Divya M.B vs Ajith Joy
2024 Latest Caselaw 32700 Ker

Kerala High Court

Divya M.B vs Ajith Joy on 12 November, 2024

Cont. Case(C).No.2599 of 2024           1




                                                         2024:KER:84773

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946

                   CON.CASE(C) NO. 2599 OF 2024

       AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.38733 OF

2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

            DIVYA M.B
            AGED 33 YEARS
            MECHERIL HOUSE, AGASTHIACODE, NEAR BLOCK OFFICE,
            PUNALUR TALUK, KOLLAM DISTRICT., PIN - 691306


            BY ADV N.P.PRAJEESH


RESPONDENT/3RD RESPONDENT:

            AJITH JOY
            (AGE & FATHER'S NAME NOT KNOWN TO THE
            PETITIONER), THE TAHSILDAR, PUNALUR TALUK OFFICE,
            MINI CIVIL STATION, KOLLAM-TENKASI ROAD,
            PANAMKUTTYMALA, PUNALUR, KOLLAM, PIN - 691305



OTHER PRESENT:

            GP- S UNNIKRISHNAN


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   12.11.2024,     THE       COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Cont. Case(C).No.2599 of 2024         2




                                                     2024:KER:84773

                     VIJU ABRAHAM,J
                  -------------------
            Cont. Case(C).No.2599 of 2024
            -------------------------------
       Dated this the 12th day of November, 2024

                                JUDGMENT

The learned Government Pleader upon

instructions submitted that the direction in the

judgment has been complied with, and order has

been issued by the respondent. The respondent shall

see that a copy of the order is communicated to the

petitioner without any delay. Accordingly, the

Contempt Case is closed.

Sd/-

VIJU ABRAHAM, JUDGE

pm

2024:KER:84773

APPENDIX OF CON.CASE(C) 2599/2024

PETITIONER'S ANNEXURES

Annexure-I CERTIFIED COPY OF THE JUDGMENT PASSED BY THIS HON'BLE COURT IN W.P (C) NO.38733/2023 DATED 18.01.2024

Annexure-II PHOTOCOPY OF THE COVERING LETTER DATED 29.01.2024

Annexure-III PHOTOCOPY OF THE POSTAL RECEIPT DATED 03.02.2024

Annexure-IV PHOTOCOPY OF THE HEARING NOTICE 21.06.2024