Tony Jacob vs Mundakayam Aided School Employees ...
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Kerala High Court

Tony Jacob vs Mundakayam Aided School Employees ... on 8 November, 2024

WP(C) No.5330/2024                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                              WP(C) NO. 5330 OF 2024
   PETITIONER:

          TONY JACOB, AGED 51 YEARS, SECRETARY ON COMPULSORY RETIREMENT,
          MUNDAKAYAM AIDED SCHOOL EMPLOYEES CO-OPERATIVE SOCIETY LTD. NO.
          K-374, MUNDAKAYAM P.O, KOTTAYAM DISTRICT, S/O. JACOB, RESIDING AT
          KALATHOOR HOUSE, VAZHOOR EAST P.O, KOTTAYAM DISTRICT, PIN - 686504

   RESPONDENTS:

      1. MUNDAKAYAM AIDED SCHOOL EMPLOYEES CO-OPERATIVE SOCIETY LTD. NO.
         K-374, MUNDAKAYAM P.O, KOTTAYAM DISTRICT, REPRESENTED BY ITS
         SECRETARY-IN-CHARGE, PIN - 686513
      2. KERALA STATE CO-OPERATIVE ARBITRATION COURT, KAITHAMUKKU-PETTA ROAD,
         PAZHAVANGADY, THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY, PIN
         - 685024
      3. KERALA STATE CO-OPERATIVE TRIBUNAL, JAWAHAR SAHAKARANABHAVAN,
         VAZHUTHACAUD - POOJAPPURA ROAD, THIRUVANANTHAPURAM, REPRESENTED BY
         ITS SECRETARY, PIN - 695023

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay Ext.P6 judgment rendered by the 3rd respondent Tribunal,
   till the disposal of the writ petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   11.09.2024 and upon hearing the arguments of M/s. P.V.BABY and VINEETH
   P.BABY, Advocates for the petitioner and of M/S SHAJI THOMAS, MOHAN
   PULIKKAL, JEN JAISON, THOMASKUTTY SEBASTIAN, Advocates for R1, the court
   passed the following:


                                         ORDER

Interim order is extended by two months.

Sd/- ZIYAD RAHMAN A.A. JUDGE

08-11-2024 /True Copy/ Assistant Registrar