Sabitha K.B vs Prof. Dr. Prathap Somnath
2024 Latest Caselaw 32578 Ker

Kerala High Court

Sabitha K.B vs Prof. Dr. Prathap Somnath on 11 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                                   2024:KER:86768



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

    MONDAY, THE 11TH DAY OF NOVEMBER 2024 / 20TH KARTHIKA, 1946

                        CON.CASE(C) NO. 2637 OF 2024

        AGAINST THE JUDGMENT DATED 31.07.2024 IN WP(C) NO.27294 OF

                        2024 OF HIGH COURT OF KERALA

PETITIONERS:
     1     SABITHA K.B
           AGED 35 YEARS
           W/O. PRATHEESH, RESIDING AT PACHAMPULLY HOUSE, THAI
           NAGAR, KAIPAMANGALAM P.O., KAIPAMANGALAM VILLAGE,
           KODUNGALLOOR TALUK, THRISSUR DISTRICT,, PIN - 680681

    2        FIROZ P.,
             AGED 46 YEARS
             S/O. ALAVI, PERUMBALLY HOUSE, KIZHANGADI, KARUVAMBRAM
             P.O., NARUKARA VILLAGE, ERANADU TALUK, MALAPPURAM
             DISTRICT,, PIN - 676123

             BY ADVS.
             K.V.JAYADEEP MENON
             T.P.RAMESH (THENGUMPILLIL)
             P.KRISHNAPRIYA


RESPONDENT:
           PROF. DR. PRATHAP SOMNATH
           (AGE AND FATHER'S NAME ARE NOT KNOWN TO THE
           PETITIONERS), CHAIRMAN, THE DISTRICT LEVEL
           AUTHORIZATION COMMITTEE FOR RENAL TRANSPLANTATION, AND
           THE PRINCIPAL, GOVERNMENT MEDICAL COLLEGE, KALAMASSERY
           P.O., ERNAKULAM DISTRICT,, PIN - 683104


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 11.11.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                               2024:KER:86768
Con.Case(C)No.2637 of 2024

                                       2




                             JUDGMENT

Dated this the 11th day of November, 2024

Learned Government Pleader submits that

an application seeking permission for renal

transplantation based on altruistic donation has been

allowed.

This is recorded. The contempt of court

case is accordingly closed.

Sd/-

V.G.ARUN

JUDGE SSK/11/11 2024:KER:86768

APPENDIX OF CON.CASE(C) 2637/2024

PETITIONER ANNEXURES

Annexure-A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 31.07.2024 IN W.P. (C) NO. 27294 OF 2024 PASSED BY THE HONOURABLE HIGH COURT OF KERALA, ERNAKULAM.

TRUE COPY P.A. TO JUDGE