P.V Abraham (Died) vs Integrated Finance Company Depositors ...
2024 Latest Caselaw 32427 Ker

Kerala High Court

P.V Abraham (Died) vs Integrated Finance Company Depositors ... on 8 November, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

RFA No.222/2024                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR. JUSTICE SATHISH NINAN
                                             &
                        THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
                  Friday, the 8th day of November 2024 / 17th Karthika, 1946
                             IA.NO.1/2024 IN RFA NO. 222 OF 2024

                        OS 58/2021 OF ADDITIONAL SUB COURT, KOTTAYAM

   APPLICANTS/APPELLANTS:

      1. P.V ABRAHAM (DIED), AGED 84 YEARS, S/O LATE. JOHN VARGHESE,
         POOVAKULATHU HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK,
         KOTTAYAM DISTRICT, PIN - 686003
      2. ALEYAMMA ABRAHAM AGED 79 YEARS W/O LATE. P.V ABRAHAM, POOVAKULATHU
         HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT, PIN - 686003
      3. SOBHANA SUSAN ONIL, AGED 52,D/O LATE. P.V ABRAHAM, POOVAKULATHU
         HOUSE, VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT,PIN-686003, REPRESENTED BY POWER-OF-ATTORNEY HOLDER, VIVEK
         ABRAHAM, AGED 51, S/O LATE. P.V ABRAHAM, POOVAKULATHU HOUSE, VELOOR
         VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN - 686003
      4. VIVEK ABRAHAM, AGED 51, S/O LATE P.V ABRAHAM, POOVAKULATHU HOUSE,
         VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN -
         686003
      5. SAIRA ABRAHAM, AGED 46,D/O LATE.P.V ABRAHAM, POOVAKULATHU HOUSE,
         VELOOR VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM
         DISTRICT,PIN-686003, REPRESENTED BY POWER-OF-ATTORNEY HOLDER, VIVEK
         ABRAHAM, AGED 51, S/O LATE. P.V ABRAHAM, POOVAKULATHU HOUSE, VELOOR
         VILLAGE, VELOOR P.O, KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN - 686003


   RESPONDENT/RESPONDENT:

          INTEGRATED FINANCE COMPANY DEPOSITORS ASSOCIATION REPRESENTED BY ITS
          SECRETARY KORAH ABRAHAM, REG. NO. K.471/05 ASSOCIATED CHAMBERS,
          TEMPLE ROAD, KOTTAYAM, PIN - 686001

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an interim
   order staying the execution of the decree and judgment in O.S No. 58/2021
   of the Additional Sub Court Kottayam till the disposal of the above
   Regular First Appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of JOSEPH GEORGE, P.A.REJIMON, NIKITA NAIR C.S., VIVEKJOS PUTHUKULANGARA,
   MAHIMA MERINE REJI, Advocates for the petitioners and of K.N.RADHAKRISHNAN
   (THIRUVALLA), G.SREEKUMAR (CHELUR),AMRUTHA KALYANI P. Advocates for the
   respondent, the court passed the following:
 RFA No.222/2024                               2/2




                                         ORDER

Interim order extended by two weeks .

Post on 22/11/2024

Sd/-

SATHISH NINAN, JUDGE

Sd/-

P. V. BALAKRISHNAN, JUDGE

08-11-2024 /True Copy/ Assistant Registrar