Haji Sainudheen, S/O.Alikunju vs Smt.Flosilavo, Father’S Name And ...
2024 Latest Caselaw 32695 Ker

Kerala High Court

Haji Sainudheen, S/O.Alikunju vs Smt.Flosilavo, Father’S Name And ... on 12 November, 2024

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

                                                        2024:KER:84123
Cont.Case (C) No.2755 of 2024
                                     1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                   THE HONOURABLE MR. JUSTICE S.MANU

TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946

                     CON.CASE(C) NO. 2755 OF 2024

         AGAINST    THE   JUDGMENT       DATED   05.08.2024   IN   WP(C)

NO.20208 OF 2024 OF HIGH COURT OF KERALA

PETITIONERS/RESPONDENTS 4 & 5 IN WPC:

     1      HAJI SAINUDHEEN, S/O.ALIKUNJU, AGED 74 YEARS
            KALLUVILA HOUSE, THAZHUTHALA, ADHICHANALLOOR,
            KOTTIYAM P.O., KOLLAM, PIN - 691 571

     2      ABDUL KHADER A., S/O.ASSANARU KUNJU, AGED 73
            YEARS, SHYLAJA MANZIL, THAZHUTHALA, KOTTIYAM
            P.O., KOLLAM, PIN - 691 571


            BY ADVS.
            B.MOHANLAL
            P.S.PREETHA
            ASWIN V. NAIR
            KARTHIK J SEKHAR
            ABIJITH M.
            JAYAPRABHA ARJUN
            PRAVEENA T.




RESPONDENTS/3RD RESPONDENT & PETITIONERS IN WPC:

     1      SMT.FLOSILAVO, FATHER'S NAME AND AGED NOT KNOWN
            TO THE PETITIONER, SECRETARY, THE ADICHANALLOOR
            GRAMA PANCHAYATH ADICHANALLOOR P.O., KOLLAM, PIN
            - 691 573
                                                    2024:KER:84123
Cont.Case (C) No.2755 of 2024
                                2



     2      SRI.ALIYARUKUTTY, S/O.ABDUL KAREEM, AGED 65 YEARS
            NEDIYAVILAVALIYAMUTTACHAL HOUSE, SITHARA
            JUNCTION, KOTTIYAM P.O., KOLLAM, PIN - 691 571

     3      SMT.NOUFY ANSAR, D/O.ALIYARUKUTTY, AGED 33 YEARS
            HAMEED MANZIL, KOCHU THANGAL NAGAR, VADAKKEVILA
            P.O., PALLIMUKKU, KOLLAM, PIN - 691 010


            BY ADV GEORGE SEBASTIAN
            BIJITH S KHAN SC


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   12.11.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                                                      2024:KER:84123
Cont.Case (C) No.2755 of 2024
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                     JUDGMENT

A. Muhamed Mustaque, J.

The learned Standing Counsel takes notice for

Respondent No.1.

Adv. Sri. George Sebastian takes notice for Respondent

Nos.2 and 3.

In the light of the Order passed in I.A No.1 of 2024 in

W.P. (C) No.20208 of 2024 on 12.11.2024, the contempt case is

closed with liberty to reopen by filing a memo.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

S.MANU JUDGE PR 2024:KER:84123

APPENDIX OF CON.CASE(C) 2755/2024

PETITIONER ANNEXURES

Annexure.A1 THE TRUE COPY OF THE COMMUNICATION NO:A4-494/2020 DATED 31/12/2020 ISSUED BY THE 1ST RESPONDENT

Annexure.A2 THE TRUE COPY OF THE ORDER DATED 30/08/2022 IN H.R.M.P. NO:359//11/11/02/KLM OF THE KERALA STATE HUMAN RIGHTS COMMISSION, THIRUVANANTHAPURAM

Annexure.A3 THE TRUE COPY OF THE JUDGMENT DATED 01/12/2022 IN W.P.(C)NO:34013/2022 OF THIS HON'BLE COURT

Annexure.A4 THE TRUE COPY OF THE ORDER IN H.R.M.P.NO:3234/11/11/2022/KLM DATED 12/03/2024 OF THE KERALA STATE HUMAN RIGHTS COMMISSION, THIRUVANANTHAPURAM

Annexure.A5 THE CERTIFIED COPY OF THE JUDGMENT DATED 05/08/2024 IN W.P.(C)NO:20208/2024 OF THIS HON'BLE COURT

Annexure.A6 THE TRUE COPY OF THE RELEVANT PAGES OF THE DECISION DATED 12.09.2024 OF THE DISTRICT INDUSTRIES SINGLE WINDOW BOARD