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M/S. Moopan Motors (P) Ltd. Rep. By Its ... vs Abbas
2024 Latest Caselaw 32718 Ker

Citation : 2024 Latest Caselaw 32718 Ker
Judgement Date : 12 November, 2024

Kerala High Court

M/S. Moopan Motors (P) Ltd. Rep. By Its ... vs Abbas on 12 November, 2024

CON.CASE(C) NO. 2736 OF 2024      1

                                              2024:KER:84414
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

 TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA,

                                1946

                 CON.CASE(C) NO. 2736 OF 2024

 AGAINST THE JUDGMENT DATED 10.07.2024 IN WP(C) NO.20757

                OF 2024 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

            M/S. MOOPAN MOTORS (P) LTD. REP. BY ITS DIRECTOR
            SEBA MOHAMMED BABU
            AGED 58 YEARS
            W/O. M.A. MOHAMED BABU MOOPAN DOOR NO.CC
            35/1617-B, JAWAHARLAL NEHRU STADIUM,
            PALARIVATTOM P.O, POONITHURA VILLAGE ERNAKULAM
            DISTRICT, PIN - 682025

            BY ADV SAIGI JACOB PALATTY
RESPONDENTS/RESPONDENTS:

    1       ABBAS
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER THE AUTHORISED OFFICER UNDER THE
            PADDY LAND AND WET LAND ACT DEPUTY COLLECTOR
            (RR), COLLECTRATE, KAKKANAD CIVIL STATION,
            KAKKANAD P.O, ERNAKULAM DISTRICT., PIN - 682030

    2       MEERA
            AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER THE REVENUE DIVISIONAL OFFICER,
            REVENUE DIVISIONAL OFFICE, FORT KOCHI FORT KOCHI
            P.O, ERNAKULAM DISTRICT, PIN - 682001
OTHER PRESENT:

            SMT. AMMINIKUTTY K., SR.GP
        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 12.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2736 OF 2024                    2

                                                                                   2024:KER:84414


                          MOHAMMED NIAS C.P., J

                 ............................................................

                       Con.Case(C) No.2736 of 2024

                   .............................................................

              Dated this the 12th day of November, 2024




                                       JUDGMENT

The learned Government Pleader submits that the

directions have been complied with by passing orders on

19.10.2024.

Nothing further remains and accordingly, the Con.Case

(C) is closed.

Sd/-

MOHAMMED NIAS C.P. JUDGE Anu

2024:KER:84414 APPENDIX OF CON.CASE(C) 2736/2024

PETITIONER ANNEXURES

Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 10.07.2024 IN WP (C) NO.20757/2024 BEFORE THE HON'BLE HIGH COURT OF KERALA

 
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