The Project Director vs Mr. Abdul Salam B.A
2024 Latest Caselaw 32842 Ker

Kerala High Court

The Project Director vs Mr. Abdul Salam B.A on 13 November, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
       Wednesday, the 13th day of November 2024 / 22nd Karthika, 1946
                      ARB.A NO. 44 OF 2024(FILING NO.)
 (JUDGMENT DATED 12.12.2023 IN OPARB 53/2021 OF ADDITIONAL DISTRICT COURT &
     SESSIONS COURT - III, KASARAGOD / III ADDITIONAL MACT,KASARAGODE)
APPELLANT(S)/1ST RESPONDENT:

     THE PROJECT DIRECTOR,NATIONAL HIGHWAY AUTHORITY OF INDIA,KOZHIKODE
     KERALA,PIN-673009

    BY ADVS.M/S.E.C.KURIAKOSE & LEJO JOSEPH GEORGE
RESPONDENT(S)/PETITIONERS 1 TO 3 AND RESPONDENTS 2 AND 3:

  1. MR. ABDUL SALAM B.A,AGED 35 YEARS,S/O B.M ABOOBACKER HAJI,BEDIRA
     HOUSE, CHALA ROAD, VIDYANAGAR, KASARGOD KASBA VILLAGE &
     POST,KASARGODE TALUK & DISTRICT,PIN-671121
  2. MISS. FAJIR,AGED 20 YEARS,D/O OF MR.MOHAMMAD ASHRAF B.A,BEDIRA
     HOUSE,CHALA ROAD, VIDYANAGAR, KASARGOD KASBA VILLAGE & POST,
     KASARGODE TALUK & DISTRICT,PIN-671121
  3. MISS.FATHIMA SHAIMA,AGED 17 YEARS,MINOR REP BY GUARDIAN
     FATHER,MOHAMMAD ASHRAF B.A, BEDIRA HOUSE,CHALA
     ROAD,VIDYANAGAR,KASARGOD KASBA VILLAGE & POST,KASARGODE TALUK &
     DISTRICT,PIN-671121
  4. SPECIAL DEPUTY COLLECTOR LA (NH),KASARGODE,PIN-671123
  5. THE DISTRICT COLLECTOR(ARBITRATOR),KASARGODE,PIN-671123


     This Arbitration Appeals having come up for orders on 13.11.2024,the
court on the same day passed the following:
                    DR. A.K.JAYASANKARAN NAMBIAR
                                  &
                         K.V. JAYAKUMAR, JJ.
               ------------------------------
             Arbitration Appeal No.43 of 2024 (Filing No)
             Arbitration Appeal No.40 of 2024 (Filing No)
                                   &
             Arbitration Appeal No.44 of 2024 (Filing No)
              -------------------------------
              Dated this the 13th day of November, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Post on 28.11.2024. If the defect is not cured by that date, the

appeal will be treated as defective, and the file shall be returned to the

appellant.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

K.V. JAYAKUMAR JUDGE

mns