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Biju Mon M.M vs P.N. Ani
2024 Latest Caselaw 32506 Ker

Citation : 2024 Latest Caselaw 32506 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Biju Mon M.M vs P.N. Ani on 8 November, 2024

Con.Case(C) No.2654 of 2024       :1:



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
   FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946
                        CON.CASE(C) NO. 2654 OF 2024
        IN WP(C) NO.39159 OF 2022 OF HIGH COURT OF KERALA
PETITIONER

              BIJU MON M.M
              AGED 50 YEARS
              S/O ITTAN MATHAI, MULANTHANATHU HOUSE, OLIYAPURAM
              P.O., KOOTHATTUKULAM, ERNAKULAM., PIN - 686662


              BY ADVS.
              JAMES ABRAHAM (VILAYAKATTU)
              AMMU ASHOKAN




RESPONDENT:

              P.N. ANI
              AGE AND FATHER UNKNOWN TO THE PETITIONER, THE
              REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA, MINI
              CIVIL STATION, MUDAVOOR P.O., MUVATTUPUZHA., PIN -
              686669

              GP - SRI. S.UNNIKRISHNAN


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.11.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C) No.2654 of 2024    :2:



                           VIJU ABRAHAM, J.
         --    -- -- -- -- -- -- -- -- -- -- -- --
                    Con.Case(C) No.2654 of 2024
         --    -- -- -- -- -- -- -- -- -- -- -- --
                Dated this the 8th day of November, 2024

                              JUDGMENT

The learned Government Pleader upon instructions submitted

that the directions in Annexure A1 judgment have been complied

with.

Recording the above said submission, the Contempt of Court

Case is closed.

Sd/-

VIJU ABRAHAM JUDGE sm/

APPENDIX OF CON.CASE(C) 2654/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 29.1.2024 IN W.P. NO. 39159/2022 OF THIS HON'BLE COURT

Annexure A2 A TRUE COPY OF THE LETTER DATED 20.5.2024 SERVED TO THE PETITIONER BY ASSISTANT ENGINEER, L.S.G.D KOOTHATTUKULAM MUNICIPALITY

Annexure A3 A TRUE COPY OF STRUCTURAL DRAWING AND STRUCTURAL STABILITY CERTIFICATE DATED NIL

Annexure A4 TRUE COPY OF THE RECEIPT DATED 29.5.2024

 
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