Muhammed Ashifali vs The Manager Esfb Bank T Nagar
2024 Latest Caselaw 32529 Ker

Kerala High Court

Muhammed Ashifali vs The Manager Esfb Bank T Nagar on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                     2024:KER:86755



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

    FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

                     WP(C) NO. 36102 OF 2024

PETITIONER:

          MUHAMMED ASHIFALI
          AGED 26 YEARS
          S/O ABDUL LATHEEF,KURIYANIKUNNUMMAL, VALLIYAD,
          KAITHAPOYIL, PUTHUPPADY, KOZHIKODE, PIN - 673586


          BY ADVS.
          ATHIRA K. DAS
          BINU BABUKUTTAN




RESPONDENTS:

    1     THE MANAGER ESFB BANK T NAGAR
          T NAGAR, BHAGGYAM GALLERIA, OLD NO.80, BAZULLA ROAD,
          CHENNAI, PIN - 600018

    2     NODAL OFFICER NATIONAL CYBER CRIME PORTAL MAHARASHTRA
          CHHATRAPATI SHIVAJI MAHARAJ MARG, COLABA, MUMBAI,
          MAHARASHTRA, PIN - 400001



          DSGI IN CHARGE T.C. KRISHNA.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                       2024:KER:86755
WP(C)No.36102 of 2024

                                   2




                            JUDGMENT

Dated this the 8th day of November, 2024

Learned Counsel for the petitioner seeks

permission to withdraw the writ petition.

Permission, as sought, is granted. The

writ petition is accordingly dismissed as withdrawn.

Sd/-

V.G.ARUN

JUDGE SSK/08/11 2024:KER:86755

APPENDIX OF WP(C) 36102/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF ACCOUNT DETAILS OF THE PETITIONER

Exhibit P2 TRUE COPY OF REPRESENTATION MADE BY THE PETITIONER TO RESPONDENT NO.1 DATED 22/10/2023

Exhibit P3 TRUE COPY OF REPLY NOTICE ISSUED BY RESPONDENT NO.1 TO PETITIONER

TRUE COPY P.A. TO JUDGE