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Biju vs Mr. Saji S Kumar
2024 Latest Caselaw 32510 Ker

Citation : 2024 Latest Caselaw 32510 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Biju vs Mr. Saji S Kumar on 8 November, 2024

                                             1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR.JUSTICE BASANT BALAJI
             Friday, the 8th day of November 2024 / 17th Karthika, 1946
                      CON.CASE(C) NO. 2982 OF 2024(FILING NO.)

      JUDGMENT DATED 22.06.2023 IN WP(C) 17206/2023 OF HIGH COURT OF KERALA




  PETITIONER(S)/PETITIONER IN WRIT PETITION:

        BIJU, AGED 43 YEARS, S/O. VIJAYAN PILLAI, BIJU BHAVAN, ANACHAL,
        KALAMACHAL POST, VAMANAPURAM, THIRUVANANTHAPURAM DISTRICT,
        REPRESENTED BY POWER OF ATTORNEY HOLDER DEVINA B.G., W/O. BIJU, AGED
        25 YEARS, KAUSTHUBHAM (BIJU BHAVAN), ANACHAL, KALAMACHAL POST,
        VAMANAPURAM, THIRUVANANTHAPURAM DISTRICT, PIN - 695103.

      BY ADV J.JAYAKUMAR

  RESPONDENT(S)/2ND RESPONDENT IN THE WRIT PETITION:

        MR. SAJI S KUMAR, (AGE AND FATHER'S NAME NOT KNOWN TO THE
        PETITIONER), TAHSILDAR (LAND RECORDS), NEDUMANGAD,
        THIRUVANANTHAPURAM DISTRICT, PIN - 695541.


       This Unnumbered Contempt of Court Case (Civil).../2024(Filing
  No.2982/2024) having come up for orders on 08.11.2024, the court on the
  same day passed the following:




                                        ORDER

The Registry has noted a filing defect that the Con.Case(C) barred by limitations as one year lapsed. The judgment was passed on 22.06.2023, the Con.Case(C) is filed on 02.11.2024. Therefore, the objection raised by the Registry is sustained, but it is made clear that the petitioner will be at liberty to persue the remedies.

Sd/- BASANT BALAJI JUDGE

08-11-2024 /True Copy/ Assistant Registrar

 
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