The Project Director vs M.K Nambiar
2024 Latest Caselaw 32843 Ker

Kerala High Court

The Project Director vs M.K Nambiar on 13 November, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
       Wednesday, the 13th day of November 2024 / 22nd Karthika, 1946
                      ARB.A NO. 40 OF 2024(FILING NO.)

(JUDGMENT DATED 29.01.2024 IN OPARB 43/2021 OF ADDITIONAL DISTRICT COURT &
     SESSIONS COURT - II, KASARAGOD / II ADDITIONAL MACT, KASARAGODE)

APPELLANT(S)/1ST RESPONDENT:

     THE PROJECT DIRECTOR,
     NATIONAL HIGHWAY AUTHORITY OF INDIA,
     KOZHIKODE,PIN-673001

    BY ADVS.M/S.E.C.KURIAKOSE & LEJO JOSEPH GEORGE
RESPONDENT(S)/PETITIONER AND RESPONDENTS 2 AND 3:

  1. M.K. NAMBIAR,AGED 86 YEARS,S/O KODOTH KELU NAIR,C/O CHAIRA MEDICAL
     CENTRE, VIDYANAGAR,KASARGODE,PIN-671123
  2. K.K. SHYAMALA,AGED 71 YEARS,W/O M.K NAMBIAR,C/O CHAIRA MEDICAL
     CENTRE VIDYANAGAR,KASARGOD,, PIN-671123
  3. DR.DINESH KUMAR K.K,AGED 48 YEARS,S/O M.K NAMBIAR,C/O CHAIRA MEDICAL
     CENTRE, VIDYANAGAR,KASARGODE,PIN-671123
  4. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION(NATIONAL
     HIGHWAY),ANANGOOR,KASARGODE,PIN-671121

     This Arbitration Appeals having come up for orders on 13.11.2024,
the court on the same day passed the following:
                    DR. A.K.JAYASANKARAN NAMBIAR
                                  &
                         K.V. JAYAKUMAR, JJ.
               ------------------------------
             Arbitration Appeal No.43 of 2024 (Filing No)
             Arbitration Appeal No.40 of 2024 (Filing No)
                                   &
             Arbitration Appeal No.44 of 2024 (Filing No)
              -------------------------------
              Dated this the 13th day of November, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Post on 28.11.2024. If the defect is not cured by that date, the

appeal will be treated as defective, and the file shall be returned to the

appellant.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

K.V. JAYAKUMAR JUDGE

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