Ciby Thomas Oommen vs Rani George I.A.S
2024 Latest Caselaw 32573 Ker

Kerala High Court

Ciby Thomas Oommen vs Rani George I.A.S on 11 November, 2024

Author: P.V. Kunhikrishnan

Bench: P.V.Kunhikrishnan

                                                 2024:KER:83963



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

 MONDAY, THE 11TH DAY OF NOVEMBER 2024 / 20TH KARTHIKA, 1946

                  CON.CASE(C) NO. 1681 OF 2023

        AGAINST THE JUDGMENT DATED IN WP(C) NO.5330 OF 2023 OF

                      HIGH COURT OF KERALA

PETITIONERS:

    1      CIBY THOMAS OOMMEN
           AGED 40 YEARS
           S/O OOMMEN THOMAS, PALAMOOTTIL HOUSE, THITTAMEL,
           CHENGANNUR, ALAPPPUZHA DT., PIN - 689121

    2      SOUMYA E.V
           AGED 37 YEARS
           D/O VELAYUDHAN E.N, PAREKKATTUKUDY (H), THABORE
           P.O, POOTHAMKUTTY, ERNAKULAM DT., PIN - 683577

    3      CHAITHANYA CHAKRAPANI,
           AGED 29 YEARS
           D/O CHAKRAPANI K, RADHAMADHAVAM, MAHADEVIKADU P.O,
           KARTHIKAPPALLY, ALAPPUZHA DT., PIN - 690516

    4      GANA K.K
           AGED 35 YEARS
           D/O MUKUNDAN K.K, KOYAKKANDY HOUSE, KOTTAKKAL
           IRINGAL POST, VATAKARA VIA, KOZHIKODE DT., PIN -
           673521

    5      SOUMYA P.T.
           AGED 39 YEARS
           W/O JAYAN R, PAZHAPLAKKIL (H), VELLAPPARA,
           PAZHAYANNUR P.O, THRISSUR DT., PIN - 680587

    6      SUDINA MOHAN.
                                                 2024:KER:83963
CON.CASE(C) NO.1681 OF 2023

                               2


           AGED 28 YEARS
           D/O C.V MOHANAN, SUDINAM, PALA, KAKKAYANGAD P.O,
           PERAVOOR (VIA), KANNUR DT., PIN - 670673

    7      PRIYA PRADEEP.
           AGED 31 YEARS
           D/O PRADEEP K.J, KOCHUMEPPURATHU (H), CHEPPUKULAM
           P.O, THODUPUZHA, IDUKKI DT., PIN - 685685

    8      ANILA ROSHAN JOY.
           AGED 40 YEARS
           W/O ELDHOSE MATHAI, THOKKANAL HOUSE, PANICHAYAM,
           ASAMANNOOR, NEDUNGAPRA, ERNAKULAM DT., PIN -
           683545


           BY ADV.
           P.VINODKUMAR


RESPONDENT:

           RANI GEORGE I.A.S.
           THE SECRETARY, DEPARTMENT OF GENERAL EDUCATION,
           SECRETARIATE, THIRUVANANTHAPURAM DT.,
           PIN - 695 001




OTHER PRESENT:

           SRI.P.SANTHOSH KUMAR, SPL.GP(GENERAL EDUCATION)


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.11.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                2024:KER:83963
CON.CASE(C) NO.1681 OF 2023

                                 3


                 P.V. KUNHIKRISHNAN, J.
          -----------------------------------
               Con.Case(C)No.1681 of 2023
          -----------------------------------
       Dated this the 11th day of November, 2024

                              JUDGMENT

Both sides submitted that the directions are

complied.

Therefore, the Contempt Case(C) is closed.

Sd/-

P.V. KUNHIKRISHNAN JUDGE

SSG 2024:KER:83963 CON.CASE(C) NO.1681 OF 2023

APPENDIX OF CON.CASE(C) 1681/2023

PETITIONERS' EXHIBIT

Exhibit P1 CERTIFIED COPY OF THE JUDGEMENT IN W.P. (C) 5330/2023 DATED 22/2/2023