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Roopa Sharma vs State Of Kerala
2024 Latest Caselaw 32598 Ker

Citation : 2024 Latest Caselaw 32598 Ker
Judgement Date : 11 November, 2024

Kerala High Court

Roopa Sharma vs State Of Kerala on 11 November, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR. JUSTICE S.MANU

    MONDAY, THE 11TH DAY OF NOVEMBER 2024 / 20TH KARTHIKA, 1946

                       CRL.MC NO. 2809 OF 2020

 CRIME NO.1938/2017 OF Museum Police Station, Thiruvananthapuram

        AGAINST THE ORDER/JUDGMENT DATED IN SC NO.742 OF 2019 OF

ASSISTANT SESSIONS COURT/I ADDITIONAL SUB COURT,THIRUVANANTHAPURAM

PETITIONER:

            ROOPA SHARMA
            AGED 27 YEARS
            D/O.ANANDAVALLY, RESIDING AT T.C.8/1632, BRINDAVAN,
            GURGA LANE, PONGUMOODU, MEDICAL COLLEGE P.O.,
            CHERUVAYKKAL VILLAGE, THIRUVANANTHAPURAM DISTRICT, PIN-
            695011.


            BY ADV J.R.PREM NAVAZ


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
            ERNAKULAM, PIN-682032.

    2       LEWIS VARGHEESE,
            AGED 54 YEARS
            S/O.LEWIS, RESIDING AT HILTON HEIGHTS, HOUSE NO.8E,
            AALINCHUVADU, EDAPPALLY VILLAGE, KANAYANNUR TALUK,
            ERNAKULAM DISTRICT, PIN-682028.

    3       SUMADEVI,
            AGED 44 YEARS
            D/O.RADHAMANI, RESIDING AT HILTON HEIGHTS, HOUSE NO.8E,
            AALINCHUVADU, EDAPPALLY VILLAGE, KANAYANNUR TALUK,
            ERNAKULAM DISTRICT, PIN-682028.

    4       ANJALI MENON,
            AGED 19 YEARS
            D/O.SUMADEVI, RESIDING AT HILTON HEIGHTS, HOUSE NO.8E,
            AALINCHUVADU, EDAPPALLY VILLAGE, KANAYANNUR TALUK,
 CRL.MC NO. 2809 OF 2020

                                 2

                                                    2024:KER:84303
          ERNAKULAM DISTRICT, PIN-682028.

          SMT. NIMA JACOB, PP


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
11.11.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 2809 OF 2020

                                     3

                                                             2024:KER:84303
                                  ORDER

Dated this the 11th day of November 2024

Learned counsel for the Petitioner submitted that this

Crl.MC has become infructuous. This Crl.MC is therefore closed.

sd/-

S.MANU JUDGE Nsd CRL.MC NO. 2809 OF 2020

2024:KER:84303

PETITIONER ANNEXURES

ANNEXURE A1 THE TRUE COPY OF THE FINAL REPORT/CHARGE SHEET IN CRIME NO.1938 OF 2017 OF MUSEUM POLICE STATION, THIRUVANANTHAPURAM DISTRICT.

ANNEXURE A2 THE TRUE COPY OF THE ORDER DATED 13.11.2019 IN O.P(CRL)NO.512 OF 2019 PASSED BY THIS HON'BLE COURT.

 
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