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The Kondotty Service Co-Operative Bank ... vs Abdussalam P
2024 Latest Caselaw 32511 Ker

Citation : 2024 Latest Caselaw 32511 Ker
Judgement Date : 8 November, 2024

Kerala High Court

The Kondotty Service Co-Operative Bank ... vs Abdussalam P on 8 November, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1203/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                     THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                     CM.APPL.NO.1/2024 IN WA NO. 1203 OF 2024
        AGAINST JUDGMENT DATED 08/02/2024 IN WP(C) 3490/2022 OF THIS COURT
   APPLICANT/APPELLANT:

          THE KONDOTTY SERVICE CO-OPERATIVE BANK LTD NO.D 1937 KONDOTTY P.O,
          MALAPPURAM ,PIN-673 638 REPRESENTED BY ITS SECRETARY., PIN - 673638

   RESPONDENTS/RESPONDENTS:

      1. ABDUSSALAM P,. AGED 62 YEARS, S/O HYDROSS, PERAYIL HOUSE,
         ORADAMPALAM.P.O, THIRURKKAD, MALAPPURAM , PIN - 679321
      2. THE LIFE INSURANCE CORPORATION OF INDIA, LIC DIVISIONAL OFFICE,
         KOZHIKODE, JEEVAN PRAKASH, LIC ROAD, KOZHIKODE - 673001 REPRESENTED
         BY ITS DIVISIONAL MANAGER


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   154 days in filing the above Writ appeal, in the interest of justice.
        This Application again coming on for orders on 08/11/2024, upon
   perusing the application and the affidavit filed in support thereof, this
   court's order dated 23/10/2024 and upon hearing the arguments of
   ADVS.M/S.C.Y.VINOD KUMAR & K.A.JALEEL, Advocates for the applicant and of
   ADVS.M/S.THAREEQ ANVER K, ARUN CHAND, K.SALMA JENNATH, RASSAL JANARDHANAN
   A. & MOYIN K.P.,Advocates for Respondent 1 and of ADVS.M/S. P.B.
   SAHASRANAMAN & T.S.HARIKUMAR, Advocates for the respondent 2, the court on
   the same day passed the following:
                                      ORDER

The learned counsel for the 1st respondent seeks further time to file counter affidavit.

One week's time granted.

List on 18/11/2024

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- MURALEE KRISHNA S, JUDGE

08-11-2024 /True Copy/ Assistant Registrar

 
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