Citation : 2024 Latest Caselaw 32766 Ker
Judgement Date : 12 November, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE S.MANU
Tuesday, the 12th day of November 2024 / 21st Karthika, 1946
WA NO. 929 OF 2024
AGAINST JUDGMENT DATED 24.06.2024 IN WP(C) 17141/2024 OF THIS COURT
APPELLANT(S)/3RD RESPONDENT IN W.P.(C):
THE STATE DIRECTOR OF KHADI & VILLAGE INDUSTRIES COMMISSION -
KERALA (STATE OFFICE) PB NO. 198, GRAMODHAYA, MG ROAD,
THIRUVANANTHAPURAM -, PIN - 695001
BY SENIOR ADVOCATE SRI. KURIAN GEORGE KANNANTHANAM AND ADV.T.RAJASEKHARAN
NAIR
RESPONDENT(S)/PETITIONERS 1 TO 17 IN W.P.C/RESPONDENTS 1,2,4 & 5 IN W.P.C:
1. UDAYAKUMAR T AGED 65 YEARS S/O.KUNHIKRISHNAN NAIR THERAMBIL HOUSE,
KUTTOR POST THRISSUR -, PIN - 680013
2. AJITH C V, AGED 55 YEARS , S/O. VELAYUDHAN, CHAROTTIL HOUSE,
KUTTENELLUR POST, THRISSUR -, PIN - 680014
3. ABHILASH M K, AGED 47 YEARS S/O. KRISHNANKUTTY MELITT HOUSE, P. O
PALISSERY, THRISSUR -, PIN - 680027
4. AJAYAKUMAR P C, AGED 58 YEARS S/O. CHANDRASEKHARAN PULIKKATHARA
HOUSE, P. O PURANATTUKARA THRISSUR -, PIN - 680551
5. SUNILKUMAR T S AGED 54 YEARS S/O SREEDHARAN THAZHATH HOUSE, ANCHERY
P.O THRISSUR -, PIN - 680006
6. RAMAKRISHNAN V R AGED 38 YEARS S/O. RAMAN VYSYAPPAT HOUSE, THAYYUR
P.O THRISSUR -, PIN - 680584
7. RAGHU M K AGED 45 YEARS S/O. KOTHA MELEPURAKKAL HOUSE,ERUMAPETTY PO
THRISSUR -, PIN - 680584
8. RAGHUNANDANAN T AGED 59 YEARS S/O. BALAKRISHNAN THEVARTHARA HOUSE,
ANNANAD P O THRISSUR -, PIN - 680309
9. SHAJI P A AGED 50 YEARS S/O. AYYAPPAN PAMBUNGAL HOUSE, PURNATTUKARA
P O THRISSUR, PIN - 680551
10. NANDAKUMAR C A AGED 69 YEARS S/O. APPUNNI EZHUTHACHAN
CHEMMANJATTUVALAPPIL HOUSE, AMALANAGAR P.O THRISSUR -, PIN - 680555
11. DIVAKARAN K K AGED 66 YEARS S/O. KRISHNAN KARIPPERIPARAMBIL HOUSE,
PALISSERY P.O THRISSUR -, PIN - 680027
12. CHERUPUSHPAM A P AGED 58 YEARS W/O. JOSE PANAMKULAM KOMBARA HOUSE
AVINISSERY P.O, THRISSUR -, PIN - 680027
13. RAMADEVI P V AGED 61 YEARS W/O. HARIDAS TRIKKUR WARRIAM , TRIKKUR
P.O THRISSUR -, PIN - 680306
14. NIMESH M M AGED 36 YEARS S/O. MOHANAN MENAKKETH HOUSE, KUTTENELLUR P
O THRISSUR -, PIN - 680014
15. NIRMALKUMAR P R AGED 34 YEARS S/O. RAMAKRISHNAN PADINJATEYEDATHU
HOUSE, CHERPU P.O THRISSUR -, PIN - 680561
16. RADHAKRISHNAN C R AGED 52 YEARS S/O. RAMAN CHEMANCHATTUVALAPPIL
HOUSE, AMALANAGAR P O, THRISSUR -, PIN - 680555
17. JAYAN C K AGED 55 YEARS S/O. KOCHANKKAN CHEROTTIL HOUSE, KUTTENELLUR
P.O THRISSUR -, PIN - 680014
18. KERALA KHADI & VILLAGE INDUSTRIES ASSOCIATION AVINISSERY, THRISSUR -
REP. BY ITS ADMINISTRATOR, PIN - 680306
19. THE ADMINISTRATOR, KERALA KHADI &VILLAGE INDUSTRIES ASSOCIATION
AVINISSERY, THRISSUR -, PIN - 680306
20. PRASANTHAN K C AGED 56 YEARS S/O CHANDRAN, RESIDING IN THE ADDRESS
KANICHIYIL HOUSE, NATTIKA PO, THRISSUR DISTRICT, PINCODE 680566----
IS IMPLEADED AS PER THE ORDER DTD 27.5.24 IN IA1/24 IN THE WPC, PIN
- 680566
21. BHAVEESH AGED 36 YEARS S/O A K BABU, RESIDING IN THE ADDRESS
AREKKATTIL HOUSE, NEDUPUZHA P O, THRISSUR DISTRICT PINCODE 680007---
IS IMPLEADED AS PER THE ORDER DTD 27.5.24 IN IA1/24 IN THE WPC, PIN
- 680007
BY ADV.K.B.GANGESH FOR R1 TO R17
ADVS.M/S.N.M.MADHU & C.S.RAJANI FOR R18 & R19
ADV.G SREEKUMAR (CHELUR) FOR R20 & R21
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to STAY the operation/implementation of the directions contained in the
judgment in WP(C).NO.17141/2024 passed by the learned single judge of this
court, pending final disposal of the above Writ Appeal.
This Writ Appeal again coming on for orders on 12/11/2024 upon
perusing the appeal memorandum and this court's Judgment dated 23/07/2024
and order dated 18/10/2024, the court on the same day passed the
following:
A.MUHAMED MUSTAQUE & S.MANU, JJ.
---------------------------------------------------------
W.A.Nos.929 and 1005 of 2024
---------------------------------------------------------
Dated this the 12th day of November, 2024
ORDER
A.Muhamed Mustaque, J.
Having heard the learned counsel on both sides, we are of
the view that the learned Munsiff, Thrissur has to take up the
interlocutory application for injunction in a time bound manner and
dispose of the same. It is submitted that the appellate court had
remanded back and directed the parties to appear on 16.11.2024.
That be the case, the learned Munsiff shall pass orders within three
weeks thereon.
Post after three weeks.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
S.MANU, JUDGE rkj
12-11-2024 /True Copy/ Assistant Registrar
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