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Prakasan @ Thomas Michele vs Vidyarthadayini Sabha
2024 Latest Caselaw 32681 Ker

Citation : 2024 Latest Caselaw 32681 Ker
Judgement Date : 12 November, 2024

Kerala High Court

Prakasan @ Thomas Michele vs Vidyarthadayini Sabha on 12 November, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
                THE HONOURABLE MR. JUSTICE EASWARAN S.
   TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA, 1946



                        RCREV. NO. 347 OF 2019

        AGAINST THE JUDGMENT DATED 10.09.2018 IN R.C.A. NO.117 OF

2015 OF ADDITIONAL DISTRICT COURT, IRINJALAKUDA ARISING OUT OF THE

ORDER DATED 20.10.2015 IN R.C.A. NO.13 OF 2014 OF MUNSIFF COURT,

KODUNGALLUR

PETITIONER/APPELLANT:

            C.P.DEVASY
            AGED 76 YEARS
            S/O.PAILI, CHERAMANTHURUTHI HOUSE, ANAPUZHA P.O.,
            KODUNGALLUR -680667.


            BY ADV PRATHAP. S.R.K.

RESPONDENTS/RESPONDNETS/PETITIONER:

    1       VIDYARTHADAYINI SABHA
            METHALA VILLAGE AND DESOM, KODUNGALLUR,
            REPRESENTED BY PRESIDENT, DHARMARAJAN,
            S/O.POYYANTHARA KESAVAN, METHALA VILLAGE,
            DESAM, KODUNGALLUR TALUK-680669.

    2       SECRETARY,
            MANOJKUMAR, S/O.RAJAN, KANIKULATH HOUSE,
            METHALA VILLAGE, DESOM, KODUNGALLUR TALUK-680669.

    3       TREASURER,
            DINAMANY, AGED 51 YEARS, S/O.OTTARATTU MAMI,
            METHALA VILLAGE AND DESOM, KODUNGALLUR TALUK-680669.


            BY ADV SRI.G.SREEKUMAR (CHELUR)
 RCREV. NO. 347 OF 2019         -2-


                                                 2024:KER:88203


     THIS   RENT   CONTROL   REVISION   HAVING   COME   UP   FOR
ADMISSION ON 12.11.2024, ALONG WITH RCRev..346/2019, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RCREV. NO. 347 OF 2019             -3-


                                                  2024:KER:88203


          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                   &

           THE HONOURABLE MR. JUSTICE EASWARAN S.

 TUESDAY, THE 12TH DAY OF NOVEMBER 2024 / 21ST KARTHIKA,

                               1946

                    RCREV. NO. 346 OF 2019

        AGAINST   THE   JUDGMENT   DATED   10.09.2018   IN   R.C.A.

NO.118 OF 2015 OF ADDITIONAL DISTRICT COURT, IRINJALAKUDA

ARISING OUT OF THE ORDER DATED 20.10.2015 IN RCP NO.7 OF

2014 OF MUNSIFF COURT, KODUNGALLUR

PETITIONER/APPELLANT/RESPONDNET:

           PRAKASAN @ THOMAS MICHELE
           AGED 61 YEARS
           S/O. MICHELE, KURIYAPARAMBIL HOUSE, KOTTA,
           KOTTAPPURAM P. O., KODUNGALLUR, THRISSUR
           DISTRICT - 680 667.


           BY ADV
           PRATHAP. S.R.K.


RESPONDENTS/RESPONDENTS/PETITIONER:

    1      VIDYARTHADAYINI SABHA
           METHALA VILLAGE, DESOM, KODUNGALLUR TALUK,
           REPRESENTED BY PRESIDENT DHARMARAJAN, S/O.
           POYYANTHARA KESAVAN, METHALA VILLAGE, DESOM,
           KODUNGALLUR TALUK - 680 669.

    2      SECRETARY
           MANOJ KUMAR, S/O. RAJAN, KATHIKULATH HOUSE,
           METHALA VILLAGE, DESOM,
 RCREV. NO. 347 OF 2019             -4-


                                                     2024:KER:88203

               KODUNGALLUR TALUK - 680 669.

    3          TREASURER
               DINAMANY, S/O. OTTARATTU MAMI, METHALA VILLAGE,
               DESOM, KODUNGALLUR TALUK - 680 669.


               BY ADV
               SRI.G.SREEKUMAR (CHELUR)


        THIS    RENT   CONTROL   REVISION   HAVING   COME   UP   FOR
ADMISSION ON 12.11.2024, ALONG WITH RCRev..347/2019, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RCREV. NO. 347 OF 2019      -5-


                                           2024:KER:88203


                         ORDER

[RCRev. Nos.347/2019, 346/2019]

Amit Rawal, J.

Learned counsel for the petitioners submits that

these revision petitions may be ordered to be closed.

Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE

vv

 
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