Citation : 2024 Latest Caselaw 32683 Ker
Judgement Date : 12 November, 2024
WP(C) No.1383/2023 1/3 Order Date : 12-11-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Tuesday, the 12th day of November 2024 / 21st Karthika, 1946
WP(C) NO. 1383 OF 2023
PETITIONER:
SALIM V.C, AGED 42 YEARS S/O ABDUL AZEEZ,ELLATH HOUSE, KARANDODE
P.O.,KUTTIYADI, VADAKARA, KOZHIKODE, PIN - 673508
RESPONDENTS:
1. THE DISTRICT COLLECTOR, COLLECTORATE, WAYANAD ROAD, CIVIL
STATION,ERANHIPPALAM, KOZHIKODE DISTRICT, PIN - 673020
2. REVENUE DIVISIONAL OFFICER (RDO), CIVIL STATION JUMA
MASJID,SH29,ERANHIPPALAM,KOZHIKODE DISTRICT, PIN - 673020
3. THE TAHSILDAR, VADAKARA TALUK OFFICE,VADAKARA MINI CIVIL
STATION,COURT ROAD,VATAKARA, PIN - 673101
4. THE VILLAGE OFFICER, KAYAKKODY VILLAGE OFFICE
DEVARKOVIL,KAYAKKODY,KOZHIKODE, PIN - 673508
5. KAYAKKODY GRAMA PANCHAYAT, THALIYIL P.O., KOZHIKODE DISTRICT,REP. BY
ITS SECRETARY, PIN - 673508
6. THE LOCAL LEVEL MONITORING COMMITTEE, KAYAKKODY GRAMA PANCHAYAT,
REP. BY ITS CHAIRMAN,AGRICULTURAL OFFICER, KAYAKKODY KRISHI BHAVAN,
THALIYIL P.O., KOZHIKODE DISTRICT, PIN - 673508
7. AGRICULTURAL PRODUCTION COMMISSIONER, AGRICULTURAL DEPARTMENT, GOVT.
SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001
8. NASEER V.P., S/O. KUNHABDULLA V.P.,VALIYAPARAMBATH HOUSE, KARANDOD
P.O., KUTTIYADI (VIA), KOZHIKODE DISTRICT,(SOUGHT TO BE IMPLEADED)
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the Ext.P6, Ext.P7 and Ext.P9 till the disposal of this
writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's Order dated
07/11/2023 and upon hearing the arguments of M/S K.R.PRATHISH &
P.K.SREEVALSAKRISHNAN Advocates for the petitioner, SRI.NIRMAL.S, Advocate
for R5 and of SRI. C.M.MOHAMMED IQUABAL Advocate for R8, the court passed
the following:
WP(C) No.1383/2023 2/3 Order Date : 12-11-2024
MOHAMMED NIAS C.P, J.
---------------------------------------------
W.P.(C) Nos.43467 of 2023,
18973 of 2020, 23535 of 2022,
1383 of 2023 & 34366 of 2023
---------------------------------------------
Dated this the 12th day of November, 2024
ORDER
W.P.(C) Nos.43467 of 2023 & 18973 of 2020
Delink W.P.(C) Nos.23535 of 2022, 1383 of 2023 & 34366 of 2023.
The learned Government Pleader seeks an adjournment. Post on
18.11.2024.
W.P.(C) Nos.23535 of 2022, 1383 of 2023 & 34366 of 2023
Delink from W.P.(C) Nos.43467/2023 and 18973/2020. The
learned Government Pleader is granted two weeks' time to file a
counter. Interim order in W.P(C) No.1383 of 2023 is extended by
one month. Post on 04.12.2024.
Sd/-
MOHAMMED NIAS C.P. JUDGE DMR/-
WP(C) No.1383/2023 3/3 Order Date : 12-11-2024
APPENDIX OF WP(C) 1383/2023 Exhibit P1 TRUE PRINTOUT OF THE PHOTOGRAPHS SHOWING THE PETITIONER PROPERTY AND HOUSE Exhibit P2 TRUE COPY OF THE BUILDING PERMIT ISSUED IN THE NAME OF THE PETITIONER AND HIS BROTHER DATED 05.05.2010 Exhibit P3 TRUE COPY OF THE ORDER DATED 12.01.2015 ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER DATED 30.11.2017 IN APPEAL NO.
75 OF 2015 OF LSGT Exhibit P5 TRUE COPY OF THE REPORT DATED 27.02.2020 OF THE KERALA STATE REMOTE SENSING & ENVIRONMENT CENTRE Exhibit P6 TRUE COPY OF THE NOTICE DATED 24.12.2018 ISSUED BY THE 5TH RESPONDENT Exhibit P7 TRUE COPY OF THE ORDER OF THE DISTRICT COLLECTOR, KOZHIKODE DATED 18.12.2020 Exhibit P8 TRUE COPY OF THE JUDGMENT DATED 29.06.2022 IN WP(C) NO.
3029 OF 2021 BEFORE THIS HON'BLE COURT Exhibit P9 TRUE COPY OF THE ORDER DATED 12.12.2022 OF 7TH RESPONDENT
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