Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ramakrishnan E.S vs Ramakrishnan. J
2024 Latest Caselaw 32495 Ker

Citation : 2024 Latest Caselaw 32495 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Ramakrishnan E.S vs Ramakrishnan. J on 8 November, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1516/2024                          1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                   THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                                WA NO. 1516 OF 2024
       AGAINST JUDGMENT DATED 14.08.2024 IN WP(C) 39447/2023 OF THIS COURT
   APPELLANT(S)/NOT PARTIES TO THE WRIT PETITION:

      1. RAMAKRISHNAN E.S AGED 52 YEARS S/O. SEKHARA VARRIER M.V., REGIONAL
         MANAGER, KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK LTD., REGIONAL OFFICE, `KAMAL', BANK ROAD,
         KOZHIKODE, PIN - 673001
      2. SIVAKUMAR K.S AGED 56 YEARS S/O.K.S.SREENIVASA IYER, DEPUTY MANAGER
         (REGIONAL MANAGER I/C), KERALA STATE CO-OPERATIVE AGRICULTURAL AND
         RURAL DEVELOPMENT BANK LTD., REGIONAL OFFICE, GANDHI NAGAR, KOCHI,
         PIN - 682020
      3. JOHNSON T.J. AGED 53 YEARS S/O. JOHN T.O., DEPUTY MANAGER (REGIONAL
         MANAGER I/C), KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK LTD., REGIONAL OFFICE, WAYANAD, KALPETTA ARCADE,
         KALPETTA, PIN - 673121
      4. AJAYAKUMAR K. AGED 56 YEARS S/O.K.NARAYANA KURUP, DEPUTY MANAGER,
         KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
         LTD., REGIONAL OFFICE, KASARAGGOD, KUNNUMMAL, KANHANGAD, , PIN -
         671315

    BY ADVS.M/S.S.P.ARAVINDAKSHAN PILLAY, N.SANTHA, V.VARGHESE, PETER JOSE
    CHRISTO, ANAND.S.A,REMYA K.N, ANNAPOORNA L & FAIRUZ.M.

   RESPONDENT(S)/PETITIONERS & RESPONDENTS 1 TO 4:

      1. RAMAKRISHNAN. J AGED 52 YEARS S/O.JANARDHANAN, WORKING AS DEPUTY
         MANAGER, KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK, REGIONAL OFFICE, THIRUVANANTHAPURAM, RESIDING AT
         T.C 20/2895, 'VENUGANAM', S.K STREET, KARAMANA THIRUVANANTHAPURAM,
         PIN - 695002
      2. ANIL KUMAR.B AGED 54 YEARS S/O. BHASKARAN NAIR, WORKING AS ASSISTANT
         MANAGER, KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK, REGIONAL OFFICE, THIRUVANANTHAPURAM, RESIDING AT
         NAVANEEDAM, PARAKKODE, CHEMPAZHANTHI.P.O. THIRUVANANTHAPURAM, PIN -
         695587
      3. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, CO-
         OPERATION (B) DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001
      4. THE REGISTRAR OF CO-OPERATIVE SOCIETIES JAWAHAR SAHAKARANA BHAVAN,
         DPI JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014
      5. THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT
         BANK REPRESENTED BY ITS MANAGING DIRECTOR, STATUE JUNCTION,
         THIRUVANANTHAPURAM, PIN - 695001
 WA No.1516/2024                               2/2

      6. THE KERALA CO-OPERATIVE SERVICE EXAMINATION BOARD REPRESENTED BY ITS
         SECRETARY, KERALA STATE CO-OPERATIVE BANK BUILDING, OVER BRIDGE,
         THIRUVANANTHAPURAM, PIN - 695001

    BY ADV.T.R.HARIKUMAR FOR R1 & R2

    SENIOR GOVERNMENT PLEADER FOR R3 & R4

    ADV.NISHA GEORGE FOR R5

    ADV.S.L.SYLAJA FOR R6

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of and all proceedings pursuant
   to the judgment dated 14.08.2024 of the learned single Judge in W.P.(C)
   NO.39447 of 2023, pending disposal of the Writ Appeal.
        This Writ appeal again coming on for orders on 08/11/2024 upon
   perusing the appeal memorandum and this court's order dated 10/10/2024,
   the court on the same day passed the following:
                                      ORDER

Interim order is extended by three months.

List on 11/12/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- MURALEE KRISHNA S. JUDGE

08-11-2024 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter