Kerala High Court
Ajayan vs Kunhammu (Died) on 12 November, 2024
Author: Amit Rawal
Bench: Amit Rawal
2024:KER:86331
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946
RCREV. NO. 205 OF 2024
AGAINST THE ORDER DATED 22.03.2024 IN RCA NO.93 OF 2020 OF
ADDITIONAL DISTRICT COURT & SESSIONS COURT - IV,
KOZHIKODE / III ADDITIONAL MACT, KOZHIKODE ARISING OUT OF
THE ORDER DATED 25.09.2020 IN RCP NO.33 OF 2019 OF
ADDITIONAL MUNSIFF COURT ,KOZHIKODE-I
REVISION PETITIONER/APPELLANT/RESPONDENT:
AJAYAN,
AGED 49 YEARS
S/O CHALIL MOOTHORAN, CHOORAN KALLIL HOUSE,
PUNNASSERY AMSOM DESOM, P.O. PUNNASSERY,KOZHIKODE
TALUK, PIN - 673585.
BY ADVS.
M.PROMODH KUMAR
MAYA CHANDRAN
RESPONDENTS/RESPONDENTS/PETITIONERS:
1 KUNHAMMU (DIED)
AGED 71 YEARS
S/O AHAMMED HAJI, MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
2 MARIYAKUTTY (DIED)
AGED 74 YEARS
W/O. MUHAMMED HAJI, MACHIL MEETHAL HOUSE,NARIKUNI
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VILLAGE KOZHIKODE TALUK., PIN - 673585.
3 AMINA,
AGED 64 YEARS
W/O LATE KUNHAMMU, MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
4 RUBINA,
AGED 50 YEARS
D/O.LATE KUJAMU,MACHIL MEETHAL HOUSE, NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
5 RASEENA,
AGED 48 YEARS
D/O LATE KUJAMU,MACHIL MEETHAL HOUSE, NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
6 RAJEENA,
AGED 46 YEARS
D/O LATE KUJAMU,MACHIL MEETHAL HOUSE, NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
7 RIYAS MUHAMMED,
AGED 44 YEARS
S/O LATE KUJAMU,MACHIL MEETHAL HOUSE, NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
8 RASHINA,
AGED 39 YEARS
D/O LATE KUJAMU,MACHIL MEETHAL HOUSE, NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
9 ABDUL AZEEZ,
AGED 54 YEARS
S/O LATE MARIAKUTTY,MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK, PIN - 673585.
0 FATHIMA BEEVI,
AGED 60 YEARS
D/O LATE MARIAKUTTY,MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
3
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11 SUBAIR,
AGED 56 YEARS
S/O LATE MARIAKUTTY,MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
12 RAIHANATH,
AGED 51 YEARS
D/O LATE MARIAKUTTY,MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
13 LAILA,
AGED 48 YEARS
D/O LATE MARIAKUTTY,MACHIL MEETHAL HOUSE,NARIKUNI
VILLAGE ,KOZHIKODE TALUK., PIN - 673585.
BY ADVS.
P.JERIL BABU
SRINATH GIRISH(K/340/1994)
THIS RENT CONTROL REVISION HAVING COME UP FOR ADMISSION ON
12.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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AMIT RAWAL & EASWARAN S., JJ.
---------------------------------------------------------
R.C.Rev.No.205 of 2024
-----------------------------------------------------------
Dated this the 12th day of November, 2024
ORDER
Amit Rawal, J.
1. Petitioner-tenant is in Revision petition against the judgment of
the Rent Control Appellate Authority whereby the order of the rent petition
bearing No.33 of 2019 preferred by the respondents-landlords for seeking
the eviction on the ground of personal necessity has been upheld.
2. After arguing for some time, we also do not find any illegality or
perversity in the order. Faced with the situation, counsel for the petitioner
seeks liberty of this court for withdrawal of the petition asking for
reasonable time to vacate. Liberty is granted to withdraw the petition with
the following conditions:
I) Tenant will vacate the premises on or before 12.05.2025 and
continue to pay the rent till the vacation of the premises and shall
also clear all the arrears, if any within a period of one month from
the date of receipt of a certified copy of the judgment.
II) Tenant is directed to file an undertaking to this effect before the
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Rent Controller within a period of one month from today.
III) Till such time, the order of eviction is ordered to be kept in
abeyance.
In case of any default of the aforementioned conditions or two
subsequent defaults in paying the rent, respondents-landlords shall be
entitled to seek the eviction in accordance with law.
Sd/-
AMIT RAWAL, JUDGE
Sd/-
EASWARAN S., JUDGE
ACR
