAD
               AGED 48 YEARS, PUTHAPURAKKAL HOUSE, ANCHIR P.O,
               THODUPUZHA, IDUKKI, PIN - 685 585

     13        VELIAMATTOM GRAMA PANCHAYAT
               REPRESENTED BY ITS SECRETARY, VELLIAMATTOM ,
               THODUPUZHA, PIN - 685 588


               BY ADVS.
               DAISY. A. PHILIPOSE
               JAI GEORGE(K/000636/1996)



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.11.2024,         THE    COURT       ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                           2024:KER:85692
W.P.(C)No.4312 of 2024 & I.A.No.1 of 2024
                                            4


                                     JUDGMENT

Dated this the 13th day of November, 2024

Nitin Jamdar, C.J.

Ms. A.T. Renju, learned counsel for the Petitioners states that instructions have been received from the Petitioners to withdraw the writ petition.

2. The writ petition is accordingly dismissed as withdrawn.

Sd/-

Nitin Jamdar Chief Justice

Sd/-

S. Manu Judge vpv