Shibu Varghese(Wrongly Shown As In The ... vs Mini Shibu
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Kerala High Court

Shibu Varghese(Wrongly Shown As In The ... vs Mini Shibu on 8 November, 2024

Author: K. Babu

Bench: K. Babu

RPFC No.110/2024                              1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                         THE HONOURABLE MR.JUSTICE K. BABU
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                   CRL.M.APPL.NO.2/2024 IN RPFC NO. 110 OF 2024
                     MC 158/2021 OF FAMILY COURT, MAVELIKKARA
   APPLICANT/REVISION PETITIONER:

          SHIBU VARGHESE,(WRONGLY SHOWN AS IN THE TRIAL COURT AS SHINU
          VARGHESE),AGED 48 YEARS, S/O. T.C. VARGHESE, KONATTU HOUSE,
          ARANMULA VILLAGE, PATHANAMTHITTA DISTRICT., PIN - 689531

   RESPONDENT/RESPONDENT

      1. MINI SHIBU, AGED 44 YEARS, W/O. SHIBU VARGHESE, KONATTU HOUSE,
         ARANMULA VILLAGE. PIN- 689533. NOW RESIDING AT PUTHUSERRYETH, PONNU
         VILLA, KALLISSERY P.O., UMAYATTUKARA. PATHANAMTHITTA DISTRICT, PIN -
         689124.
      2. ARON SHIBU (MINOR,) AGED 15 YEARS, S/O.SHIBU VARGHESE, REPRESENTED
         BY HIS MOTHER AND GUARDIAN MINI SHIBU, W/O.SHIBU VARGHESE, KONATTU
         HOUSE, ARANMULA VILLAGE. PIN- 689533. NOW RESIDING AT PUTHUSERRYETH,
         PONNU VILLA, KALLISSERY P.O., UMAYATTUKARA. PATHANAMTHITTA DISTRICT,
         PIN - 689124.

        Application praying that in the circumstances stated therein the
   High Court be pleased to stay the operation and implementation of the
   judgment in M.C.No.158/2021 of Family Court, Mavelikara dated 18.09.2023,
   in the best interest of justice.
        This application again coming on for orders on 08.11.2024 upon
   perusing the application and this Court's order dated 07.10.2024 therein
   and upon hearing the arguments of M/S.P.HARIDAS, BIJU HARIHARAN, SHIJIMOL
   M.MATHEW, P.C.SHIJIN, ROSHIN MARIAM JACOB & SAI KRISHNAN UNNITHAN V.,
   Advocates for the petitioner and of M/S.V.MANOJ KUMAR, IYPE JOSEPH,
   Advocates for the respondents, the Court passed the following:

                                         ORDER

Post on 06.12.2024.

Interim order will continue till then.

Sd/-

K.BABU, JUDGE

08-11-2024 /True Copy/ Assistant Registrar